ITAT Kolkata Bench

22,285 judgments

ALLIANCE BOOKS SUPPLIERS PVT. LTD.,COOCHBEHAR vs ACIT, CIR. 2(1), JALPAIGURI

ITA 431/KOL/2024[2017-18]Status: Disposed16/12/2024AY 2017-18

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

ALLIANCE BOOKS SUPPLIERS PVT. LTD.,COOCHBEHAR vs ACIT, CIR. 2(1), JALPAIGURI

ITA 430/KOL/2024[2014-15]Status: Disposed16/12/2024AY 2014-15

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

INCOME TAX OFFICER, KOLKATA vs JKJ JEWELLERS (HCM), KOLKATA

ITA 420/KOL/2024[2017-18]Status: Disposed16/12/2024AY 2017-18

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

SOCIETY FOR COMMUNITY INTERVENTION & RESEARCH,KOLKATA vs I.T.O., WARD - 1(1), EXEMPTION, KOLKATA

ITA 2087/KOL/2024[2017-2018]Status: Disposed16/12/2024AY 2017-2018

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

RAJIV OHRI,GURGAON, HARYANA vs A.C.I.T., CIRCLE - 62, KOLKATA, KOLKATA

ITA 1924/KOL/2024[2014-2015]Status: Disposed16/12/2024AY 2014-2015

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

INTELLIGENT INFRASTRUCTURE LTD.,KOLKATA vs D.C.I.T., CIRCLE - 7(1), KOLKATA

ITA 1907/KOL/2024[2012-2013]Status: Disposed16/12/2024AY 2012-2013

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

M/S. LA OPALA RG LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1) [FORMERLY JCIT, RANGE-12, KOLKATA ], KOLKATA

ITA 1865/KOL/2024[2012-2013]Status: Disposed16/12/2024AY 2012-2013

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

RAHUL SARAF (HUF),KOLKATA vs A.C.I.T., CIRCLE - 40, KOLKATA, KOLKATA

ITA 1661/KOL/2024[2018-2019]Status: Disposed16/12/2024AY 2018-2019

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

AAR COMMERCIAL COMPANY LIMITED [SINCE MERGED WITH GALLANT ISPAT LIMITED (FORMERLY KNOWN AS GALLANTT METAL LIMITED)],GORAKHPUR, UTTAR PRADESH vs D.C.I.T., CIRCLE - 3(1), KOLKATA, KOLKATA

ITA 1573/KOL/2024[2015-2016]Status: Disposed16/12/2024AY 2015-2016

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

RAJ KUMAR SARAF,KOLKATA vs I.T.O., WARD - 40(2), KOLKATA, KOLKATA

ITA 1469/KOL/2024[2017-2018]Status: Disposed16/12/2024AY 2017-2018

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

ASTRO LEASING & FINANCE CO. PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(1), KOLKATA, KOLKATA

ITA 1454/KOL/2024[2017-2018]Status: Disposed16/12/2024AY 2017-2018

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

ASTRO LEASING & FINANCE CO. PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(1), KOLKATA, KOLKATA

ITA 1381/KOL/2024[2016-2017]Status: Disposed16/12/2024AY 2016-2017

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs RAHUL SARAF, KOLKATA, WEST BENGAL

ITA 1238/KOL/2024[2012-13]Status: Disposed16/12/2024AY 2012-13

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

ALLIED BESCO (JV),KOLKATA vs ACIT, CIRCLE - 32, KOLKATA, KOLKATA

ITA 1114/KOL/2024[2018-2019]Status: Disposed16/12/2024AY 2018-2019

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

APPROVA EXPORT PVT. LTD.,KOLKATA vs I.T.O.,WARD-2(2), KOLKATA

ITA 678/KOL/2019[2012-13]Status: Disposed16/12/2024AY 2012-13

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

JIBAN LAL SHAW,KOLKATA vs ITO, WARD - 28(1),, KOLKATA

ITA 2171/KOL/2024[2013-14]Status: Disposed12/12/2024AY 2013-14

Shri Duvvuru RL Reddy (Vice President)

NANDAN SEN,KOLKATA vs D.C.I.T., CIRCLE - 2(1), IT,, KOLKATA

ITA 1929/KOL/2024[2014-2015]Status: Disposed12/12/2024AY 2014-2015

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

NANDAN SEN,KOLKATA vs D.C.I.T., CIRCLE - 2(1), IT, KOLKATA

ITA 1928/KOL/2024[2013-2014 ]Status: Disposed12/12/2024

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

M/S. SWAGAT TREXIM PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1), KOLKATA (FORMERLY D.C.I.T., CC - 3(2), KOLKATA), KOLKATA

ITA 1850/KOL/2024[2011-2012]Status: Disposed11/12/2024AY 2011-2012

Shri Duvvuru RL Reddy (Vice President)

SUMANGAL DEALMARK PVT. LTD.,KOLKATA vs ACIT, CC-1(3), KOLKATA, KOLKATA

ITA 1041/KOL/2024[2019-2020]Status: Disposed11/12/2024AY 2019-2020

Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)