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ITAT Kolkata Bench

22,285 judgments

KISH DEVELOPERS PRIVATE LIMITED,KOLKATA vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANLALORE

ITA 81/KOL/2022[2017-18]Status: Disposed17/10/2022AY 2017-18

SHYAMA AGARWAL,KOLKATA vs I.T.O.,WARD-3(2), KOLKATA

ITA 868/KOL/2019[2014-15]Status: Disposed17/10/2022AY 2014-15

HEMANT KUMAR PATWARI,KOLKATA vs I.T.O.,WARD-34(3), KOLKATA

ITA 2093/KOL/2019[2015-16]Status: Disposed17/10/2022AY 2015-16

SUJATA AGARWAL,KOLKATA vs I.T.O.,WARD-46(1), KOLKATA

ITA 1682/KOL/2019[2014-15]Status: Disposed17/10/2022AY 2014-15

M/S SACHIDA SALES PVT. LTD.,KOLKATA vs I.T.O.,WARD-9(4), KOLKATA

ITA 1673/KOL/2019[2015-16]Status: Disposed17/10/2022AY 2015-16

SHYAM KARIWALA, KOLKATA vs ITO, WARD - 36(2), KOLKATA, KOLKATA

ITA 341/KOL/2018[2014-15]Status: Disposed17/10/2022AY 2014-15

SHYAM SUNDER BAJAJ,KOLKATA vs ITO, WARD - 36(2), KOLKATA

ITA 2552/KOL/2018[2014-15]Status: Disposed17/10/2022AY 2014-15

RAJESH KR. MOHTA,KOLKATA vs ITO, WARD - 62(3), KOLKATA

ITA 2104/KOL/2018[2014-15]Status: Disposed17/10/2022AY 2014-15

NAWAL KISHORE LADHA AND SONS (HUF),KOLKATA vs ITO, WARD - 44(3), KOLKATA, KOLKATA

ITA 1122/KOL/2018[2014-15]Status: Disposed17/10/2022AY 2014-15

RUKMANI TEA INDUSTRIES PVT. LTD.,KOLKATA vs ACIT/DCIT, CIRCLE - 4(1), KOLKATA, KOLKATA

ITA 457/KOL/2022[2020-2021]Status: Disposed12/10/2022AY 2020-2021

CLEANTECH MANAGEMENT SERVICES PRIVATE LIMITED,KOLKATA vs ITO, WARD-6(3), KOLKATA, KOLKATA

ITA 357/KOL/2022[2018-2019]Status: Disposed12/10/2022AY 2018-2019

TASHI AIR PRIVATE LIMITED,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), INTERNATIONAL TAXATION, KOLKATA

ITA 314/KOL/2022[2018-19]Status: Disposed12/10/2022AY 2018-19

RHEABARI TEA COMPANY (P) LTD.,KOLKATA vs DCIT, CIR. 4(2), KOLKATA

ITA 281/KOL/2022[2011-12]Status: Disposed12/10/2022AY 2011-12

RHEABARI TEA COMPANY (P) LTD.,KOLKATA vs DCIT, CIR. 4(2), KOLKATA

ITA 280/KOL/2022[2010-11]Status: Disposed12/10/2022AY 2010-11

RHEABARI TEA COMPANY (P) LTD.,KOLKATA vs DCIT, CIR. 4(2), KOLKATA

ITA 279/KOL/2022[2009-10]Status: Disposed12/10/2022AY 2009-10

RISORGIMENTO INDUSTRIAL CO. LTD,KOLKATA vs ITO, WARD-4(1), KOLKATA

ITA 94/KOL/2021[2010-11]Status: Disposed12/10/2022AY 2010-11

DCIT, INTERNATIONAL TAXATION, CIR. 2(1), KOLKATA vs M/S TASHI AIR PVT. LTD., KOLKATA

ITA 297/KOL/2021[2017-18]Status: Disposed12/10/2022AY 2017-18

MAHACOL TIE UP (P) LTD.,KOLKATA vs I.T.O.,WARD-1(4), KOLKATA

ITA 2269/KOL/2019[2012-13]Status: Disposed12/10/2022AY 2012-13

PRADEEP KUMAR SONTHALIA,KOLKATA vs D.C.I.T.,CC-1(4), KOLKATA

ITA 1209/KOL/2019[2010-11]Status: Disposed12/10/2022AY 2010-11

DCIT, CIRCLE - 10(1), KOLKATA vs M/S. BHP (1981) PVT. LTD., KOLKATA

ITA 2004/KOL/2018[2013-14]Status: Disposed12/10/2022AY 2013-14