ASST CIT CEN CIR 11, MUMBAI vs. OSIAN'S CONNOISSEURS OF ART P. LTD, MUMBAI

PDF · subscribers
ITA 6404/MUM/2013Status: DisposedITAT Mumbai11 March 2016AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →