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ITAT Nagpur Bench
3,585 judgments
S. PRINCE HIGHTECH PVT. LTD,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 97/NAG/2021[2017-18]Status: Disposed17/11/2021AY 2017-18
MAI MANPOWER SOLUTIONS LLP,NAGPUR vs ASSISTANT DIRECTOR OF INCOME TAX (CPC), BENGALURU
ITA 66/NAG/2021[2018-19]Status: Disposed17/11/2021AY 2018-19
M/S.EASY HOME APPLIANCES,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGLORE
ITA 114/NAG/2021[2019-20]Status: Disposed17/11/2021AY 2019-20
M/S. FORMS,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANLORE
ITA 113/NAG/2021[2018-19]Status: Disposed17/11/2021AY 2018-19
SATISH NICHLDAS KHEMCHANDANI,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR
ITA 112/NAG/2021[2017-18]Status: Disposed17/11/2021AY 2017-18
ARJUN SINGH JASBIR SINGH ARORA,NAGPUR vs ASSISTANT DIRECTOR OF INCOME TAX CPC, BANLOGRE
ITA 111/NAG/2021[2019+-20]Status: Disposed17/11/2021
M/S HIGH RISE CONSTRUCTION,NAGPUR vs I.T.O. WARD -1(5), NAGPUR
ITA 23/NAG/2017[2012-13]Status: Disposed16/11/2021AY 2012-13
M/S DIAMANT INFRASTRUCTURE LTD.,NAGPUR vs DY. C.I.T. CENTRL CIR.-2(2),MUMBAI (PRESENT JURISDICTION AT DY. C.I.T., CIR.-1, NAGPUR, NAGPUR
ITA 93/NAG/2017[2008-09]Status: Disposed15/11/2021AY 2008-09
SASTI COLLORRY KOYALA KHADAN KARMACHARI PAT SANSTHA vs I.T.O. WARD -3, CHANDRAPUR
ITA 31/NAG/2017[2011-12]Status: Disposed15/11/2021AY 2011-12
SHRI RAJESH KRISHNAGOPAL LAKHOTIA,NAGPUR vs I.T.O. WARD -4(2), NAGPUR
ITA 118/NAG/2017[2012-13]Status: Disposed15/11/2021AY 2012-13
THE GADCHIROLI DIST. CENTRAL CO OP. BANK LTD.,GADCHIROLI vs THE JT, CIT,CHANDRAPUR RANGE, CHANDRAPUR
ITA 337/NAG/2016[2011-12]Status: Disposed15/11/2021AY 2011-12
SHRI AJAY JAGDISHPRASAD BUDIWAL,NAGPUR vs A.C.I.T. CIRCLE 1, NAGPUR
ITA 604/NAG/2016[2009-10]Status: Disposed10/11/2021AY 2009-10
M/S SATYAM SHIKSHAN SANSTHA,NAGPUR vs C.I.T(EXEMPTION), PUNE
ITA 595/NAG/2016[]Status: Disposed10/11/2021
AMRAVATI ORTOPEDIC ASSOCIATION,AMRAVATI vs C.I.T.(EXEMPTION), PUNE
ITA 484/NAG/2016[]Status: Disposed5/11/2021
SHRI NARESH JAGDISH AGRAWAL,NAGPUR vs I.T.O. WARD -4(4), NAGPUR
ITA 471/NAG/2016[2009-10]Status: Disposed5/11/2021AY 2009-10
DY. C.I.T. CIR-.2, NAGPUR vs M/S AVTAR AND COMPANY, NAGPUR
ITA 470/NAG/2016[2009-10]Status: Disposed5/11/2021AY 2009-10
DY. C.I.T. CIR-.2, NAGPUR vs M/S AVTAR AND COMPANY, NAGPUR
ITA 469/NAG/2016[2008-09]Status: Disposed5/11/2021AY 2008-09
SHRI MAHESH CHETANDAS BAJAJ,AMRAVATI vs INCOME TAX OFFICER, WARD -1, AMRAVATI
ITA 28/NAG/2018[2010-2011]Status: Disposed29/9/2021AY 2010-2011
SHRI ANUP MOHANLAL TAORI,KHAMGAON vs PR COMMISSIONER OF INCOME TAX -1, NAGPUR
ITA 27/NAG/2019[2014-2015]Status: Disposed6/9/2021AY 2014-2015
NITIN MOHANLAL TAORI,KHAMGAON vs THE PR. COMMISSIONER OF INCOME TAX -1, NAGPUR
ITA 26/NAG/2019[2014-15]Status: Disposed6/9/2021AY 2014-15