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ITAT Kolkata Bench

22,178 judgments

HI-TECH CIVIL INFRASTRUCTURE PVT. LTD. (FORMERLY HIGHTETURN DEALER PVT. LTD.),KOLKATA vs I.T.O., WARD - 6(1), KOLKATA

ITA 2215/KOL/2026[2016-2017]Status: Disposed25/8/2026AY 2016-2017

M/S. ZEROMILE VINCOME PVT. LTD.,KOLKATA vs A.C.I.T., NFSC, , DELHI

ITA 2194/KOL/2026[2012-2013]Status: Disposed25/8/2026AY 2012-2013

M/S. ZEROMILE VINCOM PVT. LTD.,KOLKATA vs A.C.I.T., NFSC, , DELHI

ITA 2193/KOL/2026[2012-2013]Status: Disposed25/8/2026AY 2012-2013

MAA MATI NIRMAN PVT. LTD.,,KOLKATA vs ITO, WARD 3(1), KOLKATA,, KOLKATA

ITA 2130/KOL/2026[2018-2019]Status: Disposed25/8/2026AY 2018-2019

MAA MATI NIRMAN PVT. LTD.,,KOLKATA vs ITO, WARD 3(1), KOLKATA,, KOLKATA

ITA 2129/KOL/2026[2018-2019]Status: Disposed25/8/2026AY 2018-2019

SARBA BHARATIYA AKHANDA SANGHATAN,DARJEELING vs CIT (EXEMPTION), KOLKATA,, KOLKATA

ITA 2111/KOL/2026[-----]Status: Disposed25/8/2026

GADEN PHELGAY LING CHARITABLE TRUST,GAYA vs ITO, WARD 6(1), KOLKATA,, KOLKATA

ITA 2105/KOL/2026[2020-2021]Status: Disposed25/8/2026AY 2020-2021

GADEN PHELGAY LING CHARITABLE TRUST,GAYA vs ITO, WARD 6(1), KOLKATA,, KOLKATA

ITA 2104/KOL/2026[2015-2016]Status: Disposed25/8/2026AY 2015-2016

SANTINIKETAN SISHUTIRTHA,SOHINI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA , KOLKATA

ITA 2085/KOL/2026[2027-28]Status: Disposed25/8/2026AY 2027-28

GAUTAM CHANDA,HOOGHLY vs ITO, WARD-34(1), KOLKATA

ITA 2030/KOL/2026[2013-14]Status: Disposed25/8/2026AY 2013-14

GAUTAM CHANDA,HOOGHLY vs ITO, WARD-34(1), KOLKATA

ITA 2029/KOL/2026[2013-14]Status: Disposed25/8/2026AY 2013-14

CHEVIOT DEVCON PVT LTD,KOLKATA vs ITO WARD-8(2), KOLKATA

ITA 1999/KOL/2026[2017-18]Status: Disposed25/8/2026AY 2017-18

KHANDRA PRIMARY INSTITUTION,DURGAPUR vs INCOME TAX OFFICER WARD 2(3), DURGAPUR, DURGAPUR

ITA 1954/KOL/2026[2017-18]Status: Disposed25/8/2026AY 2017-18

SURYAMANI FINANCING COMPANY LTD.,,KOLKATA vs ITO, WARD 7(1), KOLKATA,, KOLKATA

ITA 1948/KOL/2026[2010-2011]Status: Disposed25/8/2026AY 2010-2011

SAMIR KUMAR DE,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 52(1),KOLKATA, KOLKATA

ITA 1880/KOL/2026[2020-21]Status: Disposed25/8/2026AY 2020-21

MAASIS INTER FASHION PRIVATE LIMITED,KOLKATA vs ACIT, CIRCLE 11(1), KOLKATA,, KOLKATA

ITA 1864/KOL/2026[2022-2023]Status: Disposed25/8/2026AY 2022-2023

MAHENDRA KUMAR SANWALKA ,KOLKATA vs ITO WARD 7(1), KOLKATA, KOLKATA

ITA 1846/KOL/2026[2020-21]Status: Disposed25/8/2026AY 2020-21

SOMNATH GANGULI,KOLKATA vs I.T.O., WARD - 22(2), KOLKATA

ITA 1751/KOL/2026[2013-2014]Status: Disposed25/8/2026AY 2013-2014

CHANDAN NEWAR,DEOGHAR vs DCIT, CIRCLE 3(1), IT, KOLKATA,, KOLKATA

ITA 1638/KOL/2026[2014-2015]Status: Disposed25/8/2026AY 2014-2015

LKPS FOREX PRIVATE LIMITED,KOLKATA vs ACIT, CENTRAL CIR 1(3), KOLKATA

ITA 1269/KOL/2026[2023-24]Status: Disposed25/8/2026AY 2023-24