ITAT Kolkata Bench
22,285 judgments
BIJENDER SINGH,KOLKATA vs ITO, WARD-2(3), ALIPURDUAR
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
SHRI ANKIT KUMAR GUPTA,GANGTOK vs ACIT, CIR. 3(2), GANGTOK
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 388/KOL/2024 Assessment Year: 2017-18 Shri Ankit Kumar Gupta.........................................................Appellant [PAN: BIPPG 9674 N] Vs. ACIT, Cir.-3(2), Gangtok........................................................Respondent Appearances: Assessee represented by: Sushil Kumar Parnsukhka, FCA. Department represented by: L.N. Dash, Addl. CIT (D/R). Date of concluding the hearing : May 9th,
RAJESH KUMAR JALAN,HOOGHLY vs ITO, WARD-44(2), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
RAJESH KUMAR JALAN,HOOGHLY vs ITO, WARD-44(2), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
VIVEK MOHTA ,KOLKATA vs ITO, WD-3(1), KOLKATA, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
RAKESH KHAN ,KOLKATA vs ITO, WARD-50(1), KOLKATA. , KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
KALIPADA SAHA,HOOGHLY vs ITO, WARD-24(3),HOOGHLY. , HOOGHLY
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
KALIPADA SAHA,HOOGHLY vs ITO, WARD-24(3), HOOGHLY. , HOOGHLY
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
KALIPADA SAHA,HOOHLY vs ITO, WARD-24(3), HOOGHLY. , HOOGHLY
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
KALIPADA SAHA,HOOGHLY vs ITO,WARD-24(3), HOOGHLY, HOOGHLY
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
MONALISA ENCLAVE PRIVATE LIMITED. ,KOLKATA vs ITO, WD-1(2), KOLKATA. , KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
JAN SHIKSHAN SANSTHAN,PURULIA vs CIT(EXEMPTION), KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 533/KOL/2024 Assessment Year: N.A. Jan Shikshan Sansthan..........................................................Appellant [PAN: AAATJ 8631 N] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: P.K. Roy, Adv. Department represented by: Subhendu Datta, CIT D/R. Date of concluding the hearing : June 6th, 2024 Date of pronouncing
SWATIPUSHP DEALERS PVT. LTD.(SINCE MERGED WITH SNOWTEMP COMMERCIAL PVT. LTD.) ,KOLKATA vs ITO, WARD-11(2), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
INCOME TAX BAR ASSOCIATION CALCUTTA,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
BHOOTNATH VINTRADE PVT. LTD.,DELHI vs ITO, WARD-12(3), KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
GANESH STEEL & ALLOYS LTD. ,KOLKATA vs DCIT,CIR-1(1), KOLKATA. , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S. PHILIPS INDIA LIMITED (SUCCESSOR TO ERSTWHILE PHILIPS SOFTWARE CENTRE PVT. LTD.),KOLKATA vs D.C.I.T./A.C.I.T.(TRANSFER PRICING) - 2, KOLKATA, KOLKATA
SHRI SANJAY GARG, HON’BLE (Judicial Member), SHRI GIRISH AGRAWAL, HON’BLE (Accountant Member)
M/S. PHILIPS INDIA LIMITED (SUCCESSOR TO ERSTWHILE PHILIPS SOFTWARE CENTRE PVT. LTD.),KOLKATA vs D.C.I.T./A.C.I.T. (TRANSFER PRICING) - 2, KOLKATA, KOLKATA
SHRI SANJAY GARG, HON’BLE (Judicial Member), SHRI GIRISH AGRAWAL, HON’BLE (Accountant Member)
C.P. ISPAT(UNIT 2) PVT. ,KOLKATA vs ITO, CIR-3(1), KOLKATA, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SUPORNA MANNA,KOLKATA vs ACIT, CIR. 26(1), KOLKATA
SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)
