← All Benches
ITAT Mumbai Bench
61,705 judgments
ITO 25(3)(3), MUMBAI vs POONAM P. SHAH, MUMBAI
ITA 1668/MUM/2013[2007-08]Status: Disposed16/12/2015AY 2007-08
HSBC INVEST DIRECT (I) LTD ( FORMERLY IL & FS INVESTMART LTD),MUMBAI vs DCIT 8(2), MUMBAI
ITA 1601/MUM/2013[2009-10]Status: Disposed16/12/2015AY 2009-10
FRIGORIFICO ALLANA LTD,MUMBAI vs ADDL CIT RG 1(1), MUMBAI
ITA 1441/MUM/2013[2009-10]Status: Disposed16/12/2015AY 2009-10
RIKHABCHAND V. MEHTA,MUMBAI vs ACIT RG 15(2), MUMBAI
ITA 1337/MUM/2013[2009-10]Status: Disposed16/12/2015AY 2009-10
VINYROYAL PLASICOATES P.LTD,MUMBAI vs ITO 9(3)(3), MUMBAI
ITA 1240/MUM/2013[2008-09]Status: Disposed16/12/2015AY 2008-09
NGC NETWORK ASIA LLC,MUMBAI vs JDIT (IT) RG 4, MUMBAI
ITA 7631/MUM/2012[2008-09]Status: Disposed16/12/2015AY 2008-09
SYMANTEC SOFTWARE SOLUTIONS P.LTD,MUMBAI vs DCIT 10(1), MUMBAI
ITA 7623/MUM/2012[2008-09]Status: Disposed16/12/2015AY 2008-09
DAMAN PLASTICS,MUMBAI vs ADDL CIT CIR 15(1), MUMBAI
ITA 7507/MUM/2012[2009-10]Status: Disposed16/12/2015AY 2009-10
EXECUTIVE CENTRE INDIA P.LTD,MUMBAI vs JCIT (OSD) 8(1), MUMBAI
ITA 6179/MUM/2012[2009-10]Status: Disposed16/12/2015AY 2009-10
MAHINDRA REALTY & INFRASTRUCTURE DEVELOPOERS ( SINCE MERGED WITH MAHINDRA ENGG & CHEMICAL PRODUCTS LTD),MUMBAI vs DCIT CIR 2(2), MUMBAI
ITA 6122/MUM/2012[2002-03]Status: Disposed16/12/2015AY 2002-03
MAHINDRA ENGINEERING & CHEMICALS PRODUCTS LTD,MUMBAI vs DCIT CIR 2(2), MUMBAI
ITA 6121/MUM/2012[2000-01]Status: Disposed16/12/2015AY 2000-01
CROMPTON GREAVES LTD,MUMBAI vs DCIT CIR 6(2), MUMBAI
ITA 4831/MUM/2012[2007-08]Status: Disposed16/12/2015AY 2007-08
INFRASTRUCTURE PROJECTS LTD,MUMBAI vs ASST CIT CIR 6(3), MUMBAI
ITA 3617/MUM/2012[2007-08]Status: Disposed16/12/2015AY 2007-08
URUDAVAN INVESTMENT AND TRADING P. LTD,MUMBAI vs ACIT 2(3), MUMBAI
ITA 2228/MUM/2012[2007-08]Status: Disposed16/12/2015AY 2007-08
ITO 19(1)(3), MUMBAI vs GIRDHARILAL ASUDANI (HUF), MUMBAI
ITA 1428/MUM/2012[2008-09]Status: Disposed16/12/2015AY 2008-09
VISHWANATH ACHARAYA,MUMBAI vs ASST CIT 11(1), MUMBAI
ITA 7976/MUM/2011[2007-08]Status: Disposed16/12/2015AY 2007-08
DCIT RG 8(3), MUMBAI vs RAMANI HOTELS LTD, MUMBAI
ITA 7329/MUM/2011[2008-09]Status: Disposed16/12/2015AY 2008-09
DCIT (OSD-II) C RG 7, MUMBAI vs SKYLINE RESIDENCYH P. LTD, MUMBAI
ITA 7321/MUM/2011[2007-08]Status: Disposed16/12/2015AY 2007-08
SKYLINE RESIDENCY P. LTD,MUMBAI vs ACIT (OSD II) CEN RG 7, MUMBAI
ITA 6912/MUM/2011[2008-09]Status: Disposed16/12/2015AY 2008-09
SKYLINE RESIDENCY P. LTD,MUMBAI vs ACIT (OSD II) CEN RG -7, MUMBAI
ITA 6910/MUM/2011[2007-08]Status: Disposed16/12/2015AY 2007-08
