← All Benches

ITAT Mumbai Bench

61,638 judgments

MOREWEL IMPEX P. LTD,MUMBAI vs ITO WD 5(2)(3), MUMBAI

ITA 7799/MUM/2011[2008-09]Status: Disposed14/10/2015AY 2008-09

VELCORD TEXTILES,MUMBAI vs ASST CIT CEN CIR 19(1), MUMBAI

ITA 7048/MUM/2011[2001-02]Status: Disposed14/10/2015AY 2001-02

ASHISH GANDHI BUILDERS,MUMBAI vs ITO WD 10(2)(3), MUMBAI

ITA 6337/MUM/2011[2002-03]Status: Disposed14/10/2015AY 2002-03

EDWISE CONSULTANTS P.LTD,MUMBAI vs DCIT 4(3), MUMBAI

ITA 5376/MUM/2011[2008-09]Status: Disposed14/10/2015AY 2008-09

GHANSHYAM L. BODANI,MUMBAI vs ACIT CC 24 &26, MUMBAI

ITA 507/MUM/2011[2005-06]Status: Disposed14/10/2015AY 2005-06

ACIT 1(1), MUMBAI vs BENNETT COLEMAN & CO. LTD, MUMBAI

ITA 4981/MUM/2011[2007-08]Status: Disposed14/10/2015AY 2007-08

ACIT 4(3), MUMBAI vs MEHTA FINSTOCK P. LTD, MUMBAI

ITA 3116/MUM/2011[2007-08]Status: Disposed14/10/2015AY 2007-08

SOLVAY PHARMA INDIA LTD,MUMBAI vs ADDL CIT RG 7(2), MUMBAI

ITA 270/MUM/2011[2006-07]Status: Disposed14/10/2015AY 2006-07

UMESH I ISHRANI,MUMBAI vs ACIT CC 24 & 26, MUMBAI

ITA 8793/MUM/2010[2005-06]Status: Disposed14/10/2015AY 2005-06

ACIT 24 & 26, MUMBAI vs SATNAM SAKHI & ASSOIATES, MUMBAI

ITA 8552/MUM/2010[2005-06]Status: Disposed14/10/2015AY 2005-06

DCIT 2(3), MUMBAI vs TRANS IMPEX P.LTD, MUMBAI

ITA 8316/MUM/2010[2007-08]Status: Disposed14/10/2015AY 2007-08

MOREWEL IMPEX P. LTD,MUMBAI vs ITO 5(2)(3), MUMBAI

ITA 6992/MUM/2010[2007-08]Status: Disposed14/10/2015AY 2007-08

NATIONWIDE PHARMASSIST DISTRIBUTION PVT. LTD ( NOW MERGED WITH BIGDEAL MERCANTILE P. LTD),MUMBAI vs ITO WD 7(1)(1),

ITA 5648/MUM/2008[1998-1999]Status: Disposed14/10/2015AY 1998-1999

M/S. RING PLUS AQUA LTD.,MUMBAI vs CIT (A) - IX, MUMBAI

ITA 1194/MUM/2006[1996-1997]Status: Disposed14/10/2015AY 1996-1997

IDBI CAPITAL MARKET SERVICES LTD,MUMBAI vs DCIT RG 4(1), MUMBAI

ITA 888/MUM/2014[2010-11]Status: Disposed13/10/2015AY 2010-11

CREATIVE TEXTILE MILLS PVT LTD (PREVOUSLY KNOWN AS CREATIVE PORTICO (INDIA) P. LTD,MUMBAI vs DCIT CIR 6(2), MUMBAI

ITA 7043/MUM/2014[2010-11]Status: Disposed13/10/2015AY 2010-11

ITO 25(3)(2), MUMBAI vs JAIN ASSOCIATES, MUMBAI

ITA 1690/MUM/2014[2006-07]Status: Disposed13/10/2015AY 2006-07

MUKESH BROKERAGE AND FINANCIAL INDIA LTD,MUMBAI vs DCIT RG 4(3), MUMBAI

ITA 3184/MUM/2012[2007-08]Status: Disposed13/10/2015AY 2007-08

DCIT CEN CIR 36, MUMBAI vs M/S. NIRAJ CEMENT STRUCTURALS LTD., MUMBAI

ITA 801/MUM/2011[2006-07]Status: Disposed13/10/2015AY 2006-07

GREAVES COTTON LTD (FORMERLY KNOWN AS GREAVES LTD),MUMBAI vs ITO WD 6(3)(1), MUMBAI

ITA 7356/MUM/2011[2004-05]Status: Disposed13/10/2015AY 2004-05