← All Benches
ITAT Mumbai Bench
61,705 judgments
LINKLATERS,MUMBAI vs DDIT (IT) 4(1), MUMBAI
ITA 3185/MUM/2010[2007-08]Status: Disposed16/12/2015AY 2007-08
ACIT CEN CIR 34, MUMBAI vs JATIN J.SHAH, MUMBAI
ITA 2725/MUM/2010[2005-06]Status: Disposed16/12/2015AY 2005-06
ACIT CEN CIR 34, MUMBAI vs JAY FAB, MUMBAI
ITA 2724/MUM/2010[2003-04]Status: Disposed16/12/2015AY 2003-04
DCIT 4(1), MUMBAI vs DOUBLE DON FINANACE LTD, MUMBAI
ITA 3138/MUM/2009[2004-05]Status: Disposed16/12/2015AY 2004-05
ACIT CC 34, MUMBAI vs JAY FAB, MUMBAI
ITA 3104/MUM/2009[2005-06]Status: Disposed16/12/2015AY 2005-06
MITCO MANAGEMENT SERVICES PVT.LTD.,MUMBAI vs I.T.O.1(2)(3), MUMBAI
ITA 2950/MUM/2009[1997-98]Status: Disposed16/12/2015AY 1997-98
M/S. LINKLATERS,MUMBAI vs ADIT(IT)-3(2), MUMBAI
ITA 897/MUM/2007[2003-2004]Status: Disposed16/12/2015AY 2003-2004
ACIT CEN CIR 39, MUMBAI vs MAHENDRA MOTILAL BANTHIA, NAVI MUMBAI
ITA 7566/MUM/2013[2009-10]Status: Disposed14/12/2015AY 2009-10
PRAVINCHANDRA I. PATEL,MUMBAI vs DCIT 22(2), MUMBAI
ITA 7062/MUM/2013[2008-09]Status: Disposed14/12/2015AY 2008-09
ITO (IT) 2(1), MUMBAI vs ASHUTOSH MOHANLAL SHAH, MUMBAI
ITA 5425/MUM/2013[2008-09]Status: Disposed14/12/2015AY 2008-09
DCIT CEN CIR 22, MUMBAI vs PRADEEP KAINYA, MUMBAI
ITA 4079/MUM/2013[2009-10]Status: Disposed14/12/2015AY 2009-10
ACIT - 17(2), MUMBAI vs SMT. REKHA ANIL ASHAR, MUMBAI
ITA 2569/MUM/2013[2009-10]Status: Disposed14/12/2015AY 2009-10
REKHA ASHAR,MUMBAI vs ADDL CIT RG 17(2), MUMBAI
ITA 2212/MUM/2013[2009-10]Status: Disposed14/12/2015AY 2009-10
JCIT (OSD) 8(1), MUMBAI vs DYNA HITECH POWER SYSTEMS P. LTD, MUMBAI
ITA 6755/MUM/2012[2006-07]Status: Disposed14/12/2015AY 2006-07
GREEN WORLD DEPT. STORES,MUMBAI vs I.T.O.23(2)(3), MUMBAI
ITA 2636/MUM/2012[2005-06]Status: Disposed14/12/2015AY 2005-06
ITO 15(1)(1), MUMBAI vs REKHA SHASHIKANT PAWAR, MUMBAI
ITA 1271/MUM/2011[2007-08]Status: Disposed14/12/2015AY 2007-08
ITO 15(3)(1), MUMBAI vs ARVIND D. BHANUSHALI, THANE
ITA 4830/MUM/2010[2006-07]Status: Disposed14/12/2015AY 2006-07
DR BADAR TAYEBBHAI MASKATI,MUMBAI vs ITO 11(2)(2), MUMBAI
ITA 5662/MUM/2014[2005-06]Status: Disposed11/12/2015AY 2005-06
DCIT (OSD) 2(3), MUMBAI vs PHARMED LTD, MUMBAI
ITA 4126/MUM/2014[2010-11]Status: Disposed11/12/2015AY 2010-11
ITO 22(2)(4), NAVI MUMBAI vs YASHOMANDIR SAHAKARI PATPEDHI LTD, MUMBAI
ITA 3641/MUM/2014[2009-10]Status: Disposed11/12/2015AY 2009-10