← All Benches
ITAT Kolkata Bench
22,285 judgments
SANKATSATHI MERCANTILE PVT. LTD.,KOLKATA vs ITO,WARD-5(2)., KOLKATA
ITA 194/KOL/2023[2012-13]Status: Disposed22/8/2023AY 2012-13
SLT INFRACON PVT. LTD.(TRANSFEREE CO.) [BIRCH VINIMAY PVT. LTD.(TRANSFEROR COMPANY)],ASSAM vs I.T.O., WARD - 12(2) NOW MERGED WITH WARD - 12(1), KOLKATA
ITA 140/KOL/2023[2010-2011]Status: Disposed22/8/2023AY 2010-2011
SLT INFRACON PVT. LTD.(TRANSFEREE CO.) [BIRCH VINIMAY PVT. LTD.(TRANSFEROR COMPANY)],ASSAM vs I.T.O., WARD - 12(2) NOW MERGED WITH WARD - 12(1), KOLKATA
ITA 139/KOL/2023[2010-2011]Status: Disposed22/8/2023AY 2010-2011
M/S. KANUPRIYA COMMERCIAL PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA, KOLKATA
ITA 765/KOL/2022[2014-2015]Status: Disposed22/8/2023AY 2014-2015
MANISH BADALIA,KOLKATA vs I.T.O., WARD - 2(2), HOOGHLY, HOOGHLY
ITA 764/KOL/2022[2008-2009]Status: Disposed22/8/2023AY 2008-2009
ITO, WARD-6(1), KOLKATA vs NATRAJ MERCANTILE (P) LTD, KOLKATA
ITA 647/KOL/2020[2012-13]Status: Disposed22/8/2023AY 2012-13
ANJALI SUPPLIERS PVT. LTD.,KOLKATA vs I.T.O.,WARD-12(1), KOLKATA
ITA 431/KOL/2019[2012-13]Status: Disposed22/8/2023AY 2012-13
VIGNESHWARS CEMENT PVT. LTD.,KOLKATA vs D.C.I.T.,CIRCLE-13(2), KOLKATA
ITA 2359/KOL/2019[2011-12]Status: Disposed22/8/2023AY 2011-12
BINA GUPTA,KOLKATA vs PRINCIPAL COMMISSIONER OF INCOME TAX-10, KOLKATA
ITA 235/KOL/2019[2014-15]Status: Disposed22/8/2023AY 2014-15
KUSUM GUPTA,KOLKATA vs PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA
ITA 234/KOL/2019[2014-15]Status: Disposed22/8/2023AY 2014-15
PAWAN KUMAR RUIA,KOLKATA vs A.C.I.T.,CIRCLE-30, KOLKATA
ITA 2238/KOL/2019[2014-15]Status: Disposed22/8/2023AY 2014-15
M/S. TDK INDIA PRIVATE LIMITED (FORMERLY KNOWN AS EPCOS INDIA PRIVATE LIMITED),NADIA vs DCIT, CIRCLE - 11(1), KOLKATA
ITA 1998/KOL/2019[2015-16]Status: Disposed22/8/2023AY 2015-16
I.T.O.,WARD-6(1), KOLKATA vs M/S VARIYA DENIM PVT. LTD., KOLKATA
ITA 1657/KOL/2019[2010-11]Status: Disposed22/8/2023AY 2010-11
BELL FLOWER DEALCOMM PVT. LTD.,KOLKATA vs I.T.O.,WARD-1(4), KOLKATA
ITA 1396/KOL/2019[2012-13]Status: Disposed22/8/2023AY 2012-13
M/S. TDK INDIA PRIVATE LIMITED (FORMERLY KNOWN AS EPCOS INDIA PRIVATE LIMITED),NADIA vs DCIT, CIRCLE - 11(1), KOLKATA
ITA 2646/KOL/2018[2014-15]Status: Disposed22/8/2023AY 2014-15
ACIT, CIRCLE - 12(2), KOLKATA vs M/S. PHILIPS INDIA LIMITED, KOLKATA
ITA 2418/KOL/2018[2009-10]Status: Disposed22/8/2023AY 2009-10
PHILIPS INDIA LIMITED (EARLIER KNOWN AS PHILIPS ELECTRONICS INDIA LIMITED),KOLKATA vs ACIT, CIRCLE - 12(2), KOLKATA
ITA 2097/KOL/2018[2009-10]Status: Disposed22/8/2023AY 2009-10
BUSINESS FUNCTION CONSULTANCY PVT. LTD.,KOLKATA vs ITO, WARD - 5(3), KOLKATA
ITA 1972/KOL/2018[2012-13]Status: Disposed22/8/2023AY 2012-13
SANTI RAM MONDAL,HOWRAH vs ITO, WARD-53(4), KOLKATA, KOLKATA
ITA 659/KOL/2023[2008-09]Status: Disposed21/8/2023AY 2008-09
SANTI RAM MONDAL,HOWRAH vs ITO, WARD-53(4), KOLKATA., KOLKATA
ITA 658/KOL/2023[2007-08]Status: Disposed21/8/2023AY 2007-08