← All Benches
ITAT Kolkata Bench
22,193 judgments
ITO, WARD-3(2),TDS, KOLKATA, KOLKATA vs M/S SRISTI TELEVISION VRIVATE LIMITED, KOLKATA
ITA 2128/KOL/2014[2012-2013]Status: Disposed3/5/2017AY 2012-2013
ACIT, CIRCLE-35, KOLKATA, KOLKATA vs M/S. N.M. EXPORTS, KOLKATA
ITA 2016/KOL/2014[2005-2006]Status: Disposed3/5/2017AY 2005-2006
ACIT, CIRCLE-MURSHIDABAD, MURSHIDABAD vs M/S. SUMAN MODERN RICE MILL PVT. LTD., MURSHIDABAD
ITA 1968/KOL/2014[2010-2011]Status: Disposed3/5/2017AY 2010-2011
MEHUL OVERSEAS PVT. LTD.,KOLKATA vs I.T.O., WARD-12(2), KOLKATA, KOLKATA
ITA 1913/KOL/2014[2009-2010]Status: Disposed3/5/2017AY 2009-2010
DCIT, CIR-6, KOLKATA, KOLKATA vs M/S BIRLA CORPORATION LTD., KOLKATA
ITA 1820/KOL/2014[2005-06]Status: Disposed3/5/2017AY 2005-06
DCIT, CIRCLE-8, KOLKATA, KOLKATA vs M/S AMBO EXPORTS LTD., KOLKATA
ITA 1818/KOL/2014[2010-2011]Status: Disposed3/5/2017AY 2010-2011
M/S WHITE CLIFF TEA PVT. LTD.,KOLKATA vs ACIT, CIR-4, KOLKATA, KOLKATA
ITA 1776/KOL/2014[2006-2007]Status: Disposed3/5/2017AY 2006-2007
ACIT, CIRCLE-3, ASANSOL, ASANSOL vs M/S RENSHEL EXPORTS PVT .LTD., PURULIA
ITA 1773/KOL/2014[2010-2011]Status: Disposed3/5/2017AY 2010-2011
M/S GULMOHAR DISTRIBUTORS PVT. LTD.,KOLKATA vs CIT-III, KOLKATA, KOLKATA
ITA 1286/KOL/2014[2009-2010]Status: Disposed3/5/2017AY 2009-2010
ADWAITA DAS,KOLKATA vs ACIT, CIR-34, KOLKATA, KOLKATA
ITA 123/KOL/2014[2008-2009]Status: Disposed3/5/2017AY 2008-2009
DCIT, CC-XVI, KOLKATA, KOLKATA vs SOUTH ASIAN PETROCHEM LTD, KOLKATA
ITA 1222/KOL/2014[2006-2007]Status: Disposed3/5/2017AY 2006-2007
M/S RAIKOT FINANCE AND INVESTMENT PVT. LTD.,KOLKATA vs CIT, KOLKATA-1, KOLKATA
ITA 1148/KOL/2014[2009-2010]Status: Disposed3/5/2017AY 2009-2010
ITO, WD-2(2), SILIGURI, SILIGURI vs M/S RATAN PAUL, SILIGURI
ITA 1134/KOL/2014[2010-2011]Status: Disposed3/5/2017AY 2010-2011
INCOME TAX OFFICER-WARD-3(2), KOLKATA, KOLKATA vs M/S REFRASET ENGINEERS(INDIA) PVT. LTD., KOLKATA
ITA 2871/KOL/2013[2005-2006]Status: Disposed3/5/2017AY 2005-2006
D.C.I.T., CIRCLE-10, KOLKATA, KOLKATA vs M/S G.I.S.COTTON MILL LTD., KOLKATA
ITA 2626/KOL/2013[2006-2007]Status: Disposed3/5/2017AY 2006-2007
MR AMAR ROY,KOLKATA vs INCOME TAX OFFICER, WARD - 34(2), KOLKATA, KOLKATA
ITA 2531/KOL/2013[2001-02]Status: Disposed3/5/2017AY 2001-02
SHRI SHRI PRAKASH BAGLA,KOLKATA vs D.C.I.T CC - VII,KOLKATA, KOLKATA
ITA 1223/KOL/2013[2009-10]Status: Disposed3/5/2017AY 2009-10
ALVARI SYSTEMS PVT LTD,KOLKATA vs D.C.I.T CC - XIII,KOLKATA, KOLKATA
ITA 1207/KOL/2013[2009-10]Status: Disposed3/5/2017AY 2009-10
D.C.I.T CC - VII,KOLKATA, KOLKATA vs SHREE PRAKASH BAGLA, KOLKATA
ITA 1203/KOL/2013[2009-10]Status: Disposed3/5/2017AY 2009-10
OCTAVIUS TEA & INDUSTRIES LTD,KOLKATA vs D.C.I.T CIR - 4,KOLKATA, KOLKATA
ITA 1053/KOL/2013[2008-09]Status: Disposed3/5/2017AY 2008-09
