ITAT Kolkata Bench
22,285 judgments
M/S AURA MERCHANTS PVT. LTD.,KOLKATA vs ITO, WARD-9(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S AURA MERCHANTS PVT. LTD.,KOLKATA vs ITO, WARD-9(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
NIKUNJ DHANUKA,KOLKATA vs DCIT, CIR. 32, KOLKATA
SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)
FULL MOON FOUNDATION,NORTH 24 PARGANAS vs CIT (EXEMPTION), KOLKATA, KOLKATA
SHRI SONJOY SARMA, HON’BLE (Judicial Member), SHRI RAKESH MISHRA, HON’BLE (Accountant Member)
BAM VIVEKANANDA PRIMARY TEACHERS TRAINING COLLEGE. ,BURDWAN vs CIT(EXMP), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar, Accountant Member] I.T.A. No. 966/Kol/2023 Assessment Year: NA Bam Vivekananda Primary Teachers Training College (PAN: AABTB 8925 A) Vs. CIT(E), Kolkata Appellant / ) अपीलाथ ( Respondent / "#यथ Date of Hearing / सुनवाई क& त(थ 05.06.2024 Date of Pronouncement/ आदेश उ+घोषणा क& त(थ 24 .06.2024 For the Appellant/ नधा 1रती क& ओर से Shri P. K. Roy, Advocate For the Respondent/ राजव क& ओर से Shri Subhendu Datta, CITDR ORDER / आदेश Per Rajesh K
SHUBH KARAN BAID. ,KOLKATA vs ITO,WD-4(3), KOLKATA. , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SAPPHIRE TRADE ASSOCIATES (P) LTD. ,KOLKATA vs ITO,WARD-8(2), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
M/S. RPL PROJECTS LIMITED,KOLKATA vs A.D.I.T., CPC, BANGALORE, BANGALORE
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
M/S. LITTLESTAR PROJECTS PRIVATE LIMITED. ,UDITNAGAR vs ITO, WARD-10(3), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
MD. HAKIMUDDIN. ,KOLKATA vs ITO, WARD-1(1), JALPAIGURI, JALPAIGURI
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
MD. HAKIMUDDIN ,KOLKATA vs ITO, WARD. -1(1), KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
MARDA COLLECTIONS PVT. LTD.,KOLKATA vs DCIT, CIR. 7(1), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
NATKHAT AGRO FOODS PVT. LTD.,KOLKATA vs ITO, WARD-6(3), KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SANJAY KUMAR SINGH,KOLKATA vs ACIT, E-ASSESSMENT CENTRE, DELHI
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
M/S SALPUTRI COMMERCE PVT. LTD.,KOLKATA vs ITO, WARD-14(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
NORTH INDIA LPG CYLINDERS LTD.,KOLKATA vs ITO, WARD 3(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
BALAKA VINIMAY PVT. LTD.,KOLKATA vs ITO, WARD-2(1), KOLKATA
SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)
BALAKA VINIMAY PVT. LTD.,KOLKATA vs ITO, WARD-2(1), KOLKATA
SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)
M/S. GANAN MERCANTILE PRIVATE LIMITED. ,CHENNAI vs ITO,WARD-8(2),KOLKATA, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
L DEY ROAD SARADA SOCIETY PURULIA. ,PURULIA vs CIT(EXEMPTIONS), KOLKATA. , KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SANJAY GARG, HON’BLE (Judicial Member)
