← All Benches
ITAT Lucknow Bench
2,687 judgments
DEEVA FOUNDATION,VARANASI vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 476/LKW/2019[NA]Status: Disposed20/1/2022
INCOME TAX OFFICER-1(3), KANPUR vs SHRI RAJ KUMAR AGARWAL, KANPUR
ITA 205/LKW/2020[2014-15]Status: Disposed17/1/2022AY 2014-15
INCOME TAX OFFICER-1(3), KANPUR vs SMT. RENU AGARWAL, KANPUR
ITA 204/LKW/2020[2014-15]Status: Disposed17/1/2022AY 2014-15
INCOME TAX OFFICER-3(1), KANPUR vs SMT. BABITA JAIN, KANPUR
ITA 177/LKW/2020[2014-15]Status: Disposed17/1/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, RANGE-5, LUCKNOW vs M/S. MOHAN SHYAM KALYAN DAS, LUCKNOW
ITA 462/LKW/2019[2016-17]Status: Disposed17/1/2022AY 2016-17
PARAS FOUNDATION,VARANASI vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 317/LKW/2018[NA]Status: Disposed17/1/2022
M/S A.K COLD STORAGE PVT. LTD.,KANPUR vs INCOME TAX OFFICER-6(1), KANPUR
ITA 312/LKW/2017[2009-10]Status: Disposed14/1/2022AY 2009-10
M/S A.K COLD STORAGE PVT. LTD.,KANPUR vs INCOME TAX OFFICER-6(1), KANPUR
ITA 311/LKW/2017[2007-08]Status: Disposed14/1/2022AY 2007-08
JOINT COMMISSIONER OF INCOME TAX (OSD), CIRCLE-3, KANPUR vs SHRI RAHUL JAIN, KANPUR
ITA 165/LKW/2020[2014-15]Status: Disposed4/1/2022AY 2014-15
PIPALART MEDIA SERVICES LLP,DELHI vs ITO-2(1), LUCKNOW-NEW, LUCKNOW NEW
ITA 43/LKW/2021[2018-2019]Status: Disposed29/12/2021AY 2018-2019
M/S. MEHENDIPUR BALAJI IMPEX PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTREL CIRCLE- II, KANPUR
ITA 103/LKW/2019[2016-17]Status: Disposed29/12/2021AY 2016-17
SHRI RAVI MISHRA,BARABANKI vs THE INCOME TAX OFFICER, LUCKNOW
ITA 29/LKW/2021[F.Y-2010-11]Status: Disposed27/12/2021
D.D AHUJA, PARTNER OF M/S D.D AHUJA & BROS.,KANPUR vs ASSTT. COMMISSIONER OF INCOME TAX-II, KANPUR
ITA 696/LKW/2017[2013-14]Status: Disposed27/12/2021AY 2013-14
DY. COMMISSIONER OF INCOME TAX, RANGE-6, LUCKNOW vs M/S U.P RAJKIYA NIRMAN NIGAM LTD., LUCKNOW
ITA 218/LKW/2019[2013-14]Status: Disposed14/12/2021AY 2013-14
M/S U.P RAJKIYA NIRMAN NIGAM LTD.,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX, RANGE-6, LUCKNOW
ITA 184/LKW/2019[2013-14]Status: Disposed14/12/2021AY 2013-14
M/S MORAL PHARMACEUTICALS (P) LTD. vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, LUCKNOW
ITA 341/LKW/2017[2012-13]Status: Disposed14/12/2021AY 2012-13
AMARJEET NEOGY,KANPUR vs ADDL. COMMISSIONER OF INCOME TAX, KANPUR
ITA 225/LKW/2017[2011-12]Status: Disposed14/12/2021AY 2011-12
AKSHAR BHARAT,LUCKNOW vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 1/LKW/2020[NA]Status: Disposed13/12/2021
DEPUTY COMMISSIONER OF INCOME TAX-1, KANPUR vs SHRI MANOJ KUMAR AGARWAL (HUF), KANPUR
ITA 62/LKW/2019[2014-15]Status: Disposed13/12/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX-1, KANPUR vs SHRI SANTOSH KRISHNA (HUF), KANPUR
ITA 59/LKW/2019[2014-15]Status: Disposed13/12/2021AY 2014-15