ITAT Kolkata Bench
22,285 judgments
PRARAMBH MULTITRADE PVT. LTD. ,KOLKATA vs ITO, WARD-2(1), KOLKATA. , KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
M/S. PUSHPSRI FISCAL SERVICES PVT. LTD. ,KOLKATA vs ITO,WARD-5(2), KOLKATA. , KOLKATA
SRI SONJOY SARMA, JUDICIAL MEMBER & SRI GIRISH AGRAWAL (Accountant Member)
M/S. CITY MAIL VIKASH PVT. LTD. ,KOLKATA vs DCIT,CIR-2(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
AASHIRVAD VILLA LIMITED. ,KOLKATA vs ITO, WARD-4(3), KOLKATA. , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Anikesh Banerjee (Judicial Member)
INCOME TAX OFFICER WARD 1(1),KOLKATA, KOLKATA vs ONKAR COMMODEAL PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
RAMESHWAR SHAW,HOWRAH vs ITO, 48(3),KOLKATA. , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Anikesh Banerjee (Judicial Member)
PRAVAT,PURULIA vs CIT(EXEMPTIONS), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
SREI MULTIPLE ASSET INVESTMENT TRUST,KOLKATA vs ACIT, CIR-29,KOL, KOLKATA
SRI RAJPAL YADAV (Vice President), DR. MANISH BORAD, ACCOUNTANT MEMBER I.T.A. No.: 421/KOL/2023 Assessment Year: 2016-17 Srei Multiple Asset Investment Trust.......................................Appellant [PAN: AANTS 4505 M] Vs. ACIT, Circle-29, Kolkata.......................................................Respondent Appearances: Assessee represented by: Sh. Soumen Adak and Sh. Amit Agarwal, A/R. Department represented by: Sh. S. Datta, CIT (D/R). Date of concluding the hearing : February
P.L. GOENKA HUF,KOLKATA vs ITO, WARD 29/4, KOLKATA
SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)
DEBARGHYA CHATTOPADHAYA,KOLKATA vs D.C.I.T., INTERNATIONAL TAXATION, CIRCLE - 1(1), KOLKATA, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Anikesh Banerjee (Judicial Member)
MANAKSIA LIMITED,KOLKATA vs CPC, BENGALURU, BENGALURU
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
TEJINDER SINGH WALIA,KOLKATA vs ACIT, CIR-30, KOLKATA. , KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
ANAMIKA KALA SANGAM,KOLKATA vs DCIT, CPC,BENGALURU, BENGALURU
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI ANIKESH BANERJEE, HON’BLE (Judicial Member)
GOLDWIN FINCOM PVT. LTD. ,KOLKATA vs ITO, WARD-3(2), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
SUBODH DEBNATH,KOLKATA vs ITO,WARD-2(4), RAIGANJ, RAIGANJ.
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
KAMARHATTY COMPANY LTD. ,KOLKATA vs DCIT,CIR-1(1), KOLKATA. , KOLKATA
Dr. Manish Borad (Accountant Member), Shri Anikesh Banerjee (Judicial Member)
DCIT, CIRCLE-6(1), KOLKATA vs M/S. IFB AGRO INDUSTRIES LTD., KOLKATA
Dr. Manish Borad (Accountant Member), Shri Anikesh Banerjee, Judicial Member] I.T.A. Nos.490 & 491/Kol/2019 Assessment Years: 2013-14 & 2014-15 DCIT, Circle-6(1), Kolkata Vs. M/s IFB Agro Industries Ltd. (PAN: AAACI 6487 L) Appellant / (अपीलाथ ) Respondent / ($%यथ ) Date of Hearing / सुनवाई क( त*थ 01.02.2024 Date of Pronouncement/ आदेश उ-घोषणा क( त*थ 08 .02.2024 For the Appellant/ नधा12रती क( ओर से Shri J.P. Khaitan, Sr. Counsel Shri P. Jhunjhunwala, Advocate Smt. Sritapa Sinha, Advocate Fo
DCIT, CIRCLE-6(1), KOLKATA vs M/S. IFB AGRO INDUSTRIES LTD., KOLKATA
Dr. Manish Borad (Accountant Member), Shri Anikesh Banerjee, Judicial Member] I.T.A. Nos.490 & 491/Kol/2019 Assessment Years: 2013-14 & 2014-15 DCIT, Circle-6(1), Kolkata Vs. M/s IFB Agro Industries Ltd. (PAN: AAACI 6487 L) Appellant / (अपीलाथ ) Respondent / ($%यथ ) Date of Hearing / सुनवाई क( त*थ 01.02.2024 Date of Pronouncement/ आदेश उ-घोषणा क( त*थ 08 .02.2024 For the Appellant/ नधा12रती क( ओर से Shri J.P. Khaitan, Sr. Counsel Shri P. Jhunjhunwala, Advocate Smt. Sritapa Sinha, Advocate Fo
EXIMCORP INDIA PRIVATE LIMITED,KOLKATA vs DCIT, CIR.-5(2), , KOLKATA
SRI RAJPAL YADAV (Vice President), DR. MANISH BORAD, ACCOUNTANT MEMBER I.T.A. No.: 2582/KOL/2019 Assessment Year: 2013-14 Eximcorp India Private Limited...............................................Appellant [PAN: AAACE 7115 P] Vs. DCIT, Circle-5(2), Kolkata.....................................................Respondent Appearances: Assessee represented by: Sh. Arnab Chakrborty, A/R. Department represented by: Sh. P.P. Barman, Addl. CIT. Date of concluding the hearing : January 24th, 2024
M/S FASHION PALACE,PURBA MEDINIPUR vs ITO, WD-27(3), HALDIA, HALDIA
SRI RAJPAL YADAV (Vice President), DR. MANISH BORAD (Accountant Member)
