← All Benches

ITAT Nagpur Bench

3,585 judgments

ASSTT. C.I.T, CENTRAL CIR, -2(1), NAGPUR vs M/S GUPTA COAL(INDIA) LTD, NAGPUR

ITA 478/NAG/2014[2007-08]Status: Disposed22/10/2019AY 2007-08

ASSTT. C.I.T, CENTRAL CIR, -2(1), NAGPUR vs M/S GUPTA COAL(INDIA) LTD, NAGPUR

ITA 477/NAG/2014[2006-07]Status: Disposed22/10/2019AY 2006-07

ACIT, CIRCLE-4, NAGPUR vs M/S NANDLAL ENTERPRISES, NAGPUR

ITA 437/NAG/2014[2008-09]Status: Disposed22/10/2019AY 2008-09

ACIT, CIRCLE-4, NAGPUR vs M/S NANDLAL ENTERPRISES, NAGPUR

ITA 436/NAG/2014[2007-08]Status: Disposed22/10/2019AY 2007-08

ACIT, CIRCLE-4, NAGPUR vs M/S NANDLAL ENTERPRISES, NAGPUR

ITA 435/NAG/2014[2005-06]Status: Disposed22/10/2019AY 2005-06

ASSTT.C,I,.T, CENTRAL CIR, -2(3), NAGPUR vs M/S GUPTA COALFIELDS & WASHERIES LTD., NAGPUR

ITA 429/NAG/2014[2005-06]Status: Fixed22/10/2019AY 2005-06

ASTT.COMMISSIONER OF INCOME TAX,CENTRAL CIR 2(3) R, NAGPUR vs M GUPTA COALFIELDS & WASHERIES LTD., NAGPUR

ITA 414/NAG/2014[2008-09]Status: Disposed22/10/2019AY 2008-09

INCOME TAX OFFICER WARD-7(1), NAGPUR vs M/S KRISHNUM INVESTMENT PVT. LTD.,

ITA 425/NAG/2014[2008-09]Status: Disposed18/10/2019AY 2008-09

INCOME TAX OFFICER WARD-7(1), NAGPUR vs M/S KRISHNUM INVESTMENT PVT. LTD.,

ITA 423/NAG/2014[2006-07]Status: Disposed18/10/2019AY 2006-07

INCOME TAX OFFICER WARD-7(2), NAGPUR vs M/S RAMJI AGRI BUSINESS PVT. LTD.,

ITA 422/NAG/2014[2009-10]Status: Disposed18/10/2019AY 2009-10

INCOME TAX OFFICER WARD-7(2), NAGPUR vs M/S RUNICHA ALLOY S & STEEL PVT,LTD.,

ITA 421/NAG/2014[2009-10]Status: Disposed18/10/2019AY 2009-10

INCOME TAX OFFICER WARD-4(2), NAGPUR vs M/S INCO INFRASTRUCTURE PVT.LTD., NAGPUR

ITA 419/NAG/2014[2009-10]Status: Disposed18/10/2019AY 2009-10

INCOME TAX OFFICER WARD-4(2) vs M/S KANHAIYA MINING & MINERALS PVT.LTD., NAGPUR

ITA 418/NAG/2014[2009-10]Status: Disposed18/10/2019AY 2009-10

INCOME TAX OFFICER WARD-2(3), NAGPUR vs AMBAJI PAPERS PVT. LTD, NAGPUR

ITA 416/NAG/2014[2009-10]Status: Disposed18/10/2019AY 2009-10

VIKESH CHATURBHUJ AGRAWAL,NAGPUR vs ITO-WARD-4(1), NAGPUR

ITA 409/NAG/2013[2009-10]Status: Disposed18/10/2019AY 2009-10

DY. COMMISSIONER OF INOCME TAX, CIRCLE -1, NAGPUR vs SHRI PANKAJ CHOKHANI, NAGPUR

ITA 130/NAG/2019[2009-10]Status: Disposed16/10/2019AY 2009-10

ACIT, CENTRAL CIRCLE-2(1), NAGPUR vs SHRI MAHESH D. GUPTA, NAGPUR

ITA 175/NAG/2017[2005-06]Status: Disposed16/10/2019AY 2005-06

SHRI ANIL BAFNA,NAGPUR vs THE ITO, WARD- 1(1), NAGPUR

ITA 535/NAG/2014[2010-11]Status: Disposed16/10/2019AY 2010-11

ITO,WARD-4(4), NAGPUR vs SHRI ASHOK AMICHAND SELARKA, NAGPUR

ITA 363/NAG/2013[2009-10]Status: Disposed16/10/2019AY 2009-10

MOHD ISRAIL SHEIKH,NAGPUR vs DY.COMMISSIONER OF INCOME TAX-8, NAGPUR

ITA 261/NAG/2012[2008-09]Status: Disposed16/10/2019AY 2008-09