ITAT Kolkata Bench
22,285 judgments
KESHAV SHROFF,KOLKATA vs ITO, WARD-50(1), KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
SACHDEV STEEL WORKS PVT. LTD. ,KOLKATA vs ITO, CIR-1(1), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
IQ CITY KNOWLEDGE AND HEALTH CAMPUS,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
PANKAJ KAKRANIA,KOLKATA vs DCIT, CC 2(1), KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
PANKAJ KAKRANIA,KOLKATA vs DCIT, C.C.-2(1) , KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
M/S. GUNNY DEALERS LTD. ,KOLKATA vs ITO, TECH-1, KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
ALLIED ENCLAVE PVT. LTD. ,KOLKATA vs DCIT-CIR6(1),KOLKATA. , KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
DARJEELING DISTRICT CENTRAL CO.OP. BANK LTD. ,DARJEELING vs ACIT(OSD)(TDS)WD-5(3), DARJEELING, , DARJEELING.
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DARJEELING DISTRICT CENTRAL CO-OP. BANK LTD. ,DARJEELING vs ACIT, CIR-3(1),SILIGURI. , SILIGURI
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DARJEELING DISTRICT CENTRAL CO-OPERATIVE BANK LTD. ,DARJEELING vs ACIT(OSD)(TDS),WD-5(3),DARJEELING, DARJEELING.
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
KULUT SAMABAY KRISHI UNNAYAN SAMITY LTD. ,BURDWAN vs ACIT,CIR-1,BURDWAN. , BURDWAN
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
BIMLA AGRAWAL,KOLKATA vs ACIT, CEN. CIR. 1(2) , KOLKATA
BRIGHT COMMODEAL PVT. LTD.,KOLKATA vs ITO, WARD-2, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SHYAM METALICS FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member] I.T.A. No. 910/Kol/2024 Assessment Year: NIL Shyam Metalics Foundation (PAN: AACTS 5769 E) Vs. CIT(E), Kolkata Appellant / ) अपीलाथ ( Respondent / !"यथ Date of Hearing / सुनवाई क% त'थ 02.05.2024 Date of Pronouncement/ आदेश उ*घोषणा क% त'थ 24.06.2024 For the Appellant/ नधा0रती क% ओर से Shri Giridhar Dhelia, Advocate For the Respondent/ राजव क% ओर से Shri Subhendu Datta, CITDR ORDER / आदेश Per Rajesh Kumar (Accountant M
UNITECH FABRICATORS & ENGINEERS PVT. LTD.,KOLKATA vs ITO, WARD-6(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
UNITECH FABRICATORS & ENGINEERS PVT. LTD.,KOLKATA vs ITO, WARD-6(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SUPREME & CO. PVT. LTD., ,KOLKATA vs DCIT, CIRCLE - 1(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
REKHA SAHA,RAIGANJ vs ACIT, CC-2(4), KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
SAMAR BIRI FACTORY,SILIGURI vs A.O., ASSESSMENT UNIT, BENGALURU
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
M/S VRISHAH SERVICE PVT. LTD.,KOLKATA vs DCIT, CIR. 11(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
