← All Benches

ITAT Mumbai Bench

61,673 judgments

RAM FABRIC (INDAI) LTD,MUMBAI vs ITO 9(3)(4),

ITA 5765/MUM/2012[2004-05]Status: Disposed24/11/2015AY 2004-05

ARTISAN,MUMBAI vs ASST CIT CIR 18(2), MUMBAI

ITA 5688/MUM/2012[2007-08]Status: Disposed24/11/2015AY 2007-08

RONUK INDUSTRIES LTD,MUMBAI vs DCIT 7(2), MUMBAI

ITA 519/MUM/2012[2005-06]Status: Disposed24/11/2015AY 2005-06

ITO 17(2)(3), MUMBAI vs RATI A DARUWALLA, MUMBAI

ITA 5054/MUM/2012[2008-09]Status: Disposed24/11/2015AY 2008-09

DCIT CIR 15(1), MUMBAI vs UNITED DRUG HOUSE, MUMBAI

ITA 7222/MUM/2011[2007-08]Status: Disposed24/11/2015AY 2007-08

ACIT 25(2), MUMBAI vs KANTILAL PRABHUDAS SHAH, MUMBAI

ITA 4389/MUM/2011[2008-09]Status: Disposed24/11/2015AY 2008-09

KANTILAL P. SHAH,MUMBAI vs ACIT RG 25(2), MUMBAI

ITA 4285/MUM/2011[2008-09]Status: Disposed24/11/2015AY 2008-09

ADITYA BIRLA NUVO LTD ( FORMERLY KNOWN AS INDIAN RAYON AND INDUSTRIES LTD),MUMBAI vs ADDL CIT RG 3(2), MUMBAI

ITA 3703/MUM/2011[2007-08]Status: Disposed24/11/2015AY 2007-08

ADDL CIT 3(2), MUMBAI vs ADITYA BIRLA NUVO LTD ( FORMERLY KNOWN AS INDIAN RAYON & INDUSTRIES LTD), MUMBAI

ITA 3634/MUM/2011[2007-08]Status: Disposed24/11/2015AY 2007-08

ITO 13(2)(1), MUMBAI vs VILAS TRANSPORT COMPANY, MUMBAI

ITA 2600/MUM/2011[2007-08]Status: Disposed24/11/2015AY 2007-08

ACIT 24(1), MUMBAI vs AUM ENTERPRISES, MUMBAI

ITA 1013/MUM/2011[2007-08]Status: Disposed24/11/2015AY 2007-08

FATHIMA HOSPITAL P LTD,NAVI MUMBAI vs ACIT (A)-3, MUMBAI

ITA 7867/MUM/2010[2000-01]Status: Disposed24/11/2015AY 2000-01

AMERICAN HOTEL & LODGING EDUCATION INSTITUTE ( ERLIER KNWON AS EDUCTIONAL INSTITUTE OF AMERICAN HOTEL & MOTEL ASSOCIATION ),MUMBAI vs ADI T (IT)1(1), MUMBAI

ITA 6796/MUM/2010[1999-00]Status: Disposed24/11/2015AY 1999-00

ITO 25(3)(2), MUMBAI vs ISHWARIDEV I DUDEJA, MUMBAI

ITA 4319/MUM/2010[2006-07]Status: Disposed24/11/2015AY 2006-07

DCIT 25(2), MUMBAI vs KANTILAL P. SHAH, MUMBAI

ITA 3734/MUM/2010[2007-08]Status: Disposed24/11/2015AY 2007-08

INFOMEDIA 18 LTD ( FORMERLY KNOWN AS INFOMEDIA INDIA LTD),MUMBAI vs ADDL CIT RG 6(1), MUMBAI

ITA 4441/MUM/2009[2005-06]Status: Disposed24/11/2015AY 2005-06

DCIT CEN CIR 23, MUMBAI vs CENTAUR MERCANTILE P.LTD, MUMBAI

ITA 3562/MUM/2014[2011-12]Status: Disposed23/11/2015AY 2011-12

DCIT 10(2), MUMBAI vs GRP LTD, MUMBAI

ITA 3315/MUM/2014[2010-11]Status: Disposed23/11/2015AY 2010-11

RAMESH B BUSWALLA,MUMBAI vs ITO 19(3)(2), MUMBAI

ITA 2964/MUM/2014[2009-10]Status: Disposed23/11/2015AY 2009-10

ITO (TDS) 2(5), MUMBAI vs ORIENTAL BANK OF COMMERCE, MUMBAI

ITA 1300/MUM/2014[2010-11]Status: Disposed23/11/2015AY 2010-11