← All Benches
ITAT Mumbai Bench
61,741 judgments
ITO WD 2(2), THANE vs RAMPRASAD AGARWAL, THANE
ITA 1773/MUM/2013[2009-10]Status: Disposed31/3/2016AY 2009-10
BHARAT PETROLEUM CORPORATION LTD,MUMBAI vs ASST CIT RG 2(1), MUMBAI
ITA 1678/MUM/2013[1998-99]Status: Disposed31/3/2016AY 1998-99
ITO CEN ( THANE), THANE vs RAMPRASAD AGARWAL, MUMBAI
ITA 1108/MUM/2013[2008-09]Status: Disposed31/3/2016AY 2008-09
SI GROUP (I) LTD,NAVI MUMBAI vs DCIT LARGE TAXPAYER UNIT, MUMBAI
ITA 1009/MUM/2013[2007-08]Status: Disposed31/3/2016AY 2007-08
DASSAULT SYSTEMES SOLIDWORKS CORPORATION,CHENNAI vs DDIT (IT) 1(2), MUMBAI
ITA 7790/MUM/2012[2009-10]Status: Disposed31/3/2016AY 2009-10
ICICI PRUDENTIAL ASSET MANAGEMENT COMPANY LTD,MUMBAI vs ADDL CIT RG 2(2), MUMBAI
ITA 7706/MUM/2012[2008-09]Status: Disposed31/3/2016AY 2008-09
DDIT (IT) 2(1), MUMBAI vs SAVVIS COMMUNICATIONS CORPORATION, USA
ITA 7340/MUM/2012[2009-10]Status: Disposed31/3/2016AY 2009-10
DSP ADIKO HOLDINGS P.LTD,MUMBAI vs ASST CIT CIR 2(1), MUMBAI
ITA 6780/MUM/2012[2009-10]Status: Disposed31/3/2016AY 2009-10
DSP HMK HOLDINGS P.LTD,MUMBAI vs ASST CIT CIR 2(1), MUMBAI
ITA 6779/MUM/2012[2009-10]Status: Disposed31/3/2016AY 2009-10
KORN FERRY INTERNATIONAL P.LTD,MUMBAI vs DCIT 3(2), MUMBAI
ITA 5152/MUM/2012[2008-09]Status: Disposed31/3/2016AY 2008-09
KAMAT HOTELS (INDIA) LTD,MUMBAI vs ADDL CIT 8(2), MUMBAI
ITA 4120/MUM/2012[2006-07]Status: Disposed31/3/2016AY 2006-07
RANJIT H. BHAVNANI,MUMBAI vs DCIT 3(3), MUMBAI
ITA 3698/MUM/2012[2007-08]Status: Disposed31/3/2016AY 2007-08
ARVIND VASANT PENDSE,NAVI MUMBAI vs ASST CIT 10(3), MUMBAI
ITA 2739/MUM/2012[2009-10]Status: Disposed31/3/2016AY 2009-10
MALA RANJIT BHAVNANI,MUMBAI vs ITO 12(2)(2), MUMBAI
ITA 8415/MUM/2011[2008-09]Status: Disposed31/3/2016AY 2008-09
MALA RANJIT BHAVNANI,MUMBAI vs ITO 12(2)(2), MUMBAI
ITA 8414/MUM/2011[2004-05]Status: Disposed31/3/2016AY 2004-05
MALA RANJIT BHAVNANI,MUMBAI vs ITO 12(2)(2), MUMBAI
ITA 8413/MUM/2011[2003-04]Status: Disposed31/3/2016AY 2003-04
DCIT CC 23, MUMBAI vs RIKIN BAROT, MUMBAI
ITA 6547/MUM/2011[2003-04]Status: Disposed31/3/2016AY 2003-04
ACIT, CENT. CIR.2, THANE vs SAI HOME MAKERS, NAVI MUMBAI
ITA 6144/MUM/2011[2007-08]Status: Disposed31/3/2016AY 2007-08
ACIT 16 (1), MUMBAI vs KOTHARI DEVELOPMENT CORPORATION, MUMBAI
ITA 3866/MUM/2011[2007-08]Status: Disposed31/3/2016AY 2007-08
SIEMENS NIXDORF INFORMATIONSSYSTEME GMBH (FORMERLY AISEMENS NIXDORF INFORMAITONSSYSTEME AG,MUMBAI vs DDIT (IT) 2(1), MUMBAI
ITA 3833/MUM/2011[2002-03]Status: Disposed31/3/2016AY 2002-03
