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Income Tax Appellate Tribunal, BENCH “A”KOLKATA
Before: Shri Manish Borad & Shri Sonjoy Sarma
आदेश खुले �यायपीठ म� �दनांक …-09-2022 को उ�घो�षत। The order pronounced in the open Court on 30.09.2022 Sd/- Sd/- ( SONJOY SARMA) (MANISH BORAD) JUDICIAL MEMBER ACCOUNTANT MEMBER Dated :30 -09-2022 **PP/SPS
M/s. Seven Hill Hardware Merchants P.Ltd.
आदेश क� ��त�ल�प अ�े�षत / Copy of Order Forwarded to:- 1.अपीलाथ�/Appellant/: M/s. Seven Hill Hardware Merchants P.Ltd. 12 B.B Ganguly Street, Kolkata-700 069. 2. ��यथ�/Respondent/:Income Tax Officer, Ward 7(3), Aaykar Bhawan, P-7 Chowringhee Square, Kolkata-700 069. 3. संबं�धत आयकर आयु�त / Concerned CIT 4. आयकर आयु�त- अपील / CIT (A) 5. �वभागीय ��त�न�ध, आयकर अपील�य अ�धकरण कोलकाता / DR, ITAT, Kolkata 6.गाड�फाइल/Guardfile. By order/आदेश से, /True Copy/ Assistant Registrar ITAT, Kolkata
M/s. Seven Hill Hardware Merchants P.Ltd.