ITAT Kolkata Bench
22,285 judgments
SEIKH ABDUL SABIR GOLAHAT NIMTALA MASJID,BURDWAN vs CIT(A), BURDWAN
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
ORIENTAL CHARITABLE FOUNDATION,KOLKATA vs CIT(EXEMPTIONS), KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
SEVA BHARATI,BANKURA vs CIT(E), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
VIDYASAGAR SAMABAY KRISHI UNNAYAN SAMITY LIMITED,KOLKATA vs ACIT, CIR. 38, , MIDNAPORE
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
YASH ALLOYS PVT. LTD.,KOLKATA vs ITO, WARD 8(2), KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
RATAN CHAKRABORTY,KOLKATA vs ITO, WARD 50(5), KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
SUDHA DHOOT,KOLKATA vs AO WARD 40 (4), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
B P PODDAR HOSPITAL & MEDICAL RESEARCH LTD.,KOLKATA vs ACIT, CIR. 5(2), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
MOURATA DAS,MALDA vs ITO, WARD - 3(1), MALDA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
MANICK CHANDRA PAUL,KOLKATA vs DCIT, CIRCLE - 8(1), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
RAGHVENDRA PRATAP SINGH,KOLKATA vs ACIT, CIRCLE - 28, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
L B SAREE EMPORIUM,KOLKATA vs ACIT, CIR. 43, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
KAIZEN INDUSTRIES,KOLKATA vs DCIT, CIR. 29, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
FLORENCE DEALER PVT LTD,KOLKATA vs ITO WARD 9(2), KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
SUNDIP KUMAR GUPTA. ,KOLKATA vs DCIT, CIR-47,KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SUNDIP KUMAR GUPTA. ,KOLKATA vs DCIT, CIR-47, KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SUNDIP KUMAR GUPTA. ,KOLKATA vs DCIT,CIR-47, KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SUNDIP KUMAR GUPTA. ,KOLKATA vs DCIT,CIR-47, KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
ORDNANCE FACTORIES WOMENS WELFARE ASSOCIATION,KOLKATA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), INCOME TAX, KOLKATA
SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)
THE INSTITUTE OF INDIAN FOUNDRYMEN,KOLKATA vs ITO, WARD 1(3), EXEMPTION , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
