← All Benches

ITAT Mumbai Bench

61,737 judgments

ARJ SHARES & STOCK BROKERS PVT. LTD.,MUMBAI vs D.C.I.T. RG. 4(3), MUMBAI

ITA 1473/MUM/2012[2008-09]Status: Disposed24/2/2016AY 2008-09

ASST CIT CIR 16(2), MUMBAI vs MAHENDRA KUMAR BIHANI, MUMBAI

ITA 1162/MUM/2012[2008-09]Status: Disposed24/2/2016AY 2008-09

SYLVEX CABLE CO. P. LTD,MUMBAI vs DCIT CEN CIR 37, MUMBAI

ITA 8581/MUM/2011[2008-09]Status: Disposed24/2/2016AY 2008-09

ACIT CIR 7(2), MUMBAI vs SAHYADRI STARCH & INDUSTRIES LTD, MUMBAI

ITA 7174/MUM/2011[2006-07]Status: Disposed24/2/2016AY 2006-07

SANIKA AGRI IMPEX P. LTD,MUMBAI vs DCIT 10(2), MUMBAI

ITA 3607/MUM/2011[2006-07]Status: Disposed24/2/2016AY 2006-07

DCT RG 8(2), MUMBAI vs KULGAM HOLDINGS P. LTD, MUMBAI

ITA 3498/MUM/2011[2005-06]Status: Disposed24/2/2016AY 2005-06

FARMSON BASIC DRUGS PVT LTD,MUMBAI vs I.T.O.10(1)(1), MUMBAI

ITA 1917/MUM/2011[1994-95]Status: Disposed24/2/2016AY 1994-95

ACIT CIR 13(3), MUMBAI vs BINODKUMAR JHANWAR, MUMBAI

ITA 1191/MUM/2011[2007-08]Status: Disposed24/2/2016AY 2007-08

ACIT CEN CIR-13, MUMBAI vs GIRIRAJ DEVELOPERS, NAVI MUMBAI

ITA 5114/MUM/2009[2007-08]Status: Disposed24/2/2016AY 2007-08

ACIT CEN CIR-13, MUMBAI vs GIRIRAJ DEVELOPERS, NAVI MUMBAI

ITA 5113/MUM/2009[2006-07]Status: Disposed24/2/2016AY 2006-07

GIRIRAJ DEVELOPERS,NAVI MUMBAI vs ACIT (CC) 13, MUMBAI

ITA 5067/MUM/2009[2007-08]Status: Disposed24/2/2016AY 2007-08

DCIT CIR 3(1), MUMBAI vs BUDHRANI FINANCE LTD, MUMBAI

ITA 4211/MUM/2008[2001-2002]Status: Disposed24/2/2016AY 2001-2002

ITO - 10(1)-2, MUMBAI vs M/S. THE INDIAN SEAMLESS STEELS & ALLOYS LTD., MUMBAI

ITA 4466/MUM/2006[2003-2004]Status: Disposed24/2/2016AY 2003-2004

M/S. BUDHRANI FINANCE P. LTD vs THE ITO WD-3(1)(2),

ITA 380/MUM/2005[2001-2002]Status: Disposed24/2/2016AY 2001-2002

THE DY CIT RG 3(1), MUMBAI vs M/S. BUDHRANI FINANCE LTD., MUMBAI

ITA 185/MUM/2005[2001-2002]Status: Disposed24/2/2016AY 2001-2002

M/S. SBI CAPITAL MARKETS LTD. vs THE DY CIT RG-4(2),

ITA 3789/MUM/2004[1994-1995]Status: Disposed24/2/2016AY 1994-1995

ITO 20(2)(2), BHIWANDI vs MOHAN MAHABAL ANCHAN, MUMBAI

ITA 727/MUM/2014[2009-10]Status: Disposed23/2/2016AY 2009-10

HARESH MADHAVJI HINDOCHA,MUMBAI vs DCIT 22(1), NAVI MUMBAI

ITA 5108/MUM/2014[2010-11]Status: Disposed23/2/2016AY 2010-11

ITO (IT) 3(1), MUMBAI vs LALIT KESHAVJI JESRANI, MUMBAI

ITA 1103/MUM/2014[2005-06]Status: Disposed23/2/2016AY 2005-06

ORBIT CORPORATION LTD ( FORMERLY M/S. ORBIT BUILDCON & REALTY P.LTD SINCE MERGED WITH M/S, ORBIT CORPORATION LTD),MUMBAI vs DCIT CEN CIR 47, MUMBAI

ITA 2412/MUM/2013[2007-08]Status: Disposed23/2/2016AY 2007-08