← All Benches
ITAT Mumbai Bench
61,680 judgments
RASAYANI TRADERS P. LTD,MUMBAI vs ITO 5(3)(1), MUMBAI
ITA 6220/MUM/2013[2010-11]Status: Disposed26/11/2015AY 2010-11
USHA AGRO PRODUCTS & PROPERTIES P.LTD,MUMBAI vs ITO WD 5(3)(3), MUMBAI
ITA 3501/MUM/2013[2009-10]Status: Disposed26/11/2015AY 2009-10
UNI DERITEND LTD,MUMBAI vs ADDL CIT 1(3), MUMBAI
ITA 3473/MUM/2013[2008-09]Status: Disposed26/11/2015AY 2008-09
ACIT 11(2), MUMBAI vs ALOK K. SHARMA, MUMBAI
ITA 345/MUM/2013[2009-10]Status: Disposed26/11/2015AY 2009-10
SATYAPAL JAIN,MUMBAI vs DCIT, CETRAL CIRCLE - 39, MUMBAI
ITA 2719/MUM/2013[2006-07]Status: Disposed26/11/2015AY 2006-07
SATYAPAL JAIN,MUMBAI vs DCIT, CETRAL CIRCLE - 39, MUMBAI
ITA 2718/MUM/2013[2007-08]Status: Disposed26/11/2015AY 2007-08
DCIT 3(2), MUMBAI vs ICAN INVESTMENTS ADVISORS P.LTD, MUMBAI
ITA 940/MUM/2014[2010-11]Status: Disposed24/11/2015AY 2010-11
K. KACHRADAS PATEL SPECIFIC FAMILY TRUST,MUMBAI vs ITO 12(2)(1), MUMBAI
ITA 5899/MUM/2014[1986-87]Status: Disposed24/11/2015AY 1986-87
K. KACHRADAS PATEL SPECIFIC FAMILY TRUST,MUMBAI vs ITO 12(2)(1), MUMBAI
ITA 5864/MUM/2014[1986-87]Status: Disposed24/11/2015AY 1986-87
RANCHOD DISCRETIONARY FAMILY TRUST,MUMBAI vs ITO 12(2)(1), MUMBAI
ITA 4712/MUM/2014[1986-87]Status: Disposed24/11/2015AY 1986-87
ULLAS DISCRETIONARY FAMILY TRUST,MUMBAI vs ITO 12(2)(1), MUMBAI
ITA 4707/MUM/2014[1986-87]Status: Disposed24/11/2015AY 1986-87
KRISHNA DESCRETIONARY FAMILY TRUST,MUMBAI vs ITO 12(2)(1), MUMBAI
ITA 4693/MUM/2014[1986-87]Status: Disposed24/11/2015AY 1986-87
DCIT CEN CIR 29 CEN RG 7, MUMBAI vs PEST CONTROL (INDIA) P.LTD, MUMBAI
ITA 3755/MUM/2014[2011-12]Status: Disposed24/11/2015AY 2011-12
ITO WD 19(3)(2), MUMBAI vs LATE IRENE WINFRED THROUGH L./HS JOHN CURTIS, ALEN CURRTIS & MARK CURTIS, MUMBAI
ITA 3748/MUM/2014[2005-06]Status: Disposed24/11/2015AY 2005-06
ITO 25(1)(2), MUMBAI vs AMARJEET B YADAV, MUMBAI
ITA 3322/MUM/2014[2009-10]Status: Disposed24/11/2015AY 2009-10
ITO 20(1)(2), MUMBAI vs CREAM JEWELLERY, MUMBAI
ITA 1585/MUM/2014[2009-10]Status: Disposed24/11/2015AY 2009-10
VINOD R. SANGHAVI,MUMBAI vs ITO 19(2)(2), MUMBAI
ITA 1390/MUM/2014[2008-09]Status: Disposed24/11/2015AY 2008-09
ITO (TDS) 2(5), MUMBAI vs PALTON YARN P.LTD, MUMBAI
ITA 1298/MUM/2014[2010-11]Status: Disposed24/11/2015AY 2010-11
DDIT (IT) 4(2), MUMBAI vs QUANTILES TRANSNATIONAL CORP, MUMBAI
ITA 1028/MUM/2014[2010-11]Status: Disposed24/11/2015AY 2010-11
CHETAN S CHANDRANI,MUMBAI vs ITO WD 23(2)(2), MUMBAI
ITA 752/MUM/2013[2009-10]Status: Disposed24/11/2015AY 2009-10