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ITAT Kolkata Bench

22,178 judgments

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), KOLKATA, AAYAKAR BHAWAN POORVA vs MANBHUM ISPAT PVT. LTD., KOLKATA

ITA 2287/KOL/2026[2016-17]Status: Disposed31/8/2026AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), KOLKATA, AAYAKAR BHAWAN POORVA vs MANBHUM ISPAT PVT. LTD., KOLKATA

ITA 2286/KOL/2026[2015-16]Status: Disposed31/8/2026AY 2015-16

KANPUR PROPERTIES & FINANCE (P) LTD.,,KOLKATA vs DCIT, CIRCLE 7(1), KOLKATA,, KOLKATA

ITA 1946/KOL/2026[2013-2014]Status: Disposed31/8/2026AY 2013-2014

GAUTAM BHAUMIK,KOLKATA vs WARD 62(1), KOLKATA, KOLKATA

ITA 1777/KOL/2026[2013-14]Status: Disposed31/8/2026AY 2013-14

INCOME TAX OFFICER WARD-10(2), KOLKATA, KOLKATA vs M/S. AUTO CARRIAGE PRIVATE LIMITED , KOLKATA

ITA 1195/KOL/2026[2017-18]Status: Disposed31/8/2026AY 2017-18

SOMNATH HALDAR,SOUTH TWENTY FOUR PARGANAS vs I.T.O., WARD - 25(1), KOLKATA

ITA 1064/KOL/2026[2023-2024]Status: Disposed31/8/2026AY 2023-2024

SUMITRA DEVI BANKA,KOLKATA vs ITO, WARD 37(1),, KOLKATA

ITA 2932/KOL/2025[2015-2016]Status: Disposed31/8/2026AY 2015-2016

M/S. BAKLIWAL VYAPAAR PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(2), KOLKATA

ITA 2058/KOL/2025[2015-2016]Status: Disposed28/8/2026AY 2015-2016

THE BENGAL CHAMBER OF COMMERCE & INDUSTRY,KOLKATA vs ITO(E), WARD 1(3), KOLKATA,, KOLKATA

ITA 2028/KOL/2026[2017-2018]Status: Disposed27/8/2026AY 2017-2018

SHIV NATH NEOTIA FOUNDATION,KOLKATA vs COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA

ITA 1866/KOL/2026[NA]Status: Disposed27/8/2026

SAHIDA LASKAR,KOLKATA vs ITO, WARD 26(3), KOLKATA,, KOLKATA

ITA 1826/KOL/2026[2017-2018]Status: Disposed27/8/2026AY 2017-2018

BPO SOLUTIONS & SERVICES PRIVATE LIMITED (SUCCESSOR TO M/S. FORUM REAL ESTATE PVT. LTD.,),KOLKATA vs ITO, WARD 8(2),, KOLKATA

ITA 1471/KOL/2025[2012-2013]Status: Disposed27/8/2026AY 2012-2013

BALU SHANKAR,PORT BLAIR vs ITO, WARD 3(4),, PORT BLAIR

ITA 1262/KOL/2025[2016-2017]Status: Disposed27/8/2026AY 2016-2017

RAJPAL GUPTA,KOLKATA vs I.T.O., WARD - 47(3), KOLKATA

ITA 280/KOL/2026[2008-2009]Status: Disposed25/8/2026AY 2008-2009

KAYDEE FOUNDATION,KOLKATA vs CIT (EXEMPTION), KOLKATA, KOLKATA

ITA 2299/KOL/2026[-----]Status: Disposed25/8/2026

KAYDEE FOUNDATION,KOLKATA vs CIT (EXEMPTION), KOLKATA,, KOLKATA

ITA 2298/KOL/2026[----]Status: Disposed25/8/2026

TRISHAKTI FOUNDATION,KOLKATA vs CIT (EXEMPTION), KOLKATA,, KOLKATA

ITA 2297/KOL/2026[----------]Status: Disposed25/8/2026

TRISHAKTI FOUNDATION,KOLKATA vs CIT (EXEMPTION), KOLKATA,, KOLKATA

ITA 2296/KOL/2026[-----]Status: Disposed25/8/2026

ARIV CHAKRABORTY,KOLKATA vs ITO, WARD 62(1), KOLKATA,, KOLKATA

ITA 2294/KOL/2026[2017-2018]Status: Disposed25/8/2026AY 2017-2018

HI-TECH CIVIL INFRASTRUCTURE PVT. LTD. (FORMERLY HIGHTETURN DEALER PVT. LTD.),KOLKATA vs I.T.O., WARD - 6(1), KOLKATA

ITA 2216/KOL/2026[2016-2017]Status: Disposed25/8/2026AY 2016-2017