ITAT Kolkata Bench
22,285 judgments
RADIANT COMMERCIAL & INVESTMENT PVT. LTD. ,KOLKATA vs ITO,WARD-12(1),KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
MANOJ JAIN,KOLKATA vs I.T.O., WARD-29(4), KOLKATA, KOLKATA
Shri Sanjay Garg, Judicial Member Shri Rajesh Kumar (Accountant Member)
EASTERN HIMALAYAN FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
DR. MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
NORTH EASTERN SOCIAL RESEARCH CENTRE,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
VB SEVA TRUST ,KOLKATA vs ACIT, CIR. 40, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
VB SEVA TRUST,KOLKATA vs ACIT, CIR. 40, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SHALIMAR CHEMICAL CHARITABLE TRUST,KOLKATA vs CIT(E), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SISTER NIVEDITA OLD AGE HOME,KOLKATA vs CIT(EXEMPTION), KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 495/KOL/2024 Assessment Year: N.A. Sister Nivedita Old Age Home..................................................Appellant [PAN: AAABS 1725 Q] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: P.K. Ray, AR and R.C. Halder, AR. Department represented by: Abhijit Kundu, CIT DR. Date of concluding the hearing : May 30th, 2024 Date
SUNIL KUMAR MISHRA,HOWRAH vs ITO, WARD-40(1), KOLKATA
Dr. Manish Borad (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S. A B (WINE) STORES. ,KOLKATA vs JCIT, RANGE-37, KOLKATA. , KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 1363/KOL/2023 Assessment Year: 2011-12 M/s. A B (Wine) Stores..............................................................Appellant [PAN: AAJFA 6312 L] Vs. JCIT, Range-37, Kolkata.......................................................Respondent Appearances: Assessee represented by: S.K. Tulsiyan, Adv. and Mita Rizvi, CA. Department represented by: Prabhakar Prakash Ranjan, Addl. CIT, Sr. DR. Date of conclu
LIFE STYLE FOUNDATION PVT. LTD.,KOLKATA vs ITO, WD-6(3), KOLKATA, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
METSIL EXPORTS PVT. LTD.,KOLKATA vs PCIT, CEN. -2, KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 929/KOL/2024 Assessment Year: 2019-20 Metsil Exports Pvt. Ltd............................................................Appellant [PAN: AACCM 0520 A] Vs. PCIT, Cen.-2, Kolkata...........................................................Respondent Appearances: Assessee represented by: N.S. Saini, A/R & Priyanka Salarpuria, A/R. Department represented by: Subhendu Datta, CIT D/R. Date of concluding the hearing
TAPAN KUMAR BARMAN,SODEPUR vs ITO, WARD-50(5), KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
M/S SETH JAMUNADAS MUNDHRA SEVA SANSTHAN,KOLKATA vs ITO, WARD-1(3) -EXEMPTION, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
UTTARAN ,KOLKATA vs CIT(EXEMPTION), KOLKATA
Dr. MANISH BORAD, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
KOLKATA SWASTHYA SANKALP,KOLKATA vs CIT(EXEMPTION), KOLKATA
Dr. MANISH BORAD, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ALOSHA MARKETING PVT. LTD.,KOLKATA vs ACIT, CIR. 4(1), KOLKATA
Dr. Manish Borad (Accountant Member)
CHILDREN'S LITTLE THREATRE ,KOLKATA vs CIT(EXEMPTION, KOLKATA
Dr. MANISH BORAD, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ALOSHA MARKETING PVT. LTD.,KOLKATA vs ACIT, CIR. 4(1), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
MEGACITY INN,SALT LAKE, SECTOR V. vs DCIT,CPC, BANGALURU
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
