ITAT Kolkata Bench
22,285 judgments
M/S. SHANKER LOGISTICES (P) LTD. ,KOLKATA vs DCIT,CIR-7(1),KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
PHILIPS INDIA LTD,KOLKATA vs ACIT, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
PHILIPS INDIA LTD,KOLKATA vs ACIT, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
PHILIPS INDIA LTD,KOLKATA vs ACIT, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
PHILIPS INDIA LTD,KOLKATA vs ACIT, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SYEDATOON NESSA,KOLKATA vs ITO, WARD-26(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
HENSLA HARA PARBATI CLUB,PURULIA vs CIT(EXEMPTION), KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 496/KOL/2024 Assessment Year: N.A. Hensla Hara Parbati Club........................................................Appellant [PAN: AAAJH 0166 Q] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: P.K. Roy, Adv. and R.C. Haldar, Adv. Department represented by: Subhendu Datta, CIT (D/R). Date of concluding the hearing : May 30t
MOHAMMAD BODRUDOZZA,MURSHIDABAD vs ITO, WARD-42(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
TUFAIL AHMED,BIHAR vs ACIT, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 347/KOL/2023 Assessment Year: 2014-15 Tufail Ahmed..........................................................................Appellant [PAN: AYRPA 6805 G] Vs. ACIT, Circle-2(1), Kolkata.....................................................Respondent Appearances: Assessee represented by: Tufail Ahmed, Assessee. Department represented by: Guru Bhashyam, CIT (D/R). Date of concluding the hearing : May 16th, 2
SAHARA UNIVERSAL MINING CORPORATION LIMITED,KOLKATA vs A.C.I.T., CIRCLE-7(1), KOLKATA, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 648/KOL/2022 Assessment Year: 2013-14 Sahara Universal Minings Corporation Limited.......................Appellant [PAN: AALCS 3315 G] Vs. ACIT, Circle-7(1), Kolkata.....................................................Respondent Appearances: Assessee represented by: P.K. Bansal, AR. Department represented by: B.K. Singh, JCIT, Sr. DR. Date of concluding the hearing : May 29th, 2024 Date of pronouncing th
BRH COMMODITIES PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE-12(1), KOLKATA, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 513/KOL/2022 Assessment Year: 2017-18 BRH Commodities Pvt. Ltd.......................................................Appellant [PAN: AACCB 5142 K] Vs. ACIT, Circle-12(1), Kolkata...................................................Respondent Appearances: Assessee represented by: Miraj D. Shah, AR. Department represented by: Guru Bhashyam, CIT (D/R). Date of concluding the hearing : May 16th, 2024 Date of p
HANUMAN SEVA CHARITABLE TRUST,KOLKATA vs ADIT, ITD, BENGALURU
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
NATIONAL TEA RESEARCH FOUNDATION,KOLKATA vs ITO, EXEMPTION, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
VIKEKANANDA FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
KAMALA EDUCATION FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. Nos.: 460 & 461/KOL/2024 Assessment Year: N.A. Kamala Education Foundation...............................................Appellant [PAN: AAICK 1541 R] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: Manoj Kataruka, AR. Department represented by: Subhendu Datta, CIT (D/R). Date of concluding the hearing : May 27th, 2024 Date of
KAMALA EDUCATION FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. Nos.: 460 & 461/KOL/2024 Assessment Year: N.A. Kamala Education Foundation...............................................Appellant [PAN: AAICK 1541 R] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: Manoj Kataruka, AR. Department represented by: Subhendu Datta, CIT (D/R). Date of concluding the hearing : May 27th, 2024 Date of
PANDANDA CHEETHAMMA MADAPPA CHARITABLE TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
VIVEKANANDA FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
KALYAN BRATA SANGHA,HOWRAH vs CIT(EXEMPTION), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
KALYAN BRATA SANGHA,KOLKATA vs CIT(EXEMPTIONS), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
