← All Benches
ITAT Kolkata Bench
22,285 judgments
HOWRAH INPROVEMENT TRUST,HOWRAH vs D.C.I.T.,CIRCLE-1(1), KOLKATA
ITA 1707/KOL/2019[2015-16]Status: Disposed12/5/2023AY 2015-16
ARUN KUMAR JAISWAL,KOLKATA vs INCOME TAX OFFICER, WARD - 2(1), ASANSOL
ITA 1178/KOL/2019[2007-08]Status: Disposed12/5/2023AY 2007-08
DCIT, CIRCLE - 1(1), KOLKATA, KOLKATA vs M/S. CHEVIOT COMPANY LIMITED, KOLKATA
ITA 1500/KOL/2017[2009-10]Status: Disposed12/5/2023AY 2009-10
M/S. VANSA PROPERTIES PVT. LTD.,KOLKATA vs I.T.O., WARD - 10(2), KOLKATA, KOLKATA
ITA 23/KOL/2023[2012-2013]Status: Disposed11/5/2023AY 2012-2013
DEVNADI AVISORY PVT. LTD.,HOWRAH vs INCOME TAX OFFICER, WARD-13(1), KOLKATA, KOLKATA
ITA 226/KOL/2023[2013-14]Status: Disposed11/5/2023AY 2013-14
NIRMAL SANTRA,KOLKATA vs I.T.O., WARD - 44(3), KOLKATA, KOLKATA
ITA 1/KOL/2023[2019-2020]Status: Disposed11/5/2023AY 2019-2020
ACTION BARTER PVT. LTD.,KOLKATA vs PR.C.I.T.,-4, KOLKATA
ITA 827/KOL/2019[2009-10]Status: Disposed11/5/2023AY 2009-10
DCIT, CIRCLE - 5(1), KOLKATA vs M/S. BALMER LAWRIE AND CO. LIMITED, KOLKATA
ITA 215/KOL/2023[2012-13]Status: Disposed10/5/2023AY 2012-13
SOBHAN LAL GANGOPADHYAY,NORTH 24 PARGANS vs A.D.I.T., CPC, BENGALURU, BENGALURU
ITA 782/KOL/2022[2020-2021]Status: Disposed9/5/2023AY 2020-2021
UDYAN LARGE SIZE MULTIPURPOSE CO-OPERATIVE SOCIETY LTD.,BALAPUR, DAKSHIN DINAJPUR vs I.T.O., WARD - 3(4), BALURGHAT PRESENTLY AT I.T.O., VERIFICATION UNIT, MALDA, DAKSHIN DINAJPUR
ITA 781/KOL/2022[2017-2018]Status: Disposed9/5/2023AY 2017-2018
THE ROMAN CATHOLIC DIOCEESE OF KRISHANAGAR,KRISHNANAGAR vs D.C.I.T., NADIA PRESENTLY D.C.I.T.(EXEMPTION), CIRCLE - 1, KOLKATA, KOLKATA
ITA 731/KOL/2022[2005-2006]Status: Disposed9/5/2023AY 2005-2006
ZENOM VYAPAAR PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, WARD-3(1)
ITA 664/KOL/2022[2013-14]Status: Disposed9/5/2023AY 2013-14
GPT SONS PVT. LTD(FOR GPT VENTURE PVT. LTD.),KOLKATA vs DCIT, CENTRAL CIR. -3(1), KOLKATA
ITA 491/KOL/2021[2011-12]Status: Disposed9/5/2023AY 2011-12
S.K.DEVELOPMENT PVT. LTD.,KOLKATA vs D.C.I.T.,CIRCLE-5(1), KOLKATA
ITA 1874/KOL/2019[2013-14]Status: Heard9/5/2023AY 2013-14
ATLANTIC DEALERS PVT. LTD.,ITO, WARD-9(1) vs ITO, WARD-9(1), KOLKATA
ITA 530/KOL/2020[2009-10]Status: Disposed8/5/2023AY 2009-10
M/S. BRIGHT VYAPAAR PVT. LTD.,KOLKATA vs I.T.O., WARD - 2(2), KOLKATA, KOLKATA
ITA 29/KOL/2023[2012-2013]Status: Disposed4/5/2023AY 2012-2013
B AND M CHEMICALS LTD.,KOLKATA vs A.D.I.T., C.P.C., BENGALURU, BANGALORE
ITA 162/KOL/2023[2020-2021]Status: Disposed4/5/2023AY 2020-2021
KALPANA AGARWAL,KOLKATA vs ITO, WARD-11(1), KOLKATA, KOLKATA
ITA 538/KOL/2022[2013-2014]Status: Heard4/5/2023AY 2013-2014
I.T.O.(EXEMPTION), WARD-1(3), KOLKATA, KOLKATA vs SHREE SARDARSHAHR GAUSHALA SAMITY, KOLKATA, KOLKATA
ITA 402/KOL/2022[2016-2017]Status: Disposed4/5/2023AY 2016-2017
M/S BALGOPAL MERCHANTS PVT. LTD.,KOLKATA vs I.T.O.,WARD-10(1), KOLKATA
ITA 465/KOL/2019[2012-13]Status: Disposed4/5/2023AY 2012-13
