ITAT Kolkata Bench
22,285 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-49(1), KOLKATA, ULTADANGA, KOLKATA vs THE RIFLE FACTORY CO-OPERATIVE SOCIETY LTD, ISHAPORE
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
MAA CHINTPOORNI TIE-UP PRIVATE LIMITED,KOLKATA vs I.T.O, WARD-1(2), KOLKATA, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MAA CHINTPOORNI TIE-UP PVT. LTD. ,KOLKATA vs ITO, WD-1(2), KOLKATA, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DEERGOLD VINCOM PVT. LTD. ,KOLKATA vs I.T.O, WARD-6(1), KOL , KOLKATA
him relating to the identity and financial worthiness of the share applicants, the justification of the premium received by the assessee and also relating to the genuineness of the transaction in question. The assessee will duly comply with the notices issued by the CIT(A) and will also furnish the required documents and evidences before the CIT(A) or before the Assessing Officer, as the case may be.
AL AMEEN ISLAMICK TRUST,HOWRAH vs ADDITIONAL DIRECTOR OF INCOME TAX, CENTRALIZED PROCESSING CENTRE, , BENGALURU
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SUBROTO SAHA, INDIDUAL,KOLKATA vs ITO, WARD-29(1), KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SHRISTI VINCOM(P)LTD,KOLKATA vs ITO, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)
SHRISTI VINCOM(P)LTD,KOLKATA vs ITO, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)
PROMITH FOUNDATION FOR SCIENCE AND ECONOMIC CHANGE ,KOLKATA vs CIT(E), KOLKATA , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
CHANDAN CHATTERJEE,BARDHAMAN vs ITO, WARD - 3(1), ASANSOL
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
BASANTA KUMAR SAROJBASINI MEMORIAL EDUCATION SOCIETY,KOLKATA vs CIT (EXEMPTION), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
LOYOLA CHARITABLE SOCIETY,KOLKATA vs CIT(EXEMPTION), KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
SHRI BIDHYA CHAL PRASAD, GANGTOK vs ITO, WARD-3(1), GANGTOK
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SRI KESHAMUL AGARWAL,EAST SIKKIM vs ITO, WARD-3(1), GANGTOK
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
SRI SUJIT SINGHANIA ,KOLKATA vs ITO, WARD-49(4),KOLKATA. , KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
UDAAN PEOPLE 'S FOUNDATION ,KOLKATA vs CIT(EXEMPTION), KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
SUBHOJIT PAUL. ,HOOGHLY vs ACIT, CIR-23(1), HOOGHLY. , HOOGHLY.
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
DEBABRATA BANERJEE,KOLKATA vs DCIT,CIR-34,KOLKATA., KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
