← All Benches

ITAT Kolkata Bench

22,178 judgments

MD AACHHIBAR RAHAMAN,KHILKAPUR vs INCOME TAX OFFICER WARD 50-(2), KOLKATA, MANICKTALA CIVIL CENTRE

ITA 2706/KOL/2025[2017-18]Status: Disposed1/9/2026AY 2017-18

JHARNA SINGH,HOOGHLY vs ITO, WARD 23(4), HOOGHLY

ITA 2674/KOL/2025[2017-2018]Status: Disposed1/9/2026AY 2017-2018

ANITA BASAK,KOLKATA vs ACIT, C.C. 1(1), KOLKATA

ITA 2607/KOL/2025[2017-2018]Status: Heard1/9/2026AY 2017-2018

SATVIK FARMS,KOLKATA vs ITO, WARD 36(1), KOLKATA

ITA 2606/KOL/2025[2020-2021]Status: Disposed1/9/2026AY 2020-2021

INCOME TAX OFFICER, WARD-4.1, KOLKATA, KOLKATA vs M/S. RIGMADIRAPPA INVESTMENTS PVT. LTD., JAIPUR

ITA 2522/KOL/2025[2022]Status: Heard1/9/2026

S M ENCLAVE PVT. LTD.,KOLKATA vs I.T.O., WARD - 10(1), KOLKATA

ITA 2429/KOL/2025[2014-2015]Status: Disposed1/9/2026AY 2014-2015

ASIF IQBAL,HOOGHLY vs ITO, WARD 23(1), HOOGHLY

ITA 2358/KOL/2025[2018-2019]Status: Disposed1/9/2026AY 2018-2019

GODAWARI COMMERCE PVT. LTD.,HOWRAH vs I.T.O., WARD - 2(3), KOLKATA

ITA 2283/KOL/2025[2011-2012]Status: Heard1/9/2026AY 2011-2012

S B OVERSEAS PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 7(1), KOLKATA

ITA 2221/KOL/2025[2021-22]Status: Disposed1/9/2026AY 2021-22

SHREE RATAN BAGRI,KOLKATA vs I.T.O.-WARD-45(2), KOLKATA

ITA 1992/KOL/2024[2014-15]Status: Disposed1/9/2026AY 2014-15

M/S. SLVPL VENTURE PVT. LTD. (FORMERLY M/S. SUBHLABH VYAPAAR PVT. LTD.),KOLKATA vs D.C.I.T., CIRCLE - 7(1), KOLKATA

ITA 734/KOL/2026[2016-2017]Status: Disposed31/8/2026AY 2016-2017

M/S. SLVPL VENTURE PVT. LTD. ( FORMRLY M/S. SUBHLABH VYAPAAR PVT. LTD.),KOLKATA vs D.C.I.T., CIRCLE - 7(1), KOLKATA

ITA 733/KOL/2026[2014-2015]Status: Disposed31/8/2026AY 2014-2015

M/S. SLVPL VENTURE PVT. LTD. (FORMERLY M/S. SUBHLABH VYAPAAR PVT. LTD.),KOLKATA vs D.C.I.T., CIRCLE - 7(1), KOLKATA

ITA 732/KOL/2026[2013-2014]Status: Disposed31/8/2026AY 2013-2014

REBECCA SUPPLIERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(1), KOLKATA

ITA 722/KOL/2026[2014-2015]Status: Disposed31/8/2026AY 2014-2015

ANJU SAHA,NADIA vs I.T.O., WARD - 41(1), NADIA

ITA 2348/KOL/2026[2017-2018]Status: Disposed31/8/2026AY 2017-2018

MOHD WASIM ASGAR ANSARI,BURDWAN vs ITO WARD 1(1) ASANSOL, ASANSOL

ITA 2320/KOL/2026[2016-17]Status: Disposed31/8/2026AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), KOLKATA, AAYAKAR BHAWAN POORVA vs MANBHUM ISPAT PVT. LTD., KOLKATA

ITA 2318/KOL/2026[2019-20]Status: Disposed31/8/2026AY 2019-20

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), KOLKATA, AAYAKAR BHAWAN POORVA vs MANBHUM ISPAT PVT. LTD., KOLKATA

ITA 2317/KOL/2026[2018-19]Status: Disposed31/8/2026AY 2018-19

D.C.I.T., CENTRAL CIRCLE-3(2), KOLKATA, KOLKATA vs MANBHUM ISPAT PVT. LTD., KOLKATA

ITA 2316/KOL/2026[2017-18]Status: Disposed31/8/2026AY 2017-18

UTPAL SHASMAL,KOLKATA vs ITO, WARD 30(1), KOLKATA, KOLKATA

ITA 2292/KOL/2026[2015-2016]Status: Disposed31/8/2026AY 2015-2016