← All Benches
ITAT Mumbai Bench
61,741 judgments
GITANJALI EXPORTS CORPON. LTD,MUMBAI vs ADDL CIT RG 5(1), MUMBAI
ITA 142/MUM/2014[2008-09]Status: Disposed31/3/2016AY 2008-09
FIRESTONE DIAMOND P.LTD,MUMBAI vs ITO WD 8(1)(4), MUMBAI
ITA 139/MUM/2014[2008-09]Status: Disposed31/3/2016AY 2008-09
RAMPRASD AGARWAL,THANE vs ITO WD 2(2), THANE
ITA 874/MUM/2013[2009-10]Status: Disposed31/3/2016AY 2009-10
RAMPRASAD AGARWAL,MUMBAI vs ITO CEN THANE, THANE
ITA 866/MUM/2013[2008-09]Status: Disposed31/3/2016AY 2008-09
DCIT LARGE TAX PAYER UNIT, MUMBAI vs S.I. GROUP INDIA LTD ( FORMERLY M/S. SCHENECTADY HERDILLIA LTD), MUMBAI
ITA 813/MUM/2013[2007-08]Status: Disposed31/3/2016AY 2007-08
ACIT CEN CIR 2, MUMBAI vs GITANJALI EXPORTS CORPORATION LTD, MUMBAI
ITA 7662/MUM/2013[2008-09]Status: Disposed31/3/2016AY 2008-09
ITO 2(1)(2), MUMBAI vs C.N. GANDEVIA CLEARING & FORWRDING AGENTS P. LTD, MUMBAI
ITA 6758/MUM/2013[2007-08]Status: Disposed31/3/2016AY 2007-08
C N GANDEVIA CLEARING & FORWARDING AGENTS P. LTD,MUMBAI vs ITO WD 2(1)(2), MUMBAI
ITA 6462/MUM/2013[2007-08]Status: Disposed31/3/2016AY 2007-08
KORATALAIYAR BRIDGE P.LTD,MUMBAI vs JCIT (OSD) 8(2), MUMBAI
ITA 644/MUM/2013[2009-10]Status: Disposed31/3/2016AY 2009-10
KOTHARI DEVELOPMENT CORPORATION,MUMBAI vs ACIT 16(1), MUMBAI
ITA 5721/MUM/2013[2007-08]Status: Disposed31/3/2016AY 2007-08
DCIT RG 9(1),MUMBAI vs CHOUDHARI HOTELS & RESTAURANT PVT. LTD., MUMBAI
ITA 5502/MUM/2013[2005-06]Status: Disposed31/3/2016AY 2005-06
ITO 25(3)(4), MUMBAI vs SUNIL KUMAR MEHTA, MUMBAI
ITA 5319/MUM/2013[2009-10]Status: Disposed31/3/2016AY 2009-10
DCIT 7(1), MUMBAI vs PAPER PRINT INDIA P. LTD, MUMBAI
ITA 4695/MUM/2013[2006-07]Status: Disposed31/3/2016AY 2006-07
UNITED HOME ENTERTAINMENT P.LTD,MUMBAI vs DCIT 7(3), MUMBAI
ITA 4608/MUM/2013[2009-10]Status: Disposed31/3/2016AY 2009-10
DCIT 7(3), MUMBAI vs UNITED HOME ENTERTAINMENT P.LTD, MUMBAI
ITA 4414/MUM/2013[2009-10]Status: Disposed31/3/2016AY 2009-10
DIPIKA TANNA,MUMBAI vs ITO 25(3)(2), MUMBAI
ITA 3832/MUM/2013[2003-04]Status: Disposed31/3/2016AY 2003-04
ITO 25(3)(1), MUMBAI vs MAHINDER SINGH KAMBOW, MUMBAI
ITA 3716/MUM/2013[2007-08]Status: Disposed31/3/2016AY 2007-08
DCIT 7(3), MUMBAI vs UNITED HOME ENTERTAINMENT P.LTD, MUMBAI
ITA 3385/MUM/2013[2008-09]Status: Disposed31/3/2016AY 2008-09
DCIT - 1(3), MUMBAI vs M/S STCI LTD. (FORMERLY KNOWN AS SECURITIES TRADING CORP. OF INDIA LTD.), MUMBAI
ITA 2580/MUM/2013[2008-09]Status: Disposed31/3/2016AY 2008-09
DCIT CIR 22(1), NAVI MUMBAI vs POSITIVE INDUSTRIES, MUMBAI
ITA 1843/MUM/2013[2009-10]Status: Disposed31/3/2016AY 2009-10
