← All Benches

ITAT Kolkata Bench

22,178 judgments

ANGKUR MOULIK,SILIGURI vs I.T.O., WARD - 1(1),, SILIGURI

ITA 3124/KOL/2025[2019-2020]Status: Disposed22/6/2026AY 2019-2020

IMAGE NIRMAN PVT. LTD.,,KOLKATA vs ITO, WARD 11(4),, KOLKATA

ITA 2963/KOL/2025[2014-2015]Status: Disposed22/6/2026AY 2014-2015

DCIT(EXEMPTION), CIRCLE-2, KOLKATA, INCOME TAX OFFICE MIDDLETON BUILIDING, KOLKATA vs ASSAM INFRASTRUCTURE FINANCING AUTHORITY, GUWAHATI , KAMRUP

ITA 2477/KOL/2025[2015-16]Status: Disposed22/6/2026AY 2015-16

DEFENCE ORGAINSATION CO OP CREDIT SOCIETY LTD,DELHI vs INCOME TAX OFFICER, WARD 52(1), KOLKATA

ITA 2392/KOL/2025[2019-20]Status: Disposed22/6/2026AY 2019-20

AEROLINK VINIMAY PVT. LTD.,,KOLKATA vs ITO, WARD 9(1),, KOLKATA

ITA 2186/KOL/2025[2012-2013]Status: Disposed22/6/2026AY 2012-2013

JHV STEELS LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 2(2), KOLKATA, KOLKATA

ITA 1274/KOL/2024[2016-2017]Status: Disposed22/6/2026AY 2016-2017

GEOFINANCE PETROLEUM SA,SWITZERLAND vs DCIT, INTL TAXN. 1(1), CHENNAI

ITITA 8/CHNY/2026[2019-20]Status: Disposed19/6/2026AY 2019-20

DEPUTY COMMISSIONER OF INCOMETAX, CHENNAI vs GEO FINANACE PETROLEUM SA, SWITZERLAND

ITITA 3/CHNY/2025[2019-20]Status: Disposed19/6/2026AY 2019-20

BISHWAJJIT BERA,PURBA MEDINIPUR vs I.T.O., WARD - 27(3), KOLKATA

ITA 946/KOL/2026[2017-2018]Status: Disposed19/6/2026AY 2017-2018

PASCHIM RARHITIHAS O SANSKRITI CHARCHA KENDRA,BANKURA vs ITO, WARD 2(1), EXEMP, , DURGAPUR

ITA 942/KOL/2026[2022-2023]Status: Disposed19/6/2026AY 2022-2023

STUTI SECURITIES PVT. LTD.,,KOLKATA vs ITO, WARD 8(4),, KOLKATA

ITA 933/KOL/2026[2016-2017]Status: Disposed19/6/2026AY 2016-2017

BIYAS VANIJYA PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER,WARD 11(1), KOLKATA

ITA 928/KOL/2026[2008-09]Status: Disposed19/6/2026AY 2008-09

M/S BIYAS VANIJYA PVT LTD,KOLKATA vs INCOME TAX OFFICER WARD 11(1), KOLKATA

ITA 927/KOL/2026[2008-09]Status: Disposed19/6/2026AY 2008-09

DEVI ISPAT LIMITED,KOLKATA vs D.C.I.T., CIRCLE - 5(1), KOLKATA

ITA 80/KOL/2026[2012-2013]Status: Disposed19/6/2026AY 2012-2013

JYOTSNA PAL,BANKURA vs I.T.O., WARD-3(1), BANKURA

ITA 655/KOL/2026[2019-20]Status: Disposed19/6/2026AY 2019-20

ATAL TEA CO. (1943) LTD.,,KOLKATA vs ITO, WARD 1(1),, KOLKATA

ITA 573/KOL/2026[2011-2012]Status: Disposed19/6/2026AY 2011-2012

GAJMUKTA COMMERCIAL PRIVATE LIMITED,HOOGHLY vs DCIT CIRCLE 23(1), HOOGHLY

ITA 3283/KOL/2025[2015-16]Status: Disposed19/6/2026AY 2015-16

LEELA SETHIA,KOLKATA vs ITO, WARD 33(1),, KOLKATA

ITA 3067/KOL/2025[2015-2016]Status: Disposed19/6/2026AY 2015-2016

LORDS BLUETECH PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 7(1), PREVIOUSLY CIRCLE 15(2),, KOLKATA

ITA 2355/KOL/2025[2013-2014]Status: Disposed19/6/2026AY 2013-2014

GAJANAND AGARWAL,KOLKATA vs D.C.I.T., CC - 3(2),, KOLKATA

ITA 1869/KOL/2025[2015-2016]Status: Disposed19/6/2026AY 2015-2016