← All Benches
ITAT Mumbai Bench
61,670 judgments
MANGAL PRABHAT LODHA,MUMBAI vs DCIT CEN CIR 7(3), MUMBAI
ITA 3453/MUM/2015[2005-06]Status: Disposed30/10/2015AY 2005-06
CHANDRIKA INVESTMENT LTD,KOLKATTA vs DCIT CEN CIR 1(2), MUMBAI
ITA 1737/MUM/2015[2010-11]Status: Disposed30/10/2015AY 2010-11
PIEM HOTELS LTD,MUMBAI vs ADDL CIT RG 3(2), MUMBAI
ITA 978/MUM/2014[2010-11]Status: Disposed30/10/2015AY 2010-11
ASST CIT CEN CIR 46, MUMBAI vs PRANNATH TALWAR, MUMBAI
ITA 885/MUM/2014[2006-07]Status: Disposed30/10/2015AY 2006-07
PRIMARY REAL ESTATE ADVISORS P.LTD,MUMBAI vs ITO WD 2(2)(4), MUMBAI
ITA 850/MUM/2014[2010-11]Status: Disposed30/10/2015AY 2010-11
CHETAN PRAVIN CHITALIA,MUMBAI vs ACIT 14(3), MUMBAI
ITA 818/MUM/2014[2010-11]Status: Disposed30/10/2015AY 2010-11
R.R. CHOKHAN STOCKI BROKERS P. LTD,MUMBAI vs ITO 4(2)(3), MUMBAI
ITA 6826/MUM/2014[2010-11]Status: Disposed30/10/2015AY 2010-11
LATE JYOTI UMESH SHETTY,MUMBAI vs ITO WD 20(1)(3), MUMBAI
ITA 5505/MUM/2014[2008-09]Status: Disposed30/10/2015AY 2008-09
R.K. OVERSEAS,MUMBAI vs CIT -18, MUMBAI
ITA 324/MUM/2014[2008-09]Status: Disposed30/10/2015AY 2008-09
DCIT 20(2), MUMBAI vs PRABAL GANGULY, MUMBAI
ITA 3024/MUM/2014[2009-10]Status: Disposed30/10/2015AY 2009-10
YES BANK LTD,MUMBAI vs ITO (TDS)3(5), MUMBAI
ITA 2889/MUM/2014[2008-09]Status: Disposed30/10/2015AY 2008-09
DCIT (TDS) 2(1), MUMBAI vs LODHA COWN BUILD MART P.LTD, MUMBAI
ITA 2883/MUM/2014[2011-12]Status: Disposed30/10/2015AY 2011-12
PARESH S. SANGHVI (HUF),MUMBAI vs ITO WD 25(3)(3), MUMBAI
ITA 2874/MUM/2014[2009-10]Status: Disposed30/10/2015AY 2009-10
ACIT CC 39, MUMBAI vs GANRAYA LAND P.LTD, NAVI MUMBAI
ITA 279/MUM/2014[2009-10]Status: Disposed30/10/2015AY 2009-10
DCIT CC 39, MUMBAI vs DIAMOND 'R' US, MUMBAI
ITA 276/MUM/2014[2007-08]Status: Disposed30/10/2015AY 2007-08
PAN INDIA INFRASTRUCTURE P.LTD,MUMBAI vs DCIT (TDS) RG 2(1), MUMBAI
ITA 2731/MUM/2014[2009-10 26Q4]Status: Disposed30/10/2015
PAN INDIA INFRASTRUCTURE P.LTD,MUMBAI vs DCIT (TDS) RG 2(1), MUMBAI
ITA 2730/MUM/2014[2009-10]Status: Disposed30/10/2015AY 2009-10
DCIT 8(1), MUMBAI vs GENESYS INTERNATIONAL COPORATION LTD, MUMBAI
ITA 2611/MUM/2014[2010-11]Status: Disposed30/10/2015AY 2010-11
PIRAMAL CORPORATE SERVICES LTD,MUMBAI vs ACIT (TDS) CIR 2(1), MUMBAI
ITA 2585/MUM/2014[2008-09]Status: Disposed30/10/2015AY 2008-09
SLUM REHABILITATION AUTHORITY,MUMBAI vs DIT (E), MUMBAI
ITA 2435/MUM/2014[2009-10]Status: Disposed30/10/2015AY 2009-10