← All Benches

ITAT Mumbai Bench

61,670 judgments

ITO 19(3)(4), MUMBAI vs VIKRAMDITYA KUKREJA, MUMBAI

ITA 1189/MUM/2013[2007-08]Status: Disposed18/11/2015AY 2007-08

PRANIK LANDMARK ASSOCIATES ( SINCE SUCCEDED),MUMBAI vs ASST CIT RG 19(2), MUMBAI

ITA 826/MUM/2012[2008-09]Status: Disposed18/11/2015AY 2008-09

ANJUMAN KHAIRUL-ISLAM TRUST NEW MUMBAI,NAVI MUMBAI vs DIT (E), MUMBAI

ITA 4955/MUM/2012[2012-13]Status: Disposed18/11/2015AY 2012-13

NISHITH RAJNIKANT SHAH,MUMBAI vs ACIT 10(3), MUMBAI

ITA 3165/MUM/2012[2009-10]Status: Disposed18/11/2015AY 2009-10

UHDE INDIA PVT. LTD.,MUMBAI vs A.C.I.T. RG.10(3), MUMBAI

ITA 2641/MUM/2012[2003-04]Status: Disposed18/11/2015AY 2003-04

TABOOK FIN & INVT. P.LTD ( NOW MERGED WITH MAESTRO VENTURES P.LTD),MUMBAI vs ITO 1(3)(3), MUMBAI

ITA 106/MUM/2012[2005-06]Status: Disposed18/11/2015AY 2005-06

MADHU DAULAT LALWANI,MUMBAI vs ITO (IT) WD WD 4(1), MUMBAI

ITA 6329/MUM/2011[2001-02]Status: Disposed18/11/2015AY 2001-02

ACME HOUSING (I) P. LTD,MUMBAI vs DCIT CEN CIR 9, MUMBAI

ITA 4661/MUM/2011[2009-10]Status: Disposed18/11/2015AY 2009-10

CABLE CORPORATION OF INDIA LTD,MUMBAI vs ACIT 2(1), MUMBAI

ITA 2241/MUM/2011[2007-08]Status: Disposed18/11/2015AY 2007-08

CABLE CORPORATION OF INDIA LTD,MUMBAI vs ACIT 2(1), MUMBAI

ITA 2240/MUM/2011[2006-07]Status: Disposed18/11/2015AY 2006-07

BIDCO STUDS P. LTD,MUMBAI vs ASST CIT CIR 4, MUMBAI

ITA 1504/MUM/2011[2003-04]Status: Disposed18/11/2015AY 2003-04

EQUANT INDIA P. LTD,MUMBAI vs DCIT CIR 3(1), MUMBAI

ITA 7976/MUM/2010[2005-06]Status: Disposed18/11/2015AY 2005-06

ITO 5(2)4), MUMBAI vs P.M. RUNGTA (HUF), MUMBAI

ITA 7955/MUM/2010[2007-08]Status: Disposed18/11/2015AY 2007-08

ACIT 21(1), MUMBAI vs NIRMAL B THAKKAR, MUMBAI

ITA 4136/MUM/2010[2007-08]Status: Disposed18/11/2015AY 2007-08

ACIT 21(1), MUMBAI vs DAYAL BAPULAL THAKKER, MUMBAI

ITA 4135/MUM/2010[2007-08]Status: Disposed18/11/2015AY 2007-08

N. RAJGOPAL,MUMBAI vs JCIT RG 23(3), MUMBAI

ITA 3977/MUM/2009[2004-05]Status: Disposed18/11/2015AY 2004-05

ADDL CIT RG 1, MUMBAI vs INDIAN PETROCHEMICALS CORPORATION LTD ( NOW MERGED WITH RELIANCE INDL. LTD), BARODA

ITA 3921/MUM/2009[2005-06]Status: Disposed18/11/2015AY 2005-06

SHRI. N. RAJGOPAL,MUMBAI vs ADDL.C.I.T., RANGE-23(3), MUMBAI

ITA 3745/MUM/2009[2003-04]Status: Disposed18/11/2015AY 2003-04

GENESIS FOODS & BEVERAGES LTD, THANE vs ITO WD 8(1)(4), MUMBAI

ITA 6902/MUM/2013[2008-09]Status: Disposed17/11/2015AY 2008-09

GENESIS FOODS & BEVERAGES LTD, THANE vs ITO WD 8(1)(4), MUMBAI

ITA 6901/MUM/2013[2008-09]Status: Disposed17/11/2015AY 2008-09