← All Benches
ITAT Kolkata Bench
22,178 judgments
M/S. DUARS RURAL DEVELOPMENT PROJECT,JALPAIGURI vs I.T.O., (EXEMPTION), WARD - 2(2), SILIGURI
ITA 2322/KOL/2025[2018-2019]Status: Disposed17/6/2026AY 2018-2019
JCIT(IN-SITU) CC22 KOLKATA, KOLKATA vs RLJ CONCAST PRIVATE LIMITED, KOLKATA
ITSSA 32/KOL/2025[2020]Status: Disposed16/6/2026
DCIT,CC-2(2), KOLKATA, KOLKATA vs RLJ POLYFAB PVT LTD, HOWRAH
ITSSA 31/KOL/2025[2020-21]Status: Disposed16/6/2026AY 2020-21
SALONI BHALOTIA,KOLKATA vs ACIT, CEN. CIR.-1(3) , KOLKATA
ITSSA 18/KOL/2024[2014-15]Status: Disposed16/6/2026AY 2014-15
GAURAV BHALOTIA,KOLKATA vs ACIT, CENTRAL CIR. 1(3), KOLKATA
ITSSA 17/KOL/2024[2014-15]Status: Disposed16/6/2026AY 2014-15
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs KAILASH KUMAR PATWARI, KOLKATA
ITA 1609/KOL/2025[2014-15]Status: Disposed16/6/2026AY 2014-15
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs KAILASH KUMAR PATWARI, KOLKATA
ITA 1608/KOL/2025[2013-14]Status: Disposed16/6/2026AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(1), KOLKATA, KOLKATA vs SENCO GOLD LIMITED, KOLKATA
ITA 1602/KOL/2025[2017-18]Status: Disposed16/6/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(1), KOLKATA, KOLKATA vs SENCO GOLD LIMITED, KOLKATA
ITA 1601/KOL/2025[2017-18]Status: Disposed16/6/2026AY 2017-18
TIRUPATI CARRIER LTD,KOLKATA vs DCIT, CIRCLE 5(1), KOLKATA
ITA 1335/KOL/2025[2016-17]Status: Disposed16/6/2026AY 2016-17
TIRUPATI CARRIER LTD.,KOLKATA vs DCIT, CIRCLE-5(1),, KOLKATA
ITA 1334/KOL/2025[2015-16]Status: Disposed16/6/2026AY 2015-16
HASNAIN ZOEB UKANI,KOLKATA vs I.T.O., WARD - 37(1),, KOLKATA
ITA 1225/KOL/2025[2017-2018]Status: Heard16/6/2026AY 2017-2018
BALAKA COLD STORAGE PVT. LTD.,HOOGHLY vs ACIT, CIR. 23(1), HOOGHLY
ITA 3/KOL/2024[2017-18]Status: Heard16/6/2026AY 2017-18
STAR TRADECOM PRIVATE LIMITED.,KOLKATA vs I.T.O., WARD - 9(1), KOLKATA, KOLKATA
ITA 52/KOL/2023[2009-2010]Status: Disposed16/6/2026AY 2009-2010
M/S. INTERNATIONAL SEAPORTS (HALDIA) PVT. LTD.,KOLKATA vs PCIT-2, KOLKATA
ITA 212/KOL/2022[2016-17]Status: Disposed16/6/2026AY 2016-17
SUNNY KUMAR JAISWAL,KOLKATA vs C.P.C., BENGALURU, BENGALURU
ITA 691/KOL/2026[2019-2020]Status: Disposed12/6/2026AY 2019-2020
M/S. SANKALP COMMODITY BROKERS PRIVATE LIMITED,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
ITA 666/KOL/2026[2020-2021]Status: Disposed12/6/2026AY 2020-2021
PANCHUR EDUCATION SOCIETY,KOLKATA vs I.T.O., WARD - 1(4), EXEMPTION,, KOLKATA
ITA 665/KOL/2026[2017-2018]Status: Disposed12/6/2026AY 2017-2018
PANCHUR EDUCATION SOCIETY,KOLKATA vs I.T.O., WARD - 1(4), EXEMPTION,, KOLKATA
ITA 664/KOL/2026[2016-2017]Status: Disposed12/6/2026AY 2016-2017
RAJENDRA KUMAR SINGHANIA HUF,KOLKATA vs I.T.O., WARD - 44(2), KOLKATA
ITA 659/KOL/2026[2015-2016]Status: Disposed12/6/2026AY 2015-2016
