← All Benches
ITAT Mumbai Bench
61,737 judgments
ACIT CIR 16(2), MUMBAI vs MADHUBALA ANANAD KUMAR, MUMBAI
ITA 314/MUM/2012[2008-09]Status: Disposed23/2/2016AY 2008-09
ACIT 18(3), MUMBAI vs MADHAVI G. GHURYE, MUMBAI
ITA 6637/MUM/2011[2006-07]Status: Disposed23/2/2016AY 2006-07
MALABAR INDUSTRIES P. LTD,MUMBAI vs ITO WD 5(2)(3), MUMBAI
ITA 6961/MUM/2008[2005-2006]Status: Disposed23/2/2016AY 2005-2006
INCOME TAX OFFICER, WARD-5(2)(3), MUMBAI vs M/S. MALABAR INDUSTRIES PVT.LTD., MUMBAI
ITA 6578/MUM/2008[2005-2006]Status: Disposed23/2/2016AY 2005-2006
LUPIN INTERNATIONAL,MUMBAI vs ITO 19(2)(3) ( NOW 22(2)(3), MUMBAI
ITA 2295/MUM/2015[1997-98]Status: Disposed22/2/2016AY 1997-98
ASST CIT 20(2), MUMBAI vs RAMESH R. SHAH, MUMBAI
ITA 5101/MUM/2014[2009-10]Status: Disposed22/2/2016AY 2009-10
ITO 16(1)(3), MUMBAI vs H.R. KHATAU, MUMBAI
ITA 4345/MUM/2014[1995-96]Status: Disposed22/2/2016AY 1995-96
ITO 24(1)(3), MUMBAI vs ANIL MAHADEV AMBAVALE, MUMBAI
ITA 6843/MUM/2013[2006-07]Status: Disposed22/2/2016AY 2006-07
ITO 24(1)(3), MUMBAI vs ANIL MAHADEV AMBAVALE, MUMBAI
ITA 6842/MUM/2013[2005-06]Status: Disposed22/2/2016AY 2005-06
ITO 24(1)(3), MUMBAI vs ANIL MAHADEV AMBAVALE, MUMBAI
ITA 6841/MUM/2013[2004-05]Status: Disposed22/2/2016AY 2004-05
ITO WD 22(3)4, NAVI MUMBAI vs VAIBHAV D WARKAR, NAVI MUMBAI
ITA 4957/MUM/2013[2007-08]Status: Disposed22/2/2016AY 2007-08
ITO 25(1)(3), MUMBAI vs ASLAM ABDUL PALASARA, MUMBAI
ITA 816/MUM/2012[2008-09]Status: Disposed22/2/2016AY 2008-09
NALIN JAGDISHKUMAR GUPTA,MUMBAI vs JCIT (OSD) CEN CIR 39, MUMBAI
ITA 5793/MUM/2012[2010-11]Status: Disposed22/2/2016AY 2010-11
JCIT (OSD) CC 39, MUMBAI vs NALIN J GUPTA, MUMBAI
ITA 5419/MUM/2012[2010-11]Status: Disposed22/2/2016AY 2010-11
JCIT (OSD) CC 39, MUMBAI vs NALIN J GUPTA, MUMBAI
ITA 5413/MUM/2012[2004-05]Status: Disposed22/2/2016AY 2004-05
ASIAN POWER CONTROLS LTD,MUMBAI vs DCIT CIR 3(1), MUMBAI
ITA 7431/MUM/2010[2005-06]Status: Disposed22/2/2016AY 2005-06
ITO 25(3) (3), MUMBAI vs RAJESH L RATHOD, MUMBAI
ITA 4219/MUM/2010[2007-08]Status: Disposed22/2/2016AY 2007-08
ACIT 11(1), MUMBAI vs HINDUSTAN THOMSPON ASSOCIATES P. LTD, MUMBAI
ITA 746/MUM/2014[2009-10]Status: Disposed19/2/2016AY 2009-10
ITO 17(2)(2), MUMBAI vs HANSRAJ DHANJI PRASAD HUF, MUMBAI
ITA 4678/MUM/2014[2009-10]Status: Disposed19/2/2016AY 2009-10
NEO SPORTS BROADCAST P.LTD,MUMBAI vs CIT (TDS), MUMBAI
ITA 4011/MUM/2014[2011-12]Status: Disposed19/2/2016AY 2011-12