← All Benches

ITAT Mumbai Bench

61,705 judgments

DCIT CEN CIR 2(2), MUMBAI vs BHAVESH L. GALA, MUMBAI

ITA 2539/MUM/2015[2004-05]Status: Disposed1/1/2016AY 2004-05

ACIT 25(1), MUMBAI vs SURJEET SINGH BAGGA HUF, MUMBAI

ITA 2502/MUM/2015[2005-06]Status: Disposed1/1/2016AY 2005-06

DCIT 6(3), MUMBAI vs BINAYAK TEK PROCESSORS LTD, MUMBAI

ITA 2368/MUM/2015[2011-12]Status: Disposed1/1/2016AY 2011-12

ITO 24(1)(1), MUMBAI vs AJANTA DEVELOPERS, MUMBAI

ITA 2355/MUM/2015[2009-10]Status: Disposed1/1/2016AY 2009-10

ITO 28(2)(2), NAVI MUMBAI vs MAHESH LADHA KAROTRA, NAVI MUMBAI

ITA 2349/MUM/2015[2009-10]Status: Disposed1/1/2016AY 2009-10

ASST CIT 26(3), MUMBAI vs SAINI ELECTRONIC SECURITY SYSTEM, MUMBAI

ITA 2226/MUM/2015[2009-10]Status: Disposed1/1/2016AY 2009-10

DCIT CIR 2(2), MUMBAI vs BEENA BHAVESH GALA, MUMBAI

ITA 1892/MUM/2015[2004-05]Status: Disposed1/1/2016AY 2004-05

DCIT CIR 2(2), MUMBAI vs SUSHILA L. GALA, MUMBAI

ITA 1891/MUM/2015[2004-05]Status: Disposed1/1/2016AY 2004-05

ACIT 19(2), MUMBAI vs OM ANAND EXPORTS, MUMBAI

ITA 147/MUM/2015[2010-11]Status: Disposed1/1/2016AY 2010-11

ITO 14(1)(3), MUMBAI vs CELEBRATION HOSPITALITY P.TLD, MUMBAI

ITA 1404/MUM/2015[2011-12]Status: Disposed1/1/2016AY 2011-12

ITO 12(2)(1), MUMBAI vs DESIRE JEWELS P.LTD, MUMBAI

ITA 135/MUM/2015[2007-08]Status: Disposed1/1/2016AY 2007-08

DCIT 3(2)(1), MUMBAI vs JEWELEX INDIA P.LTD, MUMBAI

ITA 7719/MUM/2014[2011-12]Status: Disposed1/1/2016AY 2011-12

ACIT 14(1)(2), MUMBAI vs DID CONSULTANTS P.LTD, MUMBAI

ITA 7281/MUM/2014[2011-12]Status: Disposed1/1/2016AY 2011-12

DCIT 30(2), MUMBAI vs K.M. GAJJAR HUF, MUMBAI

ITA 7250/MUM/2014[2010-11]Status: Disposed1/1/2016AY 2010-11

ITO 25(3)(3), MUMBAI vs PANCHSHEEL DEVELOPERS, MUMBAI

ITA 6955/MUM/2014[2010-11]Status: Disposed1/1/2016AY 2010-11

ITO 18(3)(3), MUMBAI vs MAHAPALIKA KSHETRA MADHYAMIK SHIKSHAK SAHAKARI PAT SANSTHA MARYADIT, MUMBAI

ITA 6635/MUM/2014[2010-11]Status: Disposed1/1/2016AY 2010-11

ITO WD 4(2), THANE vs M.R. DEVELOPERS, THANE

ITA 5844/MUM/2014[2010-11]Status: Disposed1/1/2016AY 2010-11

DCIT 13(3), MUMBAI vs POONAM ASHOK GUPTA, MUMBAI

ITA 5708/MUM/2014[2010-11]Status: Disposed1/1/2016AY 2010-11

ITO 13(1)(1), MUMBAI vs PRASHANT ENTERPRISES, MUMBAI

ITA 5537/MUM/2014[2011-12]Status: Disposed1/1/2016AY 2011-12

ITO 16(3)(4), MUMBAI vs MEGHKUMAR V SHAH, MUMBAI

ITA 5094/MUM/2014[2005-06]Status: Disposed1/1/2016AY 2005-06