← All Benches
ITAT Mumbai Bench
61,638 judgments
FURNITURE CONCEPTS (I) LTD,MUMBAI vs DCIT CIR 9(1), MUMBAI
ITA 3706/MUM/2011[2007-08]Status: Disposed13/10/2015AY 2007-08
SICOM LTD,MUMBAI vs DCIT RG 3(3), MUMBAI
ITA 3131/MUM/2011[2004-05]Status: Disposed13/10/2015AY 2004-05
GAURAV VORA,MUMBAI vs I.T.O. 16(3)(2), MUMBAI
ITA 1750/MUM/2011[2005-06]Status: Disposed13/10/2015AY 2005-06
INDIRA A ROHRA,THANE vs ITO WD 1(4), THANE
ITA 4561/MUM/2015[2011-12]Status: Disposed12/10/2015AY 2011-12
INDIRA A ROHRA,THANE vs ITO WD 1(4), MUMBAI
ITA 4559/MUM/2015[2009-10]Status: Disposed12/10/2015AY 2009-10
DCIT CEN CIR 2(3), MUMBAI vs EMPIRE MALL P.LTD, MUMBAI
ITA 1543/MUM/2015[2009-10]Status: Disposed12/10/2015AY 2009-10
DCIT CEN CIR 2(3), MUMBAI vs EMPIRE MALL P.LTD, MUMBAI
ITA 1541/MUM/2015[2007-08]Status: Disposed12/10/2015AY 2007-08
DCIT CEN CIR 2(3), MUMBAI vs ALLIANCE MALL DEVELOPERS CO. P.LTD, MUMBAI
ITA 1538/MUM/2015[2011-12]Status: Disposed12/10/2015AY 2011-12
HARMEET SINGH SABLOK,MUMBAI vs ITO WD 19(2)(3), MUMBAI
ITA 1468/MUM/2015[2008-09]Status: Disposed12/10/2015AY 2008-09
ALLIANCE MALL DEVELOPERS CO. P. LTD,MUMBAI vs ACIT CEN CIR 13, MUMBAI
ITA 1307/MUM/2015[2011-12]Status: Disposed12/10/2015AY 2011-12
ITO 33(2)(4), MUMBAI vs NEETA ASHOK SHAH, MUMBAI
ITA 7462/MUM/2014[2007-08]Status: Disposed12/10/2015AY 2007-08
DCIT CEN CIR 23, MUMBAI vs RAJENDRA BAROT, MUMBAI
ITA 2961/MUM/2011[2002-03]Status: Disposed12/10/2015AY 2002-03
DHANANJAY INTERNATIONAL LTD,MUMBAI vs DCIT CEN CIR 44, MUMBAI
ITA 8628/MUM/2010[2001-02]Status: Disposed12/10/2015AY 2001-02
MANOHAR H KAKWANI,MUMBAI vs ITO 13(3)(1), MUMBAI
ITA 7582/MUM/2014[2009-10]Status: Disposed9/10/2015AY 2009-10
ASST CIT 16(3), MUMBAI vs BENI IMPEX, MUMBAI
ITA 2503/MUM/2014[2010-11]Status: Disposed9/10/2015AY 2010-11
ITO (TDS) 2(3), MUMBAI vs MARINE CONTIANER SERVICES (I) P.LTD, MUMBAI
ITA 2484/MUM/2014[2004-05]Status: Disposed9/10/2015AY 2004-05
ITO (TDS) 2(3), MUMBAI vs THE MUMBAI DISTRICT CENTRAL CO OPERATIVE BANK LTD, MUMBAI
ITA 2482/MUM/2014[2008-09]Status: Disposed9/10/2015AY 2008-09
M. PALLONJI & CO. P.LTD,MUMBAI vs ADDL CIT RG 2(2), MUMBAI
ITA 2367/MUM/2014[2007-08]Status: Disposed9/10/2015AY 2007-08
DCIT 9(1), MUMBAI vs BHARAT HOMES LTD, MUMBAI
ITA 6466/MUM/2013[2006-07]Status: Disposed9/10/2015AY 2006-07
ITO 21(1)(3), MUMBAI vs THE NAVYUG CHS LTD, MUMBAI
ITA 6460/MUM/2013[2006-07]Status: Disposed9/10/2015AY 2006-07