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ITAT Kolkata Bench

22,285 judgments

AMBUJA NEOTIA HEALTHCARE VENTURE LIMITED.,KOLKATA vs DCIT,CIR-11(1), KOL, KOLKATA

ITA 643/KOL/2023[2015-16]Status: Disposed21/8/2023AY 2015-16

TULSHI CHARAN ROY,KOLKATA vs ITO, WARD-1(1), DURGAPUR, DURGAPUR

ITA 542/KOL/2023[2017-18]Status: Disposed21/8/2023AY 2017-18

VIRENDRA KUMAR SURANA HUF,KOLKATA vs ITO, KOLKATA

ITA 364/KOL/2023[2012-13]Status: Disposed21/8/2023AY 2012-13

GENESIS TRADE LINKS(P)LTD,KOLKATA vs ITO, KOLKATA

ITA 332/KOL/2023[2014-15]Status: Disposed21/8/2023AY 2014-15

THE CRICKET ASSOCIATION OF BENGAL,KOLKATA vs DCIT, CIRCLE-1(1), EXEMPTION, KOLKATA

ITA 277/KOL/2023[2018-19]Status: Disposed21/8/2023AY 2018-19

THE CRICKET ASSOCIATION OF BENGAL,KOLKATA vs DCIT, CIRCLE-1(1), EXEMPTION, KOLKATA

ITA 276/KOL/2023[2014-15]Status: Disposed21/8/2023AY 2014-15

THE CRICKET ASSOCIATION OF BENGAL,KOLKATA vs DCIT, CIRCLE-1(1), EXEMPTION, KOLKATA

ITA 275/KOL/2023[2013-14]Status: Disposed21/8/2023AY 2013-14

M/S. H.S. VIRDI,CHITTARANJAN, BURDWAN (WEST) vs I.T.O., WARD - 2(1), KOLKATA, KOLKATA

ITA 126/KOL/2023[2012-2013]Status: Disposed21/8/2023AY 2012-2013

GLOBE PERFUMERY WORKS,KOLKATA vs D.C.I.T., CIRCLE - 43, KOLKATA, KOLKATA

ITA 682/KOL/2022[2019-2020]Status: Disposed21/8/2023AY 2019-2020

DCIT, (EXEMPTION), CIR. -1(1), KOLKATA vs SOCIALIST UNITY CENTRE OF INDIA COMMUNIST, KOLKATA

ITA 335/KOL/2022[2012-13]Status: Disposed21/8/2023AY 2012-13

ITO, WD-9(1), KOLKATA vs M/S TRINETRA VINCOM PVT LTD, KOLKATA

ITA 37/KOL/2021[2009-10]Status: Disposed21/8/2023AY 2009-10

HARPREET SINGH BRAR,HOWRAH vs I.T.O.,WARD-46(2), KOLKATA

ITA 2489/KOL/2019[2016-17]Status: Disposed21/8/2023AY 2016-17

I.T.O, WARD-6(1), KOL, KOLKATA vs SRI DINESH KUMAR GOYAL, KOLKATA

ITA 469/KOL/2023[2013-14]Status: Disposed18/8/2023AY 2013-14

MANYA MERCANTILE PVT. LTD.,KOLKATA vs I.T.O., WARD-7(1), KOLKATA, KOLKATA

ITA 420/KOL/2022[2012-2013]Status: Disposed18/8/2023AY 2012-2013

SUNITA CHANANI,KOLKATA vs ITO, WARD-36(2), KOLKATA

ITA 255/KOL/2022[2012-13]Status: Disposed18/8/2023AY 2012-13

SUNITA CHANANI,KOLKATA vs ITO, WARD-36(2), KOLKATA

ITA 254/KOL/2022[2011-12]Status: Disposed18/8/2023AY 2011-12

M/S MAMTA BHAGAT,KOLKATA vs I.T.O.,WARD-7(3), KOLKATA

ITA 1862/KOL/2019[2015-16]Status: Disposed18/8/2023AY 2015-16

JHANKESWARI MATA CO-OP LABOUR CONTRACT SOCIETY LTD.,BURDWAN vs ACIT,CIR-1,BURDWAN, BURDWAN

ITA 676/KOL/2023[2006-07]Status: Disposed17/8/2023AY 2006-07

M/S SASHA ASSOCIATION FOR CRAFT PRODUCERS,KOLKATA vs ITO, (EXEMP) WARD- 1(3), KOLKATA

ITA 181/KOL/2021[2016-17]Status: Disposed16/8/2023AY 2016-17

GOLD VIEW FINANCIAL SERVICES LTD,KOLKATA vs ACIT, KOLKATA

ITSSA 43/KOL/2023[2010-11]Status: Disposed11/8/2023AY 2010-11