ITAT Kolkata Bench
22,285 judgments
SHREE BALAJEE AGRO MILLS PVT. LTD.,KOLKATA vs ITO, WARD-5(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
PUTUL BISWAS,NADIA vs ACIT, CIR. 41, NADIA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
VEEJAY INTERNATIONAL (INDIA),KOLKATA vs ITO, WARD-43(1), KOLKATA
Dr. Manish Borad, Accountant Member Shri Pradip Kumar Choubey (Judicial Member)
NISHA BHATTACHARYYA,KOLKATA vs CIT(A), KOLKATA, KOLKATA
Dr. Manish Borad (Accountant Member)
GULAB GRANDSONS FOUNDATION,KOLKATA vs ITO, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S COUNTRY SPIRIT SHOP,HOWRAH vs ITO, WARD 46(3), KOLKATA
Dr. Manish Borad (Accountant Member)
M/S COUNTRY SPIRIT SHOP,HOWRAH vs ITO, WARD 46(3), KOLKATA
Dr. Manish Borad (Accountant Member)
ALMA ASSETS CONSULTANCY PRIVATE LIMITED. ,LUDHIANA vs ITO,WARD-4(3), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DULICHAND SHREELAL,KOLKATA vs ITO, WARD-40(3), KOLKATA
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI RAKESH MISHRA (Accountant Member)
PARWATI BRICKS PVT. LTD.,KOLKATA vs ITO, WARD-11(1), KOLKATA
Dr. MANISH BORAD, ACCOUNTANT MEMBER SHRI SONJOY SARMA (Judicial Member)
PRASHANT JAISWAL,KOLKATA vs ACIT, CPC, BANGALURU
Ld. CIT(A) where the appeal of the Assessee was dismissed without considering the merits of the case, since assessee had failed to appear before the Ld. CIT(A) and the appeal of the Assessee was dismissed. Dissatisfied with the above order, the Assessee is in appeal before this Tribunal stating the various grounds of appeal. However, the main grievance of the Assessee is relating to disallowance of share profit of partnership firm amounting to Rs.11,71,629/- which is exempt under Section 10
AMBE TEX FAB (INDIA) PVT. LTD.,KOLKATA vs I.T.O.,WARD-10(2), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
SQUARE FOUR HOUSING & INFRASTRUCTURE DEVELOPEMENT PVT. LTD.,KOLKATA vs D.C.I.T., CC-2(3), KOLKATA, KOLKATA
SAMIT RAY,KOLKATA vs DCIT, CEN. CIR. 3(4), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
MALIKA ROY,KOLKATA vs DCIT, CEN. CIR. 3(4), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
ARATI RAY,KOLKATA vs DCIT, CEN. CIR. -3(4), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
M/S SHREE BALASARIA CONSTRUCTION PVT. LTD.,KOLKATA vs ITO, WARD-9, , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
AMBEREEN ISLAM,KOLKATA vs ITO, WARD-40, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SMT HAIMONTI SHUKLA,NORTH 24 PARGANAS vs ITO, WARD-50(1), KOLKATA
SRI SONJOY SARMA, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
BASABDUTTA DUTTA. ,BANKURA vs ITO,WARD- 3(1), KENDUADIHI, , KENDUADIHI
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
