← All Benches
ITAT Mumbai Bench
61,670 judgments
A.V. INDUSTRIES,MUMBAI vs ACIT 24(3), MUMBAI
ITA 3469/MUM/2010[2005-06]Status: Disposed6/11/2015AY 2005-06
M/S. PFIZER LTD.,MUMBAI vs ACIT RG. - 8(2), MUMBAI
ITA 3729/MUM/2008[2003-2004]Status: Disposed6/11/2015AY 2003-2004
ACIT 11(3), MUMBAI vs SRI. PRAMOD H. LELE, MUMBAI
ITA 5581/MUM/2004[2002-2003]Status: Disposed6/11/2015AY 2002-2003
LATE SHRI MAHAVIR PRASAD GUPTA THROUGH L.H SHRI SUSHIL GUPTA,MUMBAI vs ITO WD 20(4), MUMBAI
ITA 2783/MUM/2014[1988-89]Status: Disposed5/11/2015AY 1988-89
BALAJI INFRASTRUCTURE & DEVELOPMENT CO. LTD,MUMBAI vs ACIT CIR 2(1), MUMBAI
ITA 884/MUM/2013[2009-10]Status: Disposed5/11/2015AY 2009-10
DCIT 13(2), MUMBAI vs NIRMALA ZAVERCHAND SHAH, MUMBAI
ITA 6880/MUM/2013[2009-10]Status: Disposed5/11/2015AY 2009-10
DCIT 5(2), MUMBAI vs M. SURESH COMPANY P.LTD, MUMBAI
ITA 6708/MUM/2013[2009-10]Status: Disposed5/11/2015AY 2009-10
ITO 19(3)(3), MUMBAI vs MEHRUNNISA JAGIRDAR, MUMBAI
ITA 434/MUM/2013[2001-02]Status: Disposed5/11/2015AY 2001-02
ADDL CIT 14(3), MUMBAI vs VIVEK SHYAM JOHARI, MUMBAI
ITA 5799/MUM/2012[2009-10]Status: Disposed5/11/2015AY 2009-10
DCIT 24(2), MUMBAI vs MANOJ N. TEKRIWAL, MUMBAI
ITA 5594/MUM/2012[2008-09]Status: Disposed5/11/2015AY 2008-09
A.C.I.T. 18(1), MUMBAI vs MADHUKAR SHETH, MUMBAI
ITA 4531/MUM/2012[2002-03]Status: Disposed5/11/2015AY 2002-03
MILAN B. DALAL,MUMBAI vs DCIT (OSD II) CEN RG 7, MUMBAI
ITA 8053/MUM/2011[2002-03]Status: Disposed5/11/2015AY 2002-03
DCB BANK LTD,MUMBAI vs ACIT CIR 2(3), MUMBAI
ITA 820/MUM/2014[2010-11]Status: Disposed4/11/2015AY 2010-11
ACIT 2(3), MUMBAI vs DEVELOPMENT CREDIT BANK LTD, MUMBAI
ITA 615/MUM/2014[2010-11]Status: Disposed4/11/2015AY 2010-11
ACIT CC 39, MUMBAI vs RACHNA LAND P.LTD, NAVI MUMBAI
ITA 602/MUM/2014[2008-09]Status: Disposed4/11/2015AY 2008-09
ACIT CC 39, MUMBAI vs GANESH REALTY P.LTD, NAVI MUMBAI
ITA 597/MUM/2014[2008-09]Status: Disposed4/11/2015AY 2008-09
ITO 16(3)(1), MUMBAI vs VINOD D MAHAJAN, MUMBAI
ITA 3371/MUM/2014[2009-10]Status: Disposed4/11/2015AY 2009-10
VANDANA SHARAD DHAKTODE,THANE vs CIT I, THANE
ITA 3363/MUM/2014[2009-10]Status: Disposed4/11/2015AY 2009-10
ITO 10(2)(3), MUMBAI vs RITESTEP SOFTWARE P.LTD, MUMBAI
ITA 3230/MUM/2014[2008-09]Status: Disposed4/11/2015AY 2008-09
ITO 10(2)(3), MUMBAI vs ZIMITH PROPERTIES P LTD, MUMBAI
ITA 3228/MUM/2014[2005-06]Status: Disposed4/11/2015AY 2005-06