← All Benches
ITAT Mumbai Bench
61,670 judgments
DCIT CEN CIR 30, MUMBAI vs G.N.M REALTORS P. LTD, MUMBAI
ITA 4247/MUM/2013[2010-11]Status: Disposed17/11/2015AY 2010-11
STERANCO HEALTH CARE P.LTD,MUMBAI vs ITO 8(3)(2), MUMBAI
ITA 7402/MUM/2012[2009-2010]Status: Disposed17/11/2015AY 2009-2010
DCIT CIR 3, THANE vs VASUDEVAN RANGARAJAN, THANE
ITA 2902/MUM/2012[2007-08]Status: Disposed17/11/2015AY 2007-08
PARAG M. SANGHVI,MUMBAI vs DCIT CEN CIR 38, MUMBAI
ITA 1232/MUM/2012[2003-04]Status: Disposed17/11/2015AY 2003-04
SAPTARSHI GROUP,THANE vs DCIT CIR 4, MUMBAI
ITA 727/MUM/2011[2006-07]Status: Disposed17/11/2015AY 2006-07
STERANCO HEALTH CARE P. LTD,MUMBAI vs ITO 8(3)(2), MUMBAI
ITA 6467/MUM/2011[2008-09]Status: Disposed17/11/2015AY 2008-09
STERANCO HEALTH CARE P. LTD,MUMBAI vs DCIT 8(3), MUMBAI
ITA 4524/MUM/2010[2007-08]Status: Disposed17/11/2015AY 2007-08
STERANCO HEALTH CARE P. LTD,MUMBAI vs DCIT CC-44, MUMBAI
ITA 5083/MUM/2009[2006-07]Status: Disposed17/11/2015AY 2006-07
MANISH C JOGANI HUF,MUMBAI vs ITO 16(2)(2), MUMBAI
ITA 7344/MUM/2014[2008-09]Status: Disposed13/11/2015AY 2008-09
GUNVANTIBEN N.SHAH,MUMBAI vs ACIT CEN CIR 17 & 28, MUMBAI
ITA 7386/MUM/2013[2003-04]Status: Disposed13/11/2015AY 2003-04
DCIT 22(3), NAVI MUMBAI vs GULAM HUSSAIN ABDUL KARIM KHATRI, NAVI MUMBAI
ITA 7041/MUM/2013[2010-11]Status: Disposed13/11/2015AY 2010-11
ITO 2(3)(4), MUMBAI vs WESTERN OUTDOOR MEDIA TECHNOLGOES LTD, MUMBAI
ITA 6639/MUM/2013[2003-04]Status: Disposed13/11/2015AY 2003-04
GALDERMA INDIA P.LTD,MUMBAI vs ACIT 8(1), MUMBAI
ITA 5734/MUM/2013[2010-11]Status: Disposed13/11/2015AY 2010-11
M/S GREEN CHANNEL FORWARDERS PVT. LTD.,NAVI MUMBAI vs ITO - WARD - 6(3)-1, MUMBAI
ITA 2649/MUM/2013[2009-10]Status: Disposed13/11/2015AY 2009-10
HANIL ERA TEXTILES LTD,MUMBAI vs ACIT 6(3), MUMBAI
ITA 5359/MUM/2011[200-05]Status: Disposed13/11/2015
SANJIV N PAREKH,MUMBAI vs ADDL CIT RG 20(3), MUMBAI
ITA 4199/MUM/2010[2005-06]Status: Disposed13/11/2015AY 2005-06
VISHAL DEEPAK SHAH,MUMBAI vs ACIT-14(1), MUMBAI
ITA 6720/MUM/2008[2004-2005]Status: Disposed13/11/2015AY 2004-2005
ITO 16(1)(3), MUMBAI vs PUKHRAJ S. JAIN, MUMBAI
ITA 3360/MUM/2014[2010-11]Status: Disposed10/11/2015AY 2010-11
POLYCHEM TECHNOLOGY (R &D) CENTER P. LTD,HYDERABAD vs DCIT CIR 3(2), MUMBAI
ITA 1482/MUM/2014[2009-10]Status: Disposed10/11/2015AY 2009-10
HEMA MEHUL MEHTA,MUMBAI vs ITO 16(3)(1), MUMBAI
ITA 3061/MUM/2013[2009-10]Status: Disposed10/11/2015AY 2009-10