ITAT Kolkata Bench
22,285 judgments
MAK, ENGINEERING INDUSTRIES LTD.,KOLKATA vs PCIT(CEN.)-2, KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 930/KOL/2024 Assessment Year: 2015-16 MAK Engineering Industries Ltd..............................................Appellant [PAN: AACCM 3927 H] Vs. PCIT, Cen.-2, Kolkata...........................................................Respondent Appearances: Assessee represented by: N.S. Saini, A/R & Priyanka Salarpuria, A/R. Department represented by: Subhendu Datta, CIT D/R. Date of concluding the hearing : June
METSIL EXPORTS PVT. LTD.,KOLKATA vs PCIT CEN.-2, KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 928/KOL/2024 Assessment Year: 2018-19 Metsil Exports Pvt. Ltd............................................................Appellant [PAN: AACCM 0520 A] Vs. PCIT, Cen.-2, Kolkata...........................................................Respondent Appearances: Assessee represented by: N.S. Saini, A/R & Priyanka Salarpuria, A/R. Department represented by: Subhendu Datta, CIT D/R. Date of concluding the hearing
BENGAL GENERAL TRADING CO. PVT. LTD.,KOLKATA vs PCIT(CEN.)-KOLKATA-2, KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 927/KOL/2024 Assessment Year: 2017-18 Bengal General Trading Co. Pvt. Ltd........................................Appellant [PAN: AABCB 0956 A] Vs. PCIT (Cen.), Kolkata-2, Kolkata.............................................Respondent Appearances: Assessee represented by: N.S. Saini, A/R & Priyanka Salarpuria, A/R. Department represented by: Subhendu Datta, CIT D/R. Date of concluding the hearing : June 3rd,
BENGAL GENERAL TRADING CO. PVT. LTD.,KOLKATA vs PCIT(CEN.) KOLKATA-2, KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 926/KOL/2024 Assessment Year: 2016-17 Bengal General Trading Co. Pvt. Ltd........................................Appellant [PAN: AABCB 0956 A] Vs. PCIT (Cen.), Kolkata-2, Kolkata.............................................Respondent Appearances: Assessee represented by: N.S. Saini, A/R & Priyanka Salarpuria, A/R. Department represented by: Subhendu Datta, CIT D/R. Date of concluding the hearing : June 3rd,
RICE INFOTECH EDUCATION,KOLKATA vs ACIT, CIR. 49(1), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
VISHVA HINDU PARISHAD UTTAR BANGA TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
POINEER PROPERTY MANAGEMENT LTD.,KOLKATA vs ACIT, CIR. 7(2), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
JAINCO TRANSMISSION LTD.,KOLKATA vs DCIT, CIR. 11(1), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
JUNIPER INVESTMENTS LTD.,MUMBAI vs A.O. CIR. 7, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
AMARLAL THAKURDAS BATHIJA,KOLKATA vs ACIT, CIR. 33, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
KALYAN PAL,KOLKATA vs ITO, WARD-40(1), KOLKATA, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
M/S PRITI TRADERS PVT. LTD.,HOWRAH vs I.T.O.,WARD-9(3), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
M/S WISLEY REAL ESTATE PVT. LTD.,KOLKATA vs ITO, WARD-11(3), KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
RITA GUPTA,KOLKATA vs DCIT, CEN. CIR.2(2), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
JBS PROJECTS PVT. LTD.,BANKURA vs ITO, WARD-3(1), KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
KARUNA FINANCIAL SERVICES (P) LTD. ,KOLKATA vs ACIT,C.C-2(1), KOL, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)
MODELLA CARETAKER CENTRE,SILIGURI vs ACIT(OSD), WARD-2(1), SILIGURI
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
KEVENTER AGRO LIMITED,KOLKATA vs DCIT, CIR. 4(1), KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 396/KOL/2024 Assessment Year: 2015-16 Keventer Agro Limited.............................................................Appellant [PAN: AABCK 1716 D] Vs. DCIT, Cir.-4(1), Kolkata.........................................................Respondent Appearances: Assessee represented by: S.K. Tulsiyan, Adv. & Lata Goyel, AR. Department represented by: Sallong Yaden, Addl. CIT(DR). Date of concluding the hearing
KULTI MAHOTSAV COMMITTEE,BURDWAN vs ITO, WARD-, ASANSOL
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)
TARAI TRANSPORT CORPORATION,SILIGURI vs JCIT, RANGE-1, SILIGURI
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 273/KOL/2024 Assessment Year: 2016-17 Tarai Transport Corporation...................................................Appellant [PAN: AABFT 9806 E] Vs. JCIT, Range-1, Siliguri.........................................................Respondent Appearances: Assessee represented by: Siddharth Agarwal, Adv. Department represented by: Divakar Chakraborty, Addl. CIT. Date of concluding the hearing : May 15th, 2024
