ITAT Kolkata Bench

22,285 judgments

M/S. SHANKER FUELS PVT. ,KOLKATA vs ACIT,C.C-3(1),KOLKATA. , KOLKATA

ITA 1317/KOL/2023[2015-16]Status: Disposed19/2/2024AY 2015-16

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI ANIKESH BANERJEE, HON’BLE (Judicial Member)

ARYAVRAT VINTRADE PVT. LTD. ,KOLKATA vs ITO, WARD-292), KOLKATA, KOLKATA

ITA 1261/KOL/2023[2017-18]Status: Disposed19/2/2024AY 2017-18

Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)

SREI EQUIPMENT FINANCE LIMITED. ,KOLKATA vs ACIT, N E-A.C, DELHI. / AO, CIRCLE 11(1), KOLKATA, DELHI.

ITA 1198/KOL/2023[2018-19]Status: Disposed19/2/2024AY 2018-19

Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)

GIELLE INVESTMENTS LTD. ,KOLKATA vs ITO,WARD- 6(2), KOLKATA. , KOLKATA

ITA 1151/KOL/2023[2014-15]Status: Disposed19/2/2024AY 2014-15

SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)

ROTARY CLUB OF JADAVPUR TRUST ,KOLKATA vs CIT(E), KOLKATA. , KOLKATA

ITA 1126/KOL/2023[2023-24]Status: Disposed19/2/2024AY 2023-24

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)

BENGAL INTELLIGENT PARKS PVT. LTD. ,KOLKATA vs DCIT,CIR-1(1), KOLKATA. , KOLKATA

ITA 1062/KOL/2023[2013-14]Status: Disposed19/2/2024AY 2013-14

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)

BENGAL INTELLIGENT PARKS PVT. LTD,KOLKATA vs DCIT, CIR-1(1), KOLKATA. , KOLKATA

ITA 1061/KOL/2023[2011-12]Status: Disposed19/2/2024AY 2011-12

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)

BALAJI JEWELS,KOLKATA vs ITO,WARD-32(1), KOLKATA. , KOLKATA

ITA 1052/KOL/2023[2017-18]Status: Disposed19/2/2024AY 2017-18

Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)

TANUJ PROPERTIES PRIVATE LIMITED. ,KOLKATA vs I.T.O, WARD-9(1), KOLKATA. , KOLKATA

ITA 1045/KOL/2023[2012-13]Status: Disposed19/2/2024AY 2012-13

Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)

DIPAK KANTI MAZUMDER,KOLKATA vs ADIT, CPC, BENGALURU

ITA 1040/KOL/2023[2020-21]Status: Disposed19/2/2024AY 2020-21

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)

SATBIR MAHATO,HOOGHLY vs PCIT- 5, , KOLKATA

ITA 71/KOL/2021[2010-11]Status: Disposed19/2/2024AY 2010-11

Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)

M/S GOPIKAR SUPPLY PVT LTD.,KOLKATA vs ITO, WARD-1(4), KOLKATA

ITA 504/KOL/2020[2008-09]Status: Disposed19/2/2024AY 2008-09

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI ANIKESH BANERJEE, HON’BLE (Judicial Member)

M/S KOHINOOR STEEL PVT. LTD.,KOLKATA vs I.T.O.,WARD-3(3), KOLKATA

ITA 27/KOL/2020[2012-13]Status: Disposed19/2/2024AY 2012-13

Dr. Manish Borad (Accountant Member), Shri Anikesh Banerjee (Judicial Member)

DIKSHA MANIJARI,KOLKATA vs I.T.O.,WARD-1(2), KOLKATA

ITA 2661/KOL/2019[2016-17]Status: Disposed19/2/2024AY 2016-17

SRI RAJPAL YADAV (Vice President), DR. MANISH BORAD (Accountant Member)

SMT. PRIYANKA GANGULY,KOLKATA vs D.C.I.T.(IT)-CIRCLE-2(1), KOLKATA

ITA 2619/KOL/2019[2016-17]Status: Disposed19/2/2024AY 2016-17

Dr. Manish Borad (Accountant Member), Shri Anikesh Banerjee (Judicial Member)

RAJAT DHARA,KOLKATA vs D.C.I.T.,CIRCLE-2(1), KOLKATA

ITA 1914/KOL/2019[2016-17]Status: Disposed19/2/2024AY 2016-17

Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)

D.C.I.T.,CIRCLE-1(2), KOLKATA vs M/S THE BARNAGORE JUTE FACTORY PLC, KOLKATA

ITA 1189/KOL/2019[2014-15]Status: Disposed19/2/2024AY 2014-15

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

M/S. LINDE INDIA LIMITED (FORMERLY BOC INDIA LIMITED),KOLKATA vs DCIT, CIRCLE 12(1), KOLKATA, KOLKATA

ITA 381/KOL/2017[2012-13]Status: Disposed19/2/2024AY 2012-13

Dr. Manish Borad (Accountant Member), Shri Anikesh Banerjee (Judicial Member)

D.C.I.T CIR - 12,KOLKATA, KOLKATA vs M/S JKM INVESTMENT PVT LTD., KOLKATA

ITA 380/KOL/2013[2009-10]Status: Disposed19/2/2024AY 2009-10

Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)

SUBHLAXMI CHEM PVT. LTD,KOLKATA vs ITO, WARD-12(4), KOLKATA

ITA 992/KOL/2023[2011-12]Status: Disposed15/2/2024AY 2011-12

Shri Rajesh Kumar (Accountant Member)