← All Benches

ITAT Kolkata Bench

22,285 judgments

ALLIED INFRACON PVT. LTD.,KOLKATA vs ITO, WARD-1(4), KOLKATA, KOLKATA

ITA 1175/KOL/2017[2008-09]Status: Disposed12/10/2022AY 2008-09

ACIT, CIRCLE-2(1), KOLKATA, KOLKATA vs M/S. BIP DEVELOPERS PVT. LTD., KOLKATA

ITA 2411/KOL/2019[2014-15]Status: Disposed12/10/2022AY 2014-15

BHIRINGHEE MINING & MINERALS PVT. LTD.,DURGAPUR vs PCIT - BURDWAN, BURDWAN

ITA 344/KOL/2022[2015-2016]Status: Disposed11/10/2022AY 2015-2016

TOPSEL MARKETING PVT. LTD.,KOLKATA vs ACIT, CIR. 2, KOLKATA

ITA 290/KOL/2022[2017-18]Status: Disposed11/10/2022AY 2017-18

M/S DESUN HEALTHCARE AND RESEARCH INSTITUTE LTD.,KOLKATA vs D.C.I.T.,CIRCLE-12(1), KOLKATA

ITA 530/KOL/2019[2015-16]Status: Disposed10/10/2022AY 2015-16

M/S. GENUINE COMMODITIES BROKING PRIVATE LIMITED,KOLKATA vs ITO, WARD - 6(2), KOLKATA, KOLKATA

ITA 1222/KOL/2018[2012-13]Status: Disposed10/10/2022AY 2012-13

BHARAT TIRTHA RICE MILL,BURDWAN EAST vs PCIT, ASANSOL, ASANSOL

ITA 373/KOL/2022[2017-2018]Status: Disposed10/10/2022AY 2017-2018

SHREEGOPAL GOVIND SPONGE (P) LTD.,KOLKATA vs ITO, WARD-3(1), KOLKATA

ITA 244/KOL/2022[2019-20]Status: Disposed10/10/2022AY 2019-20

SHREEGOPAL GOVIND SPONGE (P) LTD.,KOLKATA vs ITO, WARD-3(1), KOLKATA

ITA 243/KOL/2022[2018-19]Status: Disposed10/10/2022AY 2018-19

M/S NIBHAS SINHA,SURI vs ACIT, CIR. 3, SURI

ITA 396/KOL/2021[2012-13]Status: Disposed10/10/2022AY 2012-13

BARDHAMAN DHARMARAJ PAPER MILL PVT. LTD.,KOLKATA vs PCIT- CENTRAL, ASANSOL

ITA 160/KOL/2021[2014-15]Status: Disposed10/10/2022AY 2014-15

ITO, WARD-43(1), KOLKATA vs ANTRA SECURITY SERVICES LLP, KOLKATA

ITA 619/KOL/2020[2012-13]Status: Disposed10/10/2022AY 2012-13

BISSESWARLAL MANNALAL & SONS, KOLKATA,KOLKATA vs A.C.I.T., CIRCLE-33, KOLKATA, KOLKATA

ITA 394/KOL/2022[2011-2012]Status: Disposed30/9/2022AY 2011-2012

BHATPARA COUNTRY SPIRIT SHOP,KOLKATA vs ITO, WARD-26(1), KOLKATA

ITA 517/KOL/2021[2013-14]Status: Disposed30/9/2022AY 2013-14

SANDEEP SARAF,KOLKATA vs ITO, WARD-43(6), KOLKATA

ITA 157/KOL/2021[2015-16]Status: Disposed30/9/2022AY 2015-16

PRIYO GOPAL BISHOYI GRANDSON,KOLKATA vs A.C.I.T.,CIRCLE-44, KOLKATA

ITA 1818/KOL/2019[2013-14]Status: Disposed30/9/2022AY 2013-14

M/S. SEVEN HILL HARDWARE MERCHANTS (P) LTD.,KOLKATA vs ITO, WARD - 7(3), KOLKATA

ITA 2079/KOL/2018[2012-13]Status: Disposed30/9/2022AY 2012-13

RIPLEY AND COMPANY STEVEDORING & HANDLING (P) LTD.,KOLKATA vs DCIT, CIRCLE-7(1), KOLKATA, KOLKATA

ITA 356/KOL/2022[2019-2020]Status: Disposed29/9/2022AY 2019-2020

JAGABANDHU DAS,KOLKATA vs PCIT, BURDWAN

ITA 322/KOL/2022[2015-16]Status: Disposed29/9/2022AY 2015-16

HARI PRASAD RATHI,KOLKATA vs DCIT, CC-2(2), KOLKATA

ITA 312/KOL/2022[2012-13]Status: Disposed29/9/2022AY 2012-13