ITAT Madras Bench
2,440 judgments
M/S DAS LAGERWAYS WIND vs THE ASST COMMISSIONER OF
Honourable Mr Justice R. SURESH KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S MAHASEMAM TRUST
Honourable Mr Justice R. SURESH KUMAR
Commissioner Of Income Tax vs M/s.Laserwords US Inc
Honourable Mr Justice R. SURESH KUMAR
THE PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs VST MOTORS LIMITED
Honourable Mr Justice R. SURESH KUMAR
THE PRINCIPAL COMMISSIONER OF INCOME TAX - 3 vs VST MOTORS LIMITED
Honourable Mr Justice R. SURESH KUMAR
THE COMMISSIONER OF INCOME TAX vs M/S. COGNIZANT TECHNOLOGY
Honourable Mr Justice R. SURESH KUMAR
THE COMMISSIONER OF INCOME vs M/S. TVS ELECTRONICS LTD.,
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs M/S.TAMILNADU SMALL
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs M/S.TAMILNADU SMALL
Honourable Mr Justice R. SURESH KUMAR
DEPUTY COMMISSIONER OF INCOME TAX vs M/S.KUGEL DEVELOPERS PVT. LTD.
Honourable Mr Justice R. SURESH KUMAR
DEPUTY COMMISSIONER OF INCOME TAX vs M/S REGEN POWERTECH PVT. LTD.,
Honourable Mr Justice R. SURESH KUMAR
COMMISSIONER OF INCOME TAX vs T.R. SHANMUGASUNDARAM
Honourable Mr Justice R. SURESH KUMAR
Commissioner Of Income Tax vs Shri Rajamanickam Arulselvan
Honourable Mr Justice R. SURESH KUMAR
Principal Commissioner Of Income Tax-3 vs Sunsmart Techonogies Pvt Ltd
Honourable Mr Justice R. SURESH KUMAR
Commissioner of Income Tax vs M/s. Master Developers
Honourable Mr Justice R. SURESH KUMAR
M/S PENTA MEDIA GRAPHICS LTD vs THE ASST COMMISSIONER OF
Honourable Mr Justice R. SURESH KUMAR
THE PR. COMMISSIONER OF INCOEM TAX-1 vs SHRI GEORGE GEE VARGHESE
Honourable Mr Justice R. SURESH KUMAR
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs V SRIRAM(HUF)
Honourable Mr Justice R. SURESH KUMAR
The Principal Commissioner of Income Tax 1 vs Smt. Amudha Sukumar
Honourable Mr Justice R. SURESH KUMAR
The Pr. Commissioner of Income Tax-1 vs Keezhayur Sowrirajan Sreenivasan
Honourable Mr Justice R. SURESH KUMAR
