← All Benches

ITAT Kolkata Bench

22,285 judgments

BIMAL KUMAR SIKARIA,KOLKATA vs ACIT, CIRCLE - 40, KOLKATA, KOLKATA

ITA 346/KOL/2018[2013-14]Status: Disposed19/2/2020AY 2013-14

M/S. RASHA IND. PVT. LTD.,KOLKATA vs DCIT, CIRCLE - 4(2), KOLKATA

ITA 2674/KOL/2018[2015-16]Status: Disposed19/2/2020AY 2015-16

DIPU CHAKRABORTY,HOWRAH vs ITO, WARD - 46(3), KOLKATA

ITA 2664/KOL/2018[2010-11]Status: Disposed19/2/2020AY 2010-11

THE ROYAL BANK OF SCOTLAND N.V.,KOLKATA vs DCIT (INTERNATIONAL TAXATION) - 2(1), KOLKATA

ITA 2619/KOL/2018[2014-15]Status: Disposed19/2/2020AY 2014-15

AHINSA MANAGEMENT PVT. LTD.,KOLKATA vs DCIT, CIRCLE - 4(2), KOLKATA

ITA 2538/KOL/2018[2008-09]Status: Disposed19/2/2020AY 2008-09

M/S. TARUN SHARMA,HOWRAH vs ITO, WARD - 46(4), KOLKATA

ITA 2534/KOL/2018[2012-13]Status: Disposed19/2/2020AY 2012-13

CPL SECURITIES (P) LTD.,KOLKATA vs PCIT - 2, KOLKATA

ITA 2181/KOL/2018[2013-14]Status: Disposed19/2/2020AY 2013-14

ITO, WARD - 13(4), KOLKATA vs M/S. SANGKAJ LOGYSYS PRIVATE LIMITED, KOLKATA

ITA 2092/KOL/2018[2013-14]Status: Disposed19/2/2020AY 2013-14

ARUN KUMAR BOSE,ASANSOL vs ITO, WARD - 1(2), ASANSOL

ITA 2044/KOL/2018[2008-09]Status: Disposed19/2/2020AY 2008-09

ITO, WARD - 1(2), JALPAIGURI vs M/S. ETHELBARI C.S. SHOP, JALPAIGURI

ITA 2035/KOL/2018[2015-16]Status: Disposed19/2/2020AY 2015-16

PANDROL RAHEE TECHNOLOGIES PVT. LTD.,KOLKATA vs ITO, WARD - 8(3), KOLKATA, KOLKATA

ITA 1732/KOL/2018[2011-12]Status: Disposed19/2/2020AY 2011-12

PANDROL RAHEE TECHNOLOGIES PVT. LTD.,KOLKATA vs ITO, WARD - 8(3), KOLKATA, KOLKATA

ITA 1731/KOL/2018[2010-11]Status: Disposed19/2/2020AY 2010-11

PANDROL RAHEE TECHNOLOGIES PVT. LTD.,KOLKATA vs ITO, WARD - 8(3), KOLKATA, KOLKATA

ITA 1730/KOL/2018[2009-10]Status: Disposed19/2/2020AY 2009-10

PANDROL RAHEE TECHNOLOGIES PVT. LTD.,KOLKATA vs ITO, WARD - 8(3), KOLKATA, KOLKATA

ITA 1729/KOL/2018[2008-09]Status: Disposed19/2/2020AY 2008-09

PANDROL RAHEE TECHNOLOGIES PVT. LTD.,KOLKATA vs ITO, WARD - 8(3), KOLKATA, KOLKATA

ITA 1728/KOL/2018[2007-08]Status: Disposed19/2/2020AY 2007-08

RANJAN DEBNATH,KOLKATA vs PRINCIPAL CIT - 9, KOLKATA, KOLKATA

ITA 1372/KOL/2018[2013-14]Status: Disposed19/2/2020AY 2013-14

SURYA VIDYUT LIMITED,KOLKATA vs ACIT, CIRCLE - 5(2), KOLKATA, KOLKATA

ITA 1350/KOL/2018[2013-14]Status: Disposed19/2/2020AY 2013-14

DCIT, CIRCLE - 8(1), KOLKATA, KOLKATA vs M/S. GREAT EASTERN HOTEL AUTHORITY, KOLKATA

ITA 1317/KOL/2018[2004-05]Status: Disposed19/2/2020AY 2004-05

DCIT(IT), CIRCLE - 2(1), KOLKATA, KOLKATA vs M/S. THE TIMKEN COMPANY, KOLKATA

ITA 1277/KOL/2018[2011-12]Status: Disposed19/2/2020AY 2011-12

DCIT(IT), CIRCLE - 2(1), KOLKATA, KOLKATA vs M/S. THE TIMKEN COMPANY, KOLKATA

ITA 1276/KOL/2018[2010-11]Status: Disposed19/2/2020AY 2010-11