ITAT Kolkata Bench
22,285 judgments
DCIT, CC-3(3), KOLKATA, KOLKATA vs AMICUS REAL ESTATE PVT. LTD., KOLKATA
SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)
K.C.A. CHARITABLE TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
PASCHIM BANGA KHERIA SABAR KALYAN SAMITY,PURULIA vs CIT(EXEMPTION), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member] I.T.A. No. 472/Kol/2024 Assessment Year: Nil Paschim Banga Kheria Sabar Kalyan Samity (PAN: AAGAP 8773 L) Vs. CIT(E), Kolkata Appellant / ) अपीलाथ ( Respondent / !"यथ Date of Hearing / सुनवाई क% त'थ 26.03.2024 Date of Pronouncement/ आदेश उ*घोषणा क% त'थ 13.06.2024 For the Appellant/ नधा0रती क% ओर से Shri Manoj Kataruka, A.R For the Respondent/ राजव क% ओर से Shri Abhijit Kundu, CITDR ORDER / आदेश Per Rajesh Kumar (Acco
TAX ADVOCATES ASSOCIATION OF BENGAL,KOLAKTA vs CIT(EXEMPTIONS), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member] I.T.A. No. 342/Kol/2024 Assessment Year: NIL The Advocate Association of Bengal (PAN: AACTT 1935 H) Vs. CIT(E), Kolkata Appellant / ) अपीलाथ ( Respondent / !"यथ Date of Hearing / सुनवाई क% त'थ 02.05.2024 Date of Pronouncement/ आदेश उ*घोषणा क% त'थ 13.06.2024 For the Appellant/ नधा0रती क% ओर से Shri S. K. Tulsiyan, Advocate Shri P.K. Roy, Advocate For the Respondent/ राजव क% ओर से Shri Subhendu Datta, CITDR ORDER / आदे
ABNM RESTAURANT PVT. LTD.,KOLKATA vs ITO, NFAC, , DELHI
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
RABINDRA BHARATI SOCIETY,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
RAGINI VERMA,KOLKATA vs ACIT, CIR- 49(1),KOLKATA. , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
CHIRANABIN,HOWRAH vs CIT(EXEMPTION), KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 920/KOL/2024 Assessment Year: N.A. Chiranabin.............................................................................Appellant [PAN: AAAAC 3200 F] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: P.K. Roy, Adv. Department represented by: Subhendu Datta, CIT D/R. Date of concluding the hearing : June 6th, 2024 Date of pron
LIBERAL ASSOCIATION FOR MOVEMENT OF PEOPLE,KOLKATA vs CIT(EXEMPTIONS), KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 889/KOL/2024 Assessment Year: N.A. Liberal Association For Movement of People.............................Appellant [PAN: AAATL 1261 C] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: P.K. Roy, Adv. Department represented by: Subhendu Datta, CIT D/R. Date of concluding the hearing : June 6th, 2024 Date of pronouncing the orde
GANA UNNAYAN PARSHAD,KOLKATA vs CIT(EXEMPTION), KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 836/KOL/2024 Assessment Year: N.A. Gana Unnayan Parshad..........................................................Appellant [PAN: AAATG 2143 G] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: P.K. Roy, Adv. Department represented by: Subhendu Datta, CIT D/R. Date of concluding the hearing : June 6th, 2024 Date of pronouncing t
GANA UNNAYAN PARSHAD,KOLKATA vs CIT(EXEMPTION), KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 835/KOL/2024 Assessment Year: N.A. Gana Unnayan Parshad..........................................................Appellant [PAN: AAATG 2143 G] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: P.K. Roy, Adv. Department represented by: Subhendu Datta, CIT D/R. Date of concluding the hearing : June 6th, 2024 Date of pronouncing t
SRIVIDYA RELIGIOUS AND CHARITABLE FOUNDATION TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 755/KOL/2024 Assessment Year: N.A. Srividya Religious and Charitable Foundation Trust…............Appellant [PAN: AAHTS 8284 P] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: P.K. Roy, Adv. Department represented by: Subhendu Datta, CIT D/R. Date of concluding the hearing : June 6th, 2024 Date of pronouncing the order : June
SRIVIDYA RELIGIOUS AND CHARITABLE FOUNDATION TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 754/KOL/2024 Assessment Year: N.A. Srividya Religious and Charitable Foundation Trust…............Appellant [PAN: AAHTS 8284 P] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: P.K. Roy, Adv. Department represented by: Subhendu Datta, CIT D/R. Date of concluding the hearing : June 6th, 2024 Date of pronouncing the order : June
AGAMI NIRMAN 2003,KOLKATA vs CIT(EXEMPTION), KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 548/KOL/2024 Assessment Year: N.A. Agami Nirman 2003................................................................Appellant [PAN: AABAA 1502 H] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: P.K. Roy, Adv. Department represented by: Subhendu Datta, CIT D/R. Date of concluding the hearing : June 6th, 2024 Date of pronouncin
AGAMI NIRMAN 2003,KOLKATA vs CIT(EXEMPTION), KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 547/KOL/2024 Assessment Year: N.A. Agami Nirman 2003................................................................Appellant [PAN: AABAA 1502 H] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: P.K. Roy, Adv. Department represented by: Subhendu Datta, CIT D/R. Date of concluding the hearing : June 6th, 2024 Date of pronouncin
RAMAKRISHNA RAO,KOLKATA vs ITO, WARD-2(3), ALIPURDUAR
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
TOPMOST DEALMARK PVT. LTD.,KOLKATA vs ITO, WARD 9(1), KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)
ACCURATE SHOPPERS PVT. LTD.,KOLKATA vs ITO, WARD-4(3), KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)
BIJENDER SINGH,ALIPURDUAR vs ITO, WARD-2(3), ALIPURDUAR
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
BIJENDER SINGH,ALIPURDUAR vs ITO, WARD-2(3), ALIPURDUAR
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
