← All Benches
ITAT Kolkata Bench
22,178 judgments
GAJANAND AGARWAL,KOLKATA vs D.C.I.T., CC - 3(2),, KOLKATA
ITA 1868/KOL/2025[2014-2015]Status: Disposed19/6/2026AY 2014-2015
GAJANAND AGARWAL,KOLKATA vs D.C.I.T., CC - 3(2),, KOLKATA
ITA 1867/KOL/2025[2013-2014]Status: Disposed19/6/2026AY 2013-2014
GAJANAND AGARWAL,KOLKATA vs D.C.I.T., CC - 3(2),, KOLKATA
ITA 1866/KOL/2025[2011-2012]Status: Disposed19/6/2026AY 2011-2012
KAMLESH KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 3(2),, KOLKATA
ITA 1865/KOL/2025[2014-2015]Status: Disposed19/6/2026AY 2014-2015
KAMLESH KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 3(2),, KOLKATA
ITA 1864/KOL/2025[2013-2014]Status: Disposed19/6/2026AY 2013-2014
KAMLESH KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 3(2),, KOLKATA
ITA 1863/KOL/2025[2012-2013]Status: Disposed19/6/2026AY 2012-2013
KESARI NANDAN TIE UP (P) LTD,KOLKATA vs PCIT-2, KOLKATA
ITA 429/KOL/2020[2015-16]Status: Disposed19/6/2026AY 2015-16
ARCHANA CHANDA,COOCH BEHAR vs ITO, WARD 2(1),, COOCH BEHAR
ITA 943/KOL/2026[2020-2021]Status: Disposed18/6/2026AY 2020-2021
BILLBODY VYAPAAR PVT. LTD., KOLKATA,KOLKATA vs ITO WARD 1(1), KOLKATA, KOLKATA
ITA 925/KOL/2026[2009-10]Status: Disposed18/6/2026AY 2009-10
GOURI SHANKAR GOYAL,SILIGURI vs A.C.I.T., CIRCLE - 1,, SILIGURI
ITA 492/KOL/2026[2016-2017]Status: Disposed18/6/2026AY 2016-2017
TAPAN DAS,SILIGURI vs I.T.O., WARD - 1(1), , SILIGURI
ITA 2259/KOL/2024[2014-2015]Status: Disposed18/6/2026AY 2014-2015
ARM MERCHANDISE PVT. LTD.,KOLKATA vs I.T.O., CIRCLE - 11(1), KOLKATA
ITA 919/KOL/2026[2017-2018]Status: Disposed17/6/2026AY 2017-2018
DEB RUPAYAN HOUSING COMPANY LIMITED,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCEL 13(1), KOLKATA
ITA 516/KOL/2026[2014-15]Status: Disposed17/6/2026AY 2014-15
CENTRAL GLASS & CERAMICK RESEARCH INSTITUTE,KOLKATA vs ITO, WARD 33(1),, KOLKATA
ITA 433/KOL/2026[2020-2021]Status: Disposed17/6/2026AY 2020-2021
CENTRAL GLASS & CERAMICK RESEARCH INSTITUTE,KOLKATA vs ITO, WARD 33(1),, KOLKATA
ITA 432/KOL/2026[2019-2020]Status: Disposed17/6/2026AY 2019-2020
CENTRAL GLASS & CERAMICK RESEARCH INSTITUTE,KOLKATA vs ITO, WARD 33(1),, KOLKATA
ITA 431/KOL/2026[2017-2018]Status: Disposed17/6/2026AY 2017-2018
EIH LIMITED,KOLKATA vs DCIT, CIRCLE 8(1),, KOLKATA
ITA 143/KOL/2026[2008-2009]Status: Disposed17/6/2026AY 2008-2009
LAUDA SAMABAY KRISHI UNNAYAN SAMITY LTD.,,PURBA MEDINIPUR vs ACIT, CIRCLE 27(1),, HALDIA
ITA 140/KOL/2026[2019-2020]Status: Disposed17/6/2026AY 2019-2020
DESERVE NIRMAN PVT. LTD.,,KOLKATA vs ITO, WARD 9(1),, KOLKATA
ITA 2903/KOL/2025[2012-2013]Status: Disposed17/6/2026AY 2012-2013
DIAMOND TRADECOM PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER WARD 1(4), KOLKATA
ITA 2343/KOL/2025[2009-10]Status: Disposed17/6/2026AY 2009-10