← All Benches

ITAT Kolkata Bench

22,285 judgments

DCIT(IT), CIRCLE - 2(1), KOLKATA, KOLKATA vs M/S. THE TIMKEN COMPANY, KOLKATA

ITA 1275/KOL/2018[2009-10]Status: Disposed19/2/2020AY 2009-10

DCIT(IT), CIRCLE - 2(1), KOLKATA, KOLKATA vs M/S. THE TIMKEN COMPANY, KOLKATA

ITA 1274/KOL/2018[2008-09]Status: Disposed19/2/2020AY 2008-09

SMT. RANJANA SHARMA (SIKHWAL),KOLKATA vs ITO, WARD - 32(4), KOLKATA, KOLKATA

ITA 1157/KOL/2018[2013-14]Status: Disposed19/2/2020AY 2013-14

RABIN CHANDRA MONDAL,PURBA MEDINIPUR vs ITO, WARD - 27(2), HALDIA, HALDIA

ITA 1311/KOL/2017[2011-12]Status: Disposed19/2/2020AY 2011-12

ASANSOL ALLOYS PVT. LTD.,KOLKATA vs ITO, WD-3(3), KOLKATA, KOLKATA

ITA 1221/KOL/2017[2012-13]Status: Disposed19/2/2020AY 2012-13

M/S THE BRAITHWAITE BURN & JESSOP CONSTRACTION COMPANY LTD.,KOLKATA vs D.C.I.T CIR - I,KOLKATA., KOLKATA

ITA 282/KOL/2013[2000-01]Status: Disposed19/2/2020AY 2000-01

I.T.O WD - 8(1),KOLKATA, KOLKATA vs M/S MERLIN RESOURCES PVT LTD, KOLKATA

ITA 1316/KOL/2013[2008-09]Status: Disposed19/2/2020AY 2008-09

SNEHANSHU BHATTACHARYYA,BURDWAN vs I.T.O.,WARD-1(1), BURDWAN

ITA 2667/KOL/2019[2013-14]Status: Disposed18/2/2020AY 2013-14

SURESH KUMAR,BURDWAN vs I.T.O.,WARD-37(3), KOLKATA

ITA 1828/KOL/2019[2014-15]Status: Disposed17/2/2020AY 2014-15

GLORIOUS HOLDINGS PVT. LTD.,MUMBAI vs I.T.O.,WARD-2(3), KOLKATA

ITA 175/KOL/2020[2012-13]Status: Disposed14/2/2020AY 2012-13

M/S SHIVRATRI ENERGY PRODUCTS PVT. LTD.,KOLKATA vs I.T.O.,WARD-7(3), KOLKATA

ITA 17/KOL/2020[2012-13]Status: Disposed14/2/2020AY 2012-13

M/S ASTHA RICE MILL (P) LTD.,BURDWAN vs I.T.O.,WARD-1(1), BURDWAN

ITA 633/KOL/2019[2011-12]Status: Disposed14/2/2020AY 2011-12

PRASANTA KUMAR GHOSAL,KOLKATA vs I.T.O.,WARD-22(1), KOLKATA

ITA 2570/KOL/2019[2013-14]Status: Disposed14/2/2020AY 2013-14

CASSIO ELECTRONICS PRIVATE LIMITED,KOLKATA vs I.T.O.,WARD-10(3), KOLKATA

ITA 2569/KOL/2019[2016-17]Status: Disposed14/2/2020AY 2016-17

SHRI HARISH KUMAR BUYANI,KOLKATA vs A.C.I.T.CIRCLE-34, KOLKATA

ITA 2547/KOL/2019[2010-11]Status: Disposed14/2/2020AY 2010-11

EVER SHINE JEWEL HOUSE,KOLKATA vs A.C.I.T.CIRCLE-37, KOLKATA

ITA 2546/KOL/2019[2013-14]Status: Disposed14/2/2020AY 2013-14

EVER SHINE JEWEL HOUSE,KOLKATA vs A.C.I.T.CIRCLE-37, KOLKATA

ITA 2545/KOL/2019[2012-13]Status: Disposed14/2/2020AY 2012-13

M/S HOOGHLY TRADERS,KOLKATA vs INCOME TAX OFFICER-WARD-28(2), KOLKATA, KOLKATA

ITA 2544/KOL/2019[2012-13]Status: Disposed14/2/2020AY 2012-13

SWADHIN,BURDWAN vs I.T.O.,WARD-2(3), BURDWAN

ITA 2531/KOL/2019[2011-12]Status: Disposed14/2/2020AY 2011-12

TRIBENI TISSUES CO OPERATIVE CREDIT SOCIETY LTD.,HOOGHLY vs I.T.O.,WARD-24(3), HOOGHLY

ITA 2477/KOL/2019[2016-17]Status: Disposed14/2/2020AY 2016-17