← All Benches
ITAT Lucknow Bench
2,675 judgments
BAJPAI TRAVELS AND B.T GROUP,LAKHIMPUR vs ITO-3(4), LAKHIMPUR, LAKHIMPUR
ITA 697/LKW/2025[2017-2018]Status: Disposed28/4/2026AY 2017-2018
SHEIKH ZAKARIYA EDUCATIONAL & WELFARE TRUST,MORADABAD, UTTAR PRADESH vs COMMISSIONER OF INCOME TAX, EXEMPTION WARD, BAREILLY, BAREILLY, CR BUILDING
ITA 659/LKW/2025[2015-16]Status: Disposed28/4/2026AY 2015-16
JAGDISH KUMAR CHAUDHARY,LUCKNOW vs INCOME TAX OFFICER-4(1), LUCKNOW
ITA 647/LKW/2025[219-2020]Status: Disposed28/4/2026
RAGHAV KAPOOR CHAND GUPTA,KANPUR vs DY. CIT, CIRCLE-4, KANPUR
ITA 360/LKW/2023[2013-14]Status: Disposed28/4/2026AY 2013-14
SUKHVINDER SINGH SOOD,LUCKNOW vs INCOME TAX DEPARTMENT, NAFC
ITA 85/LKW/2025[2015-2016]Status: Disposed27/4/2026AY 2015-2016
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, LUCKNOW, LUCKNOW vs RAKESH GUPTA HUF, LUCKNOW
ITA 335/LKW/2024[2018 - 19]Status: Disposed27/4/2026
MRS. NEHA PANDEY,LUCKNOW vs ITO-1(5), LUCKNOW
ITA 207/LKW/2026[2017-18]Status: Disposed24/4/2026AY 2017-18
ARTI KASODHAN,DELHI vs ITO PRATAPGARH NEW, LUCKNOW
ITA 693/LKW/2025[2018-19]Status: Disposed24/4/2026AY 2018-19
GURDEEP SINGH KAHLON,PURANPUR PILIBHIT vs ITO-2(4),PILIBHIT-1, PILIBHIT
ITA 31/LKW/2025[2015-16]Status: Disposed24/4/2026AY 2015-16
R.N. POULTRIES,BARABANKI vs INCOME TAX OFFICER, RANGE- 5(4), BARABANKI
ITA 12/LKW/2025[2018-19]Status: Disposed24/4/2026AY 2018-19
HARISH ARORA,LUCKNOW vs ACIT/DCIT, RANGE-3, LUCKNOW
ITA 177/LKW/2026[2009-10]Status: Disposed22/4/2026AY 2009-10
MAHARANA PRATAP EDUCATION CENTRE,KANPUR vs DY. COMMISSIONER OF INCOME TAX (TDS), KANPUR
ITA 900/LKW/2025[2011-12]Status: Disposed22/4/2026AY 2011-12
ACIT, CIRCLE 3 LUCKNOW, LUCKNOW vs SAHARA CITY HOMES-KANPUR-1, LUCKNOW
ITA 127/LKW/2025[2011-12]Status: Disposed22/4/2026AY 2011-12
INCOME TAX OFFICER 3(5), LUCKNOW vs SAHARA CITY HOMES KARNAL, LUCKNOW
ITA 365/LKW/2024[2011-12]Status: Disposed22/4/2026AY 2011-12
INCOME TAX OFFICER 3(5), LUCKNOW vs SAHARA CITY HOMES ANAND, LUCKNOW
ITA 176/LKW/2024[2011-12]Status: Disposed22/4/2026AY 2011-12
SURESH CHANDRA AGARWAL,PILIBHIT vs PR. CIT. BAREILLY, BAREILLY
ITA 152/LKW/2022[2017-18]Status: Disposed22/4/2026AY 2017-18
SUDHIR MISHRA,LAKHIMPUR KHERI vs ITO-3(4), LAKHIMPUR, LAKHIMPUR KHERI
ITA 159/LKW/2026[2017-18]Status: Disposed21/4/2026AY 2017-18
SATENDRA SINGH,KANPUR vs THE INCOME TAX OFFICER, WARD 1(3)(5), KANPUR
ITA 120/LKW/2026[2019-20]Status: Disposed21/4/2026AY 2019-20
RAM LAKHAN SINGH,LUCKNOW vs THE ASSESSING OFFICER, NFAC, DELHI/THE DCIT, LUCKNOW
ITA 779/LKW/2025[2016-17]Status: Disposed21/4/2026AY 2016-17
ITO WARD 2(3)(1), KANPUR, KANPUR vs UNITED MERCANTILE CO OP BANK LIMITED EMPLOYEES PROVIDENT FUND TRUST, KANPUR
ITA 754/LKW/2025[2014]Status: Disposed21/4/2026
