← All Benches
ITAT Mumbai Bench
61,741 judgments
KOTAK SECURITIES LTD,MUMBAI vs ADDL CIT RG 4(3), MUMBAI
ITA 1232/MUM/2014[2010-11]Status: Disposed11/3/2016AY 2010-11
VIJAY BALDEV MEHRA,MUMBAI vs ADDL CIT 26(1), MUMBAI
ITA 6773/MUM/2013[2010-11]Status: Disposed11/3/2016AY 2010-11
ASST CIT CEN CIR 11, MUMBAI vs OSIAN'S CONNOISSEURS OF ART P. LTD, MUMBAI
ITA 6404/MUM/2013[2009-10]Status: Disposed11/3/2016AY 2009-10
ACIT 23(1), MUMBAI vs SHIVKRUPA SAHAKARI PATPEDHI LTD, MUMBAI
ITA 6023/MUM/2013[2010-11]Status: Disposed11/3/2016AY 2010-11
PRANESH S. VORA,MUMBAI vs ITO WD 18(1)(2), MUMBAI
ITA 5189/MUM/2013[2005-06]Status: Disposed11/3/2016AY 2005-06
PHULCHAND SONS INVESTMENTS P.LTD,MUMBAI vs DCIT CIR 2(2), MUMBAI
ITA 4899/MUM/2013[2005-06]Status: Disposed11/3/2016AY 2005-06
ASST CIT 16(3), MUMBAI vs OSIA GEMS, MUMBAI
ITA 3754/MUM/2013[2007-08]Status: Disposed11/3/2016AY 2007-08
DCIT 17(1), MUMBAI vs SHAH STEEL CORPORATION, MUMBAI
ITA 2540/MUM/2013[2009-10]Status: Disposed11/3/2016AY 2009-10
ADIT (E) RG I, MUMBAI vs MEHTA CHARITY TRUST, MUMBAI
ITA 1069/MUM/2013[2004-05]Status: Disposed11/3/2016AY 2004-05
DHANJAY N SHINDE,MUMBAI vs ITO 22(2)(1), NAVI MUMBAI
ITA 7689/MUM/2012[2009-10]Status: Disposed11/3/2016AY 2009-10
SWETAL N. DESAI,MUMBAI vs ITO 8(3)(2), MUMBAI
ITA 7322/MUM/2012[2009-10]Status: Disposed11/3/2016AY 2009-10
ASST CIT CEN CIR 20, MUMBAI vs PAREKH ALUMINEX LTD, MUMBAI
ITA 5022/MUM/2012[2009-10]Status: Disposed11/3/2016AY 2009-10
SHARYANS RESOURCES LTD,MUMBAI vs ASST CIT 2(3), MUMBAI
ITA 4358/MUM/2012[2009-10]Status: Disposed11/3/2016AY 2009-10
D.C.I.T. 9(1), MUMBAI vs ALLIED INSTRUMENT PVT. LTD., MUMBAI
ITA 4314/MUM/2012[2009-10]Status: Disposed11/3/2016AY 2009-10
SUNIL R. SHAH,MUMBAI vs I.T.O. 20(3)(3), MUMBAI
ITA 2649/MUM/2012[2008-09]Status: Disposed11/3/2016AY 2008-09
ITO WD 19(3)(4), MUMBAI vs SHIRISH MANOHAR NADKARNI, MUMBAI
ITA 8567/MUM/2011[2003-04]Status: Disposed11/3/2016AY 2003-04
NEW GOLDEN TRANSPORT COMPANY,MUMBAI vs ITO WD 13(3)(2), MUMBAI
ITA 6403/MUM/2011[2007-08]Status: Disposed11/3/2016AY 2007-08
ORIENTAL VENEER PRODUCTS LTD,MUMBAI vs ITO 7(1)(1), MUMBAI
ITA 5357/MUM/2011[2006-07]Status: Disposed11/3/2016AY 2006-07
ACIT CIR 4(2), MUMBAI vs J.B. MANGARAM FOODS P./ TD, MUMBAI
ITA 4876/MUM/2011[2003-04]Status: Disposed11/3/2016AY 2003-04
RAYTHEON EBASCO OVERSEAS LTD,BANGALORE vs DDIT (IT) 2(1), MUMBAI
ITA 8567/MUM/2010[1998-99]Status: Disposed11/3/2016AY 1998-99